High Courts08 Apr 1986
Commissioner of Income Tax Vs Mamta Narottamdas
Gujarat High Court · (1986) 162 ITR 365
Income Tax Act, 1961 — Section 2(14), 2(47), 263
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 1,542 of 1,768
High Courts08 Apr 1986
Motilal Jivanbhai Patel Vs Jesangbhai Nagjibhai Patel and Others
Gujarat High Court · (1988) CriLJ 255 : (1987) 1 GLR 209
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 112, 113, 116
High Courts08 Apr 1986
District Superintendent of Police, Vadodara Rural and Others Vs Chhatrasinh Chandrasinh Vadajiya
Gujarat High Court · (1986) 2 GLR 1210
Constitution of India, 1950 — Article 226
High Courts04 Apr 1986
Narayanlal Himatlal Bhatt and Others Vs State of Gujarat
Gujarat High Court · (1986) 2 GLR 1240
Constitution of India, 1950 — Article 195, 59(3)Foreign Exchange Regulation Act, 1973 — Section 29
High Courts03 Apr 1986
New India Assurance Co. Ltd. Vs Shanabhai Arjanbhai and Another
Gujarat High Court · (1987) ACJ 688 : AIR 1987 Guj 185 : (1987) 62 CompCas 665 : (1987) 1 GLR 247
Civil Procedure Code, 1908 (CPC) — Section 34Motor Vehicles Act, 1939 — Section 110
High Courts03 Apr 1986
New India Assurance Co. Ltd. Vs Shanabhai Arjanbhai and another
Gujarat High Court · (1987) ACJ 688 : AIR 1987 Guj 185 : (1987) 62 CompCas 665 : (1987) 1 GLR 247
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts02 Apr 1986
Vardhilal Amritlal Vs Bhuralal and Another
Gujarat High Court · AIR 1987 Guj 50 : (1986) 2 GLR 1230
Civil Procedure Code Amendment Act, 1976 — Section 97(2), 97(3)Civil Procedure Code, 1908 (CPC) — Section 102General Clauses Act, 1897 — Section 6
High Courts31 Mar 1986
Rajkot Engineering Association Vs Union of India
Gujarat High Court · (1986) 26 TAXMAN 60
Companies Act, 1956 — Section 226, 619(2)Constitution of India, 1950 — Article 133(1), 133(1)(a), 134A, 14, 19Factories Act, 1948 — Section 2(m)
High Courts31 Mar 1986
Lakhanpal National Ltd. Vs Income Tax Officer
Gujarat High Court · (1986) 54 CTR 241 : (1986) 2 GLR 1342 : (1986) 162 ITR 240
Income Tax Act, 1961 — Section 139, 139(1), 141A, 141A(1), 141A(4)
High Courts29 Mar 1986
Commissioner of Income Tax Vs Rajendraj P. Bhow
Gujarat High Court · (1987) 166 ITR 359
Gift Tax Act, 1958 — Section 2Income Tax Act, 1961 — Section 4, 60, 63, 64(2)
High Courts28 Mar 1986
Additional Commissioner of Income Tax Vs Chandravilas Hotel
Gujarat High Court · (1987) 165 ITR 300
Income Tax Act, 1961 — Section 139, 140A, 142, 143, 144
High Courts24 Mar 1986
Ahmedabad Panjarapole Sanstha Vs Miscellaneous Mazdoor Sabha and Others
Gujarat High Court · (1986) 2 GLR 983
Bombay Shops and Establishments Act, 1948 — Section 2(4)Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 2(j)
High Courts24 Mar 1986
Ahmedabad Panjrapole Sanstha Vs Miscellaneous Mazdoor Sabha and Others
Gujarat High Court · (1986) 2 GLR 231 : (1987) 2 LLJ 291
Industrial Disputes Act, 1947 — Section 2
High Courts22 Mar 1986
Commissioner of Income Tax Vs Bhavnagar Bone and Fertiliser Co. Ltd.
Gujarat High Court · (1987) 59 CTR 116 : (1987) 166 ITR 316
Finance Act, 1971 — Section 2(6)Income Tax Act, 1961 — Section 2(24), 260(1), 28
High Courts21 Mar 1986
Panchal Manilal Chhaganlal and Another Vs Mulshanker Chhotelal
Gujarat High Court · AIR 1988 Guj 177 : (1987) 1 GLR 397
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(l)
High Courts19 Mar 1986
Fatesang Gimba Vasava and Others Vs State of Gujarat and Others
Gujarat High Court · AIR 1987 Guj 9 : (1987) 1 GLR 219
Forest Act, 1927 — Section 2(4), 26, 26(1)
High Courts19 Mar 1986
Commissioner of Income Tax Vs Chandravilas Hotel
Gujarat High Court · (1986) 56 CTR 182 : (1987) 164 ITR 102
Income Tax Act, 1961 — Section 37(1)
High Courts18 Mar 1986
Commissioner of Income Tax Vs Ahmedabad Mfg. and Calico Printing Co. Ltd.
Gujarat High Court · (1986) 162 ITR 761
Income Tax Act, 1961 — Section 80, 80E
High Courts18 Mar 1986
COMMISSIONER OF Income Tax Vs AHMEDABAD MFG. AND CALICO PRINTING CO. LTD.
Gujarat High Court · (1986) 57 CTR 132 : (1986) 162 ITR 760
Income Tax Act, 1961 — Section 80H, 80I