COURT ARCHIVE

Gujarat High Court judgments

35,350 judgments · page 1,537 of 1,768

High Courts19 Mar 1987

Mehta Vijay Rasiklal Vs State of Gujarat and Others

Gujarat High Court · AIR 1987 Guj 191 : (1987) 2 GLR 748

Admission to Engineering Colleges Published by Government of Gujarat Rules — Rule 3.2, 3.3Constitution of India, 1950 — Article 14

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High Courts18 Mar 1987

Standard Radiators Vs Commissioner of Income Tax

Gujarat High Court · (1987) 33 TAXMAN 151

Constitution of India, 1950 — Article 114, 154, 154(1)(a), 182, 2(24)Income Tax Act, 1961 — Section 154, 155, 182, 5Wealth Tax Act, 1957 — Section 2(m), 35

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High Courts18 Mar 1987

Cowasjee Nusserwanji Dinshaw Vs Income Tax Officer

Gujarat High Court · (1987) 63 CTR 91 : (1987) 165 ITR 702

Income Tax Act, 1961 — Section 132, 132(1), 132(10), 132(12), 132(8)

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High Courts17 Mar 1987

Amritbhai Ghelabhai Patel and Others Vs State of Gujarat and Others

Gujarat High Court · (1988) CriLJ 648 : (1987) 2 GLR 826

Constitution of India, 1950 — Article 161, 226

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High Courts05 Mar 1987

Kantilal Chandulal Shah Vs C.J. Jose and Another

Gujarat High Court · AIR 1987 Guj 284 : (1988) 64 CompCas 445 : (1987) 1 GLR 602

Gujarat Co-operative Societies Act, 1961 — Section 76B(1), 76B(2)

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High Courts24 Feb 1987

Bhipat Vira Vs State of Gujarat and Others

Gujarat High Court · (1987) 1 GLR 596

Prisons (Bombay Furlough and Parole) Rules, 1959 — Rule 4(6), 4(6)

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High Courts17 Feb 1987

Patel Parshottamdas Vanmalidas Vs Gujarat Electricity Board and Another

Gujarat High Court · (1987) 1 GLR 637

Electricity (Supply) Act, 1948 — Section 26(6), 49Electricity Act, 1910 — Section 26(6)

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High Courts17 Feb 1987

Babul Parmaji Shah Vs State of Gujarat and Others

Gujarat High Court · AIR 1988 Guj 37 : (1987) 1 GLR 614

Bombay Motor Vehicles Tax Act, 1958 — Section 14Bombay Motor Vehicles Taxation Rules, 1959 — Rule 5Gujarat Carriage of Goods Taxation Act, 1962 — Section 10, 14, 16

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High Courts21 Jan 1987

State of Gujarat Vs Babu Allas Roni Manilal

Gujarat High Court · (1987) 1 GLR 590

Penal Code, 1860 (IPC) — Section 363, 363, 366, 366, 376

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High Courts21 Jan 1987

Manharlal I. Shah Vs Yogeshkumar Kanaiyalal Saraia and Others

Gujarat High Court · (1987) 1 GLR 608 : (1987) 2 RCR(Criminal) 279

Criminal Procedure Code, 1973 (CrPC) — Section 301, 301, 301(2)

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High Courts24 Dec 1986

Abdul Latif Vs State of Gujarat and Others

Gujarat High Court · (1987) CriLJ 1943 : (1987) 2 GLR 837

Constitution of India, 1950 — Article 226Gujarat Police Act, 1951 — Section 56

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High Courts23 Dec 1986

Gujarat State Road Transport Corporation Vs Union of India and Others

Gujarat High Court · (1987) 2 ACC 80 : (1987) ACJ 734 : AIR 1988 Guj 13 : (1987) 1 GLR 559

Motor Vehicles Act, 1939 — Section 110, 110

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High Courts23 Dec 1986

Raunaq International Ltd. Vs Ota Kandla Pvt. Ltd. and Another

Gujarat High Court · AIR 1987 Guj 213 : (1987) CivCC 99 : (1987) 1 GLR 599

Civil Procedure Code, 1908 (CPC) — Section 10

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High Courts15 Dec 1986

Ahmedabad Shaher Stanik Swaraj Nagarik Samitee, Ahmedabad and Another etc. Vs V.N. Desai and Others etc.

Gujarat High Court · AIR 1988 Guj 39 : (1987) 2 GLR 1130

Constitution of India, 1950 — Article 226

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High Courts03 Dec 1986

Vedprakash Devkinandan Chiripal and etc. Vs State of Gujarat and Another

Gujarat High Court · AIR 1987 Guj 253 : (1987) 2 GLR 1345

Constitution of India, 1950 — Article 21, 22, 226Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 7(l)

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High Courts01 Dec 1986