High Courts12 Jul 2001Dismissed
Perstorp Aegis Chemicals Ltd. Vs Gujarat State Kamdar Sabha
Gujarat High Court · (2001) 07 GUJ CK 0043
Industrial Employment (Standing Orders) Act, 1946 — Section 13A
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,213 of 1,769
High Courts12 Jul 2001Dismissed
Ajitbhai Ganpatbhai Chauhan Vs State of Gujarat
Gujarat High Court · (2001) 4 GLR 3253
Criminal Procedure Code, 1973 (CrPC) — Section 357, 357(3), 431Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 149, 307, 323, 324, 34
High Courts12 Jul 2001Allowed
Ram Narayan Sevra Vs State of Gujarat
Gujarat High Court · (2002) 22 GLH 559
High Courts12 Jul 2001Dismissed
Special Land Acquisition Vs Motibhai Nagjibhai Patel
Gujarat High Court · (2001) 07 GUJ CK 0005
Land Acquisition Act, 1894 — Section 18, 4(1), 54
High Courts12 Jul 2001Allowed
Solanki Bharatkumar Khushal - Bhai Vs District Primary Education Officer
Gujarat High Court · (2001) 07 GUJ CK 0003
High Courts12 Jul 2001Allowed
Mahendrasinh Prabhatsinh Vaghela Vs District Magistrate
Gujarat High Court · (2002) 1 GLR 873
High Courts11 Jul 2001Dismissed
Manavadar Municipal Borough Vs Manish K. Khakkhar
Gujarat High Court · (2001) 07 GUJ CK 0065
High Courts11 Jul 2001Allowed
L.V. Ganger Vs State of Gujarat
Gujarat High Court · (2001) 07 GUJ CK 0028
High Courts10 Jul 2001Allowed
Patel Nathabhai Rangabhai Vs State of Gujarat
Gujarat High Court · (2001) 07 GUJ CK 0134
High Courts10 Jul 2001
Central Workshop Vs Jarnail Singh Devasingh Ramgadia
Gujarat High Court · (2001) 07 GUJ CK 0130
High Courts10 Jul 2001Dismissed
K.N. Matwani Vs Kandla Port Trust
Gujarat High Court · (2001) 21 GLH 696
Kandla Port Employees (Retirement) Regulations, 1978 — Regulation 4Major Port Trusts Act, 1963 — Section 29
High Courts10 Jul 2001
Rituraj Talkies Vs Mamlatdar-cum-Prescribed Officer, Dhranghadra and Others
Gujarat High Court · AIR 2002 Guj 94 : (2001) 4 GLR 3121
Gujarat Entertainment Tax Act, 1977 — Section 3, 6
High Courts10 Jul 2001Dismissed
State of Gujarat Vs Dharmendrasinh @ Mansinh Ratansinh Makwana
Gujarat High Court · (2001) 3 GLR 2593
Criminal Procedure Code, 1973 (CrPC) — Section 154, 235(2), 328, 329, 354(3)Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 149, 302, 303, 304, 84
High Courts10 Jul 2001Dismissed
K.N. Matwani Vs Kandla Port Trust and Another
Gujarat High Court · (2002) 2 GLR 1047
Kandla Port Trust Employees (Retirement) Regulations, 1978 — Regulation 4
High Courts10 Jul 2001Dismissed
Natwarlal Somalal Rawal Vs State of Gujarat
Gujarat High Court · (2001) 07 GUJ CK 0009
High Courts09 Jul 2001Allowed
Chavda Jagmal Bhai Malabhai and Others Vs State of Gujarat and Others
Gujarat High Court · AIR 2002 Guj 48
Gujarat Town Planning and Urban Development Act, 1976 — Section 14, 15, 19
High Courts09 Jul 2001
Commissioner of Income Tax Vs Shreyas Land Development Corpn.
Gujarat High Court · (2003) 184 CTR 607
Income Tax Act, 1961 — Section 143(3), 144B, 263
High Courts09 Jul 2001Dismissed
State Of Gujarat Vs Nathaji Dajiji Decd. Thro'' heirs Hiraji Nathaji Khant
Gujarat High Court · (2001) 07 GUJ CK 0085
Land Acquisition Act, 1894 — Section 11, 18, 23(2), 30, 4(1)
High Courts09 Jul 2001Allowed
Mukhtiarkhan Magbulkhan Pathan Vs State of Gujarat
Gujarat High Court · (2001) 07 GUJ CK 0054
Constitution of India, 1950 — Article 22(5), 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 9(1)