COURT ARCHIVE

Gujarat High Court judgments

35,376 judgments · page 1,211 of 1,769

High Courts20 Jul 2001Partly Allowed

J.K. Udaipur Udyog Ltd. Vs State of Gujarat and Another J.K. Corporation Ltd. Vs State of Gujarat

Gujarat High Court · (2001) 124 STC 338

Constitution of India, 1950 — Article 12, 19, 301, 302Gujarat Sales Tax Act, 1969 — Section 59A, 59AAAGujarat Sales Tax Rules, 1970 — Rule 24B, 62AAA

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High Courts20 Jul 2001Allowed

Samrathdan Dajibhai and Others Vs State of Gujarat and Another

Gujarat High Court · (2002) 1 GLR 649

Gujarat Police Manual, 1975 — Rule 165

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High Courts20 Jul 2001Allowed

Maiyuddin @ Raju Noormiya Sheikh Vs State of Gujrat

Gujarat High Court · (2001) 07 GUJ CK 0041

Bombay Police Act, 1951 — Section 56, 59(1)Constitution of India, 1950 — Article 226

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High Courts20 Jul 2001Dismissed

Vinugiri Motigiri Vs State of Gujarat

Gujarat High Court · (2002) 22 GLH 176

Bombay Police Act, 1951 — Section 135, 37(1)Criminal Procedure Code, 1973 (CrPC) — Section 154, 161Evidence Act, 1872 — Section 114, 27, 9

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High Courts20 Jul 2001Allowed

Chauhan Shaukatali Mogalkhan Vs Sub Divisional Magistrate

Gujarat High Court · (2001) 07 GUJ CK 0002

Bombay Police Act, 1951 — Section 55, 56, 56B, 57, 59Constitution of India, 1950 — Article 226

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High Courts19 Jul 2001Dismissed

Gujarat State Co-operative Bank Ltd. Vs State of Gujarat and Others

Gujarat High Court · (2002) 1 GLR 241

Gujarat Co-operative Societies Act, 1961 — Section 13, 13(2)

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High Courts19 Jul 2001

Haribhai J. Desai Vs State of Gujarat

Gujarat High Court · (2001) 07 GUJ CK 0129

Bombay Civil Services Rules, 1959 — Rule 33A, 33A(1), 33A(2), 48A(4)

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High Courts19 Jul 2001Dismissed

I.S.P.L. Industries Ltd. Vs S.J. Mehta and Others

Gujarat High Court · (2003) 115 CompCas 726 : (2002) 22 GLH 93

Industrial Disputes Act, 1947 — Section 18(1), 2Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15(1), 22

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High Courts19 Jul 2001

National Wire Manufacturing Co. Vs Commissioner of Income Tax

Gujarat High Court · (2001) 171 CTR 376 : (2002) 253 ITR 496 : (2002) 125 TAXMAN 521

Income Tax Act, 1961 — Section 30, 31, 32, 33, 34

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High Courts19 Jul 2001

NAVJIVAN OIL MILLS Vs Commissioner of Income Tax

Gujarat High Court · (2001) 170 CTR 224

Income Tax Act, 1961 — Section 143, 144, 145, 147, 271(1)(c)

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High Courts19 Jul 2001

Navjivan Oil Mills Vs Commissioner of Income Tax

Gujarat High Court · (2001) 252 ITR 417 : (2002) 124 TAXMAN 392

Income Tax Act, 1961 — Section 143, 144, 145, 147, 271(1)

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High Courts19 Jul 2001Allowed

Special Land Acquisition Officer Vs Lilavatiben Kodar Ranchhod and Others

Gujarat High Court · (2002) 22 GLH 226 : (2002) 3 GLR 26

Law Officers Rules — Rule 132, 133Limitation Act, 1963 — Section 5

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High Courts19 Jul 2001Partly Allowed

Dolat Industries Vs Krishna Oil Industries

Gujarat High Court · (2001) 21 GLH 578 : (2001) 3 GLR 2308

Trade and Merchandise Marks Act, 1958 — Section 2(1), 23, 27, 29

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High Courts19 Jul 2001Allowed

Khimjibhai Nagjibhai Parmar Vs District Magistrate

Gujarat High Court · (2002) CriLJ 686

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High Courts19 Jul 2001Dismissed

Gujarat State Co-operative Bank Ltd. Vs State of Gujarat

Gujarat High Court · (2002) 22 GLH 9

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High Courts19 Jul 2001Allowed

Mohanbhai Jivanbhai Patel Vs State of Gujarat

Gujarat High Court · (2001) 21 GLH 388 : (2002) 4 GLR 3365

Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 304

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High Courts18 Jul 2001Allowed

Larsen and Toubro Ltd. Vs Commissioner of Sales Tax and Others

Gujarat High Court · (2001) 124 STC 162

Constitution of India, 1950 — Article 366(29A)Gujarat Sales Tax Act, 1969 — Section 2(28), 2(29), 57A, 57B , 57B

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High Courts18 Jul 2001Allowed

Sarafat Liyakatbhai Pathan Vs State of Gujarat

Gujarat High Court · (2001) 07 GUJ CK 0110

Constitution of India, 1950 — Article 22(5), 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2, 3(1), 9(1)

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High Courts18 Jul 2001Allowed

Jehangir Textile Mills Vs Shardaben

Gujarat High Court · (2001) 07 GUJ CK 0109

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High Courts18 Jul 2001Partly Allowed

Gujarat Water Supply and Sewerage Board Vs Dineshchandra Bhogilal Mau

Gujarat High Court · (2001) 07 GUJ CK 0062

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