High Courts20 Jun 2001
Gujarat State Road Transport Corporation Vs Thakorbhai Zinabhai Garasia
Gujarat High Court · (2002) 4 LLJ 176
Industrial Disputes Act, 1947 — Section 11A
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,218 of 1,769
High Courts19 Jun 2001
G.S.R.T. Corpn. Vs Chhatraji Pradhanji Thakor
Gujarat High Court · (2001) 06 GUJ CK 0091
High Courts19 Jun 2001Allowed
Commissioner, Rajkot Municipal Corporation Vs Geetaben Anilkumar Tank c/o D.R. Chaudhary
Gujarat High Court · (2001) 91 FLR 150 : (2001) 21 GLH 358
High Courts19 Jun 2001Allowed
Jodhpur Nagarpalika Vs Jeevabhai Karsanbhai
Gujarat High Court · (2001) 06 GUJ CK 0085
Payment of Wages Act, 1936 — Section 15, 2
High Courts19 Jun 2001Allowed
State of Gujarat Vs Kalidas Kuberbhai Machhi
Gujarat High Court · (2002) 93 FLR 928
Industrial Disputes Act, 1947 — Section 25F
High Courts19 Jun 2001Dismissed
Nareshkumar Manilal Parmar Vs ONGC Ltd. and Another
Gujarat High Court · (2001) 90 FLR 528 : (2001) 2 LLJ 919
Constitution of India, 1950 — Article 14, 16, 226Industrial Disputes Act, 1947 — Section 2
High Courts19 Jun 2001Dismissed
Vadodara Jilla Mazdoor Sangh Vs Indian Oil Corporation Ltd.
Gujarat High Court · (2001) 06 GUJ CK 0034
High Courts19 Jun 2001Allowed
State of Gujarat Vs Hamirbhai Tabhabhai
Gujarat High Court · (2001) 06 GUJ CK 0025
High Courts19 Jun 2001Allowed
Pepsico India Holdings Pvt. Ltd. Vs Workers Represented thro'' Gujarat Kamgar Panchayat
Gujarat High Court · (2001) 06 GUJ CK 0001
High Courts18 Jun 2001Dismissed
Sakar Ali Saukat Ali Saiyed Vs Commissioner of Customs
Gujarat High Court · (2010) 254 ELT 28
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 129E
High Courts18 Jun 2001
Special Land Acquisition Officer Vs Amrutbhai Chunilal
Gujarat High Court · (2001) 06 GUJ CK 0049
Land Acquisition Act, 1894 — Section 23(1), 4(1), 54, 6(1)
High Courts18 Jun 2001
Ahmedshah Bhikhushah Diwan Vs State of Gujarat
Gujarat High Court · AIR 2002 Guj 303
Constitution of India, 1950 — Article 226, 227
High Courts18 Jun 2001
United Agencies Vs Ahmedabad Mercantile Co-op. Bank Ltd.
Gujarat High Court · (2001) 06 GUJ CK 0007
High Courts16 Jun 2001Allowed
Indravadan Kantilal Joshi Vs Transport Manager
Gujarat High Court · (2001) 06 GUJ CK 0072
High Courts16 Jun 2001
Saurashtra Chemicals Vs Deputy Secretary
Gujarat High Court · (2001) 06 GUJ CK 0057
High Courts16 Jun 2001Dismissed
Jaymal Thakore Vs Charity Commissioner, Gujarat State and Others
Gujarat High Court · AIR 2001 Guj 279 : (2001) 3 GLR 2124
Advocates Act, 1961 — Section 30, 31, 32, 33Bombay Public Trusts Act, 1950 — Section 40, 41, 50A, 70, 70ABombay Public Trusts Rules, 1951 — Rule 7
High Courts16 Jun 2001
Jaymal Thakore Vs Charity Commissioner
Gujarat High Court · (2001) 118 TAXMAN 264
Advocates Act, 1961 — Section 30, 32, 33Bombay Public Trusts Act, 1950 — Section 2(15), 40, 41, 41C, 43(2)(a)Penal Code, 1860 (IPC) — Section 193, 219, 228
High Courts16 Jun 2001
Alwin Laurence Meendonsa Vs State of Gujarat
Gujarat High Court · (2002) 4 GLR 3240
High Courts15 Jun 2001
Commissioner of Income Tax Vs Hormasji Mancharji Vaid
Gujarat High Court · (2001) 06 GUJ CK 0098
Income Tax Act, 1961 — Section 2, 22, 24, 45, 53Registration Act, 1908 — Section 47, 47(viii), 49, 56Transfer of Property Act, 1882 — Section 122, 123, 53, 53A, 54
High Courts15 Jun 2001Dismissed
Gordhanbhai C. Parmar Vs Divisional Controller
Gujarat High Court · (2001) 06 GUJ CK 0078
Constitution of India, 1950 — Article 227