High Courts29 Jun 2001Dismissed
G.S.R.T. Corporation Vs Shankerbhai Panabhai Bhoi
Gujarat High Court · (2001) 63 GLH 21 : (2001) 21 GLH 63
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,216 of 1,769
High Courts29 Jun 2001Allowed
Bhupendrakumar Kantilal Soni Vs State of Gujarat
Gujarat High Court · (2002) 4 GLR 3546
High Courts28 Jun 2001Dismissed
Union of India (UOI), General Manager Vs Fata Rupa Village Dhanmnod
Gujarat High Court · (2001) 06 GUJ CK 0084
High Courts28 Jun 2001Dismissed
Union of India (UOI) Vs Durgaprasad Matav
Gujarat High Court · (2001) 06 GUJ CK 0083
High Courts28 Jun 2001Dismissed
Union of India (UOI) Vs Punjabhai Jawabhai
Gujarat High Court · (2001) 06 GUJ CK 0082
High Courts28 Jun 2001Allowed
Life Insurance Corporation of India Vs Vasant N. Modi
Gujarat High Court · (2002) 1 GLR 450
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, 115
High Courts28 Jun 2001Allowed
Life Insurance Corporation of India Vs Vasant N. Modi and Another
Gujarat High Court · (2002) 1 GLR 450
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12
High Courts28 Jun 2001Allowed
Swastik Textile Engineering Pvt. Ltd. Vs State of Gujarat
Gujarat High Court · (2002) 94 FLR 823
High Courts28 Jun 2001Dismissed
Union of India (UOI) Vs Sardar Ahmad Nazir Ahmad
Gujarat High Court · (2001) 06 GUJ CK 0027
High Courts27 Jun 2001Dismissed
Kantibhai P. Tadvi Vs State of Gujarat
Gujarat High Court · (2002) 4 GLR 2802
Constitution of India, 1950 — Article 51APenal Code, 1860 (IPC) — Section 302, 34
High Courts27 Jun 2001
Commissioner of Income Tax Vs SAURASHTRA CEMENT and CHEMICALS INDUSTRIES LTD.
Gujarat High Court · (2002) 172 CTR 11
Income Tax Act, 1961 — Section 256(1), 80J
High Courts27 Jun 2001
Commissioner of Income Tax Vs Saurashtra Cement and Chemicals Industries Ltd.
Gujarat High Court · (2002) 253 ITR 373 : (2002) 121 TAXMAN 223
Income Tax Act, 1961 — Section 80
High Courts26 Jun 2001Allowed
Bariya Manabhai Chhaganbhai Vs Dy. Collector Rehabiliation and Spl. Land Acq.
Gujarat High Court · (2001) 06 GUJ CK 0089
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18, 18(1)
High Courts26 Jun 2001Allowed
Prabhashankar Naranbhai Vs State of Gujarat
Gujarat High Court · (2001) 06 GUJ CK 0087
High Courts26 Jun 2001Dismissed
Thakor Udaji Abhuji and Thakor Prahladji Manaji Vs State of Gujarat
Gujarat High Court · (2001) 4 GLR 3193
Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 114, 363, 376
High Courts26 Jun 2001
Dilip Chinubhai Shah Vs Commissioner of Income Tax
Gujarat High Court · (2001) 171 CTR 294 : (2002) 253 ITR 680 : (2003) 126 TAXMAN 523
Income Tax Act, 1961 — Section 45, 47
High Courts26 Jun 2001Dismissed
Sakrabhai Manabhai Parmar Vs Divisional Controller
Gujarat High Court · (2001) 06 GUJ CK 0036
High Courts26 Jun 2001Allowed
G.S.R.T. Corpn. Ltd. Vs Ibrahim Yusuf Patel
Gujarat High Court · (2001) 06 GUJ CK 0026
High Courts26 Jun 2001Dismissed
Amersy Exports Pvt. Ltd. and Others Vs State of Gujarat and Others
Gujarat High Court · (2002) 2 GLR 1645
Industrial Disputes Act, 1947 — Section 10
High Courts26 Jun 2001
Keshvanand Harinarayan Swami Kamal Vishweshwer Sharma Vs State of Gujarat
Gujarat High Court · (1997) CriLJ 3173
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 114, 304, 34, 354, 376