COURT ARCHIVE

Gujarat High Court judgments

35,350 judgments · page 1,539 of 1,768

High Courts12 Sept 1986

Alembic Chemical Works Co. Ltd. Neomer Ltd.

Gujarat High Court · (1988) 64 CompCas 186

Companies Act, 1956 — Section 205, 319, 393, 393(1), 394(2)Income Tax Act, 1961 — Section 72AMonopolies and Restrictive Trade Practices Act, 1969 — Section 23(2)

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High Courts11 Sept 1986

Arvind Maneklal Bhagat Vs State of Gujarat

Gujarat High Court · (1987) 2 GLR 1005

Criminal Procedure Code, 1973 (CrPC) — Section 389, 389(3)

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High Courts10 Sept 1986

Manibhai Gordhanbhai Patel Vs Patel Ambalal Prabhudas (Since Deceased) Through his Heirs and Lrs. Bai Zaverben and Others

Gujarat High Court · (1987) 1 GLR 557

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High Courts10 Sept 1986

Bhutabhai Angadbhai and Another Vs Gujarat Electricity Board and Others

Gujarat High Court · (1987) ACJ 987 : (1987) 1 GLR 617

Electricity (Supply) Act, 1948 — Section 18Workmens Compensation Act, 1923 — Section 12, 12

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High Courts10 Sept 1986

Ambalal Sarabhai Enterprises Pvt. Ltd. Vs Union of India and Others

Gujarat High Court · (1987) 11 ECC 290 : (1987) 12 ECR 773 : (1987) 27 ELT 59 : (1987) 1 GLR 392

Central Excises and Salt Act, 1944 — Section 11A, 35FConstitution of India, 1950 — Article 226

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High Courts08 Sept 1986

M.R. Bhansali and Co. and Another Vs Union of India

Gujarat High Court · AIR 1987 Guj 172

Constitution of India, 1950 — Article 226Imports and Exports (Control) Act, 1947 — Section 3(2)

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High Courts08 Sept 1986

Widow of Devendra Ratilal Pathak Vs State of Gujarat

Gujarat High Court · (1987) 2 GLR 759

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High Courts08 Sept 1986Dismissed

Gujarat State Machine Tools Corporation Ltd. Vs Deepak J. Desai

Gujarat High Court · (1987) 1 GLR 387 : (1994) 3 LLJ 848

Industrial Disputes (Gujarat) Rules, 1966 — Rule 82(1)Industrial Disputes Act, 1947 — Section 2, 25H

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High Courts04 Sept 1986

Indumati A. Patel Vs State of Gujarat

Gujarat High Court · (1987) 1 GLR 389

Constitution of India, 1950 — Article 14

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High Courts04 Sept 1986

Amritlal Veljibhai Patel Vs District Supperintendent of Police and Another

Gujarat High Court · (1987) 1 GLR 475

Constitution of India, 1950 — Article 14, 14

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High Courts02 Sept 1986

Union of India (UOI) and Another Vs K.K. Baxi and Others

Gujarat High Court · (1987) 1 GLR 417

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High Courts01 Sept 1986

Ambaram Nathuram Purani and Another Vs State of Gujarat and Others

Gujarat High Court · (1987) 1 GLR 282

Urban Land (Ceiling and Regulation) Act, 1976 — Section 23, 23(1) , 23(4), 23(i)

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High Courts29 Aug 1986

Abdul Kader Mahomed Jhaveri Vs Union of India and Others

Gujarat High Court · AIR 1987 Guj 176 : (1987) 14 ECC 81 : (1987) 1 GLR 537

Foreign Exchange Regulation Act, 1973 — Section 38, 50, 51

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High Courts28 Aug 1986

Bhikhabhai Devshi Vs State of Gujarat and Others

Gujarat High Court · AIR 1987 Guj 136 : (1987) 2 GLR 1178 : (1988) 1 RCR(Criminal) 286

Prisons (Bombay Furlough and Parole) Rules, 1959 — Rule 19, 3, 4(10)Prisons Act, 1894 — Section 28, 48A, 59

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High Courts18 Aug 1986

Tribhovandas Bhagwandas Ganjiwada and Others Vs Jai Kishan Vallabhbhai Ruparel

Gujarat High Court · (1987) 1 ACC 326

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High Courts08 Aug 1986

Digvijay Cement Company Limited Vs Union of India

Gujarat High Court · (1986) 10 ECC 359 : (1987) 10 ECR 7 : (1986) 25 ELT 879 : (1987) 1 GLR 641

Central Excise Rules, 1944 — Rule 178(1), 192, 56(1), 56A, 56A(1)Central Excises and Salt Act, 1944 — Section 12, 37, 6Constitution of India, 1950 — Article 134

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High Courts08 Aug 1986