COURT ARCHIVE

Gujarat High Court judgments

35,350 judgments · page 1,540 of 1,768

High Courts04 Aug 1986

Rasiklal Fulchand and Jigar Textile Vs Central Bank and Others Rasiklal and Brothers Vs State Bank of Saurashtra and Others

Gujarat High Court · (1989) 65 CompCas 492 : (1987) 1 GLR 291

Gujarat Public Moneys (Recovery of Dues) Act, 1979 — Section 2(L), 3(1), 6(4)(1)

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High Courts01 Aug 1986

Bhavna Chandrakant Acharya Vs Union of India and Others

Gujarat High Court · AIR 1987 Guj 90 : (1987) 11 ECC 336 : (1987) 2 GLR 685 : (1988) 1 RCR(Criminal) 184 : (1987) 1 RCR(Criminal) 99

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 10, 3, 8, 9(l)Constitution of India, 1950 — Article 22(4)

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High Courts31 Jul 1986

Bhanuprasad Aditram Vs State of Gujarat and Others

Gujarat High Court · (1987) CriLJ 1777 : (1987) 2 GLR 778

Bombay Prevention of Gambling Act, 1887 — Section 48APrisons Act, 1894 — Section 48A

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High Courts30 Jul 1986

Babubhai Ukabhai Vs The State of Gujarat and Others

Gujarat High Court · (1987) CriLJ 1786 : (1987) 2 GLR 887

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High Courts29 Jul 1986

Commissioner of Income Tax Vs Rajendra P. Bhow

Gujarat High Court · (1987) 32 TAXMAN 511

Gift Tax Act, 1958 — Section 2(xxiv)Income Tax Act, 1961 — Section 60, 63(b), 64(2)

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High Courts25 Jul 1986

Patel Maganlal Dhanjibhai Godhasara and Another Vs Patel Laxmidas Naranbhai Kansagara

Gujarat High Court · AIR 1988 Guj 48 : (1987) 1 GLR 356

Advocates Act, 1961 — Section 49(l)Bar Council of India Rules, 1975 — Rule 12Limitation Act, 1963 — Section 5

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High Courts24 Jul 1986

Jayendrasjnh Lalubha Jadeja Vs District Superintendent of Police and Others

Gujarat High Court · (1987) 1 GLR 331

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High Courts22 Jul 1986

Commissioner of Income Tax Vs Bhavnagar Bone and Fertiliser Co. Ltd.

Gujarat High Court · (1986) 07 GUJ CK 0011

Finance (No. 2) Act, 1971 — Section 2, 2(6)(c)Income Tax Act, 1961 — Section 2(24)(va), 256(1), 260(1), 28(iv)

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High Courts18 Jul 1986

Gohel Parbhatbhai Nathabhai Vs Pandya Arwindkumar Ambalal

Gujarat High Court · AIR 1987 Guj 160 : (1987) 1 GLR 307

Civil Procedure Code Amendment Act, 1976 — Section 97Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, 58

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High Courts18 Jul 1986

M.S. Desai and Co. Vs Hindustan Petroleum Corporation Limited

Gujarat High Court · AIR 1987 Guj 19 : (1987) 1 GLR 375

Constitution of India, 1950 — Article 12, 14, 226Contract Act, 1872 — Section 73

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High Courts18 Jul 1986

Commissioner of Income Tax Vs Nagri Mills Ltd.

Gujarat High Court · (1986) 57 CTR 304 : (1987) 166 ITR 292

Income Tax Act, 1961 — Section 215, 216, 217, 256

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High Courts17 Jul 1986

Kalidas Devji Mali Vaghari Vs Police Commissioner, Baroda and Others

Gujarat High Court · AIR 1988 Guj 80

Bombay General Clauses Act, 1904 — Section 21, 23Constitution of India, 1950 — Article 22(5)

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High Courts17 Jul 1986

Ranchhodbhai S. Dalwadi Vs Gujarat Agricultural University and Others

Gujarat High Court · (1987) 1 GLR 297

Gujarat Agricultural University Act, 1969 — Section 41, 41Gujarat Agricultural University Employees (Service) Rules — Rule 45.1Industrial Disputes Act, 1947 — Section 25H

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High Courts16 Jul 1986