High Courts09 Jul 2001
Hirachand Shyamjibhai Lodaya having died through his Vs The Cotton Corporation of India
Gujarat High Court · (2001) 07 GUJ CK 0049
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,214 of 1,769
High Courts09 Jul 2001
Commissioner of Income Tax Vs Dayal B. Mistry
Gujarat High Court · (2002) 172 CTR 159 : (2001) 252 ITR 571
Income Tax Act, 1961 — Section 256(1), 80VV
High Courts09 Jul 2001
Ibrahim @ Ibu Kalumiya Mansuri Vs State of Gujarat
Gujarat High Court · (2002) 1 GLR 690
High Courts06 Jul 2001Dismissed
Ishwrlal Kalidas Rana Vs State of Gujarat
Gujarat High Court · (2001) 07 GUJ CK 0111
Constitution of India, 1950 — Article 16, 311, 4Gujarat Panchayats (Amendment) Act, 1963 — Section 203Gujarat Panchayats (Amendment) Act, 1993 — Section 228
High Courts06 Jul 2001Dismissed
Ram Builders Vs Union of India
Gujarat High Court · (2001) 3 GLR 2467
Arbitration and Conciliation Act, 1996 — Section 11
High Courts06 Jul 2001Partly Allowed
Bapuunagar Vidyotejak Trust Vs State of Gujarat
Gujarat High Court · (2001) 07 GUJ CK 0064
Constitution of India, 1950 — Article 226
High Courts06 Jul 2001Allowed
Chandrashekhar Girdharlal Mehta Vs Sub Divisional Magistrate Junagadh
Gujarat High Court · (2001) 07 GUJ CK 0042
Bombay Police Act, 1951 — Section 55, 56, 56B, 57, 59
High Courts06 Jul 2001
Chandrasinh @ Chandubha Lalubha Vs State of Gujarat The State of Gujarat Vs Ajitsinh Andubha Parmar and Bharatsinh Andubha Parmar
Gujarat High Court · AIR 2003 Guj 346 : (2002) 2 GLR 960
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 161(1), 161(2), 161(3), 162, 162(1)Evidence Act, 1872 — Section 145
High Courts05 Jul 2001
Sarabhai Technological Development Syndicate Pvt. Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (2001) 171 CTR 357 : (2002) 254 ITR 84 : (2002) 121 TAXMAN 696
Income Tax Act, 1961 — Section 40A, 40A(7)Industrial Disputes Act, 1947 — Section 25FFFPayment of Gratuity Act, 1972 — Section 4
High Courts05 Jul 2001Allowed
Gujarat Kamdar Panchayat Vs Maize Products and Another
Gujarat High Court · (2002) 1 GLR 567
Industrial Disputes Act, 1947 — Section 10, 10(1), 2, 7(1)
High Courts05 Jul 2001
Commissioner of Income Tax Vs Apoorva Shantilal Shah (HUF)
Gujarat High Court · (2002) 174 CTR 612 : (2002) 255 ITR 390 : (2003) 128 TAXMAN 525
Income Tax Act, 1961 — Section 2(45), 56, 56(1), 57, 80AB
High Courts05 Jul 2001Allowed
Tarun Engineering Works Vs U.D. Rathod
Gujarat High Court · (2002) 93 FLR 89
High Courts05 Jul 2001Allowed
Sardar Patel University Vs Harikrishna Chandulal Trivedi
Gujarat High Court · (2002) 2 GLR 1082
High Courts05 Jul 2001Allowed
Sardar Patel University Vs Harikrishna Chandulal Trivedi and Another
Gujarat High Court · (2002) 2 GLR 1082
Sardar Patel University Act, 1995 — Section 112A, 112B, 112C, 112D, 41
High Courts04 Jul 2001
Commissioner of Income Tax Vs N.C. Mehta
Gujarat High Court · (2001) 07 GUJ CK 0140
High Courts04 Jul 2001Dismissed
State of Gujarat Vs Manilal Dhurabhai Patel
Gujarat High Court · (2001) 07 GUJ CK 0131
High Courts04 Jul 2001
Commissioner of Income Tax Vs Vishwajit M. Mehta
Gujarat High Court · (2002) 173 CTR 329 : (2002) 254 ITR 66 : (2002) 123 TAXMAN 725
Income Tax Act, 1961 — Section 154, 155, 215(3)
High Courts04 Jul 2001Allowed
Dhari Gram Panchayat Vs Kiran Hiralal Ruparelia
Gujarat High Court · (2001) 07 GUJ CK 0061
High Courts04 Jul 2001Dismissed
Jagubha Nathubhas Zala Vs Union of India (UOI)
Gujarat High Court · (2001) 21 GLH 206
Industrial Disputes Act, 1947 — Section 10, 12
High Courts04 Jul 2001
Satya Pal Gusain Vs State of Gujarat
Gujarat High Court · (2001) 21 GLH 682 : (2002) 4 GLR 3032
Constitution of India, 1950 — Article 226