High Courts26 Jul 2001
Gujarat Electricity Board Vs State of Gujarat
Gujarat High Court · (2001) 07 GUJ CK 0047
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,210 of 1,769
High Courts25 Jul 2001
Sayaji Iron and Engg. Co. Vs Commissioner of Income Tax
Gujarat High Court · (2002) 108 CompCas 675 : (2002) 253 ITR 749
Companies Act, 1956 — Section 198, 309Income Tax Act, 1961 — Section 254, 255, 37
High Courts25 Jul 2001
Mahesh T. Rabari Vs Director of Primary Education
Gujarat High Court · (2002) 93 FLR 934 : (2002) 22 GLH 438
High Courts25 Jul 2001
SAYAJI IRON and ENGG. CO. Vs Commissioner of Income Tax
Gujarat High Court · (2002) 172 CTR 339
Companies Act, 1956 — Section 198, 2(31), 309Income Tax Act, 1961 — Section 256(1), 40(c), 40A, 40A(5)
High Courts24 Jul 2001Allowed
Salim @ Salim Jol Mohd Qureshi Vs State of Gujarat
Gujarat High Court · (2001) 07 GUJ CK 0141
High Courts24 Jul 2001
Manharlal Hiralal Parmar Vs State of Gujarat
Gujarat High Court · (2001) 07 GUJ CK 0136
High Courts24 Jul 2001Dismissed
Bhimjibhai Devubhai Vs State of Gujarat
Gujarat High Court · (2001) 07 GUJ CK 0122
Penal Code, 1860 (IPC) — Section 376, 451, 506(2)
High Courts24 Jul 2001Allowed
S.H. Saiyad Vs Oil and Natural Gas Commission
Gujarat High Court · (2001) 07 GUJ CK 0107
High Courts24 Jul 2001Allowed
Balwantbhai Madhubhai Mistri Vs Sarpanch
Gujarat High Court · (2001) 07 GUJ CK 0088
High Courts24 Jul 2001
Manager Vs Mahagujarat Labour Union
Gujarat High Court · (2001) 07 GUJ CK 0050
High Courts24 Jul 2001
Devraj Kana Rada Vs Mamlatdar of Talala Taluka
Gujarat High Court · (2001) 07 GUJ CK 0040
High Courts24 Jul 2001Allowed
Mohammad Ilyas Nuruddin Vs State of Gujarat and Others
Gujarat High Court · (2001) 21 GLH 611
Constitution of India, 1950 — Article 22(5), 226Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts24 Jul 2001Dismissed
Avinash Shobhasing Vs State of Gujarat
Gujarat High Court · (2002) CriLJ 3476
Arms Act, 1959 — Section 25APenal Code, 1860 (IPC) — Section 313, 393, 398, 506(2)
High Courts24 Jul 2001Allowed
Khairunissa Salim Mohd. Qureshi Vs State of Gujarat
Gujarat High Court · (2001) 07 GUJ CK 0018
High Courts23 Jul 2001Dismissed
Khambhalia Nagarpalika Vs Major Seva Sangh
Gujarat High Court · (2001) 07 GUJ CK 0102
High Courts23 Jul 2001
Commissioner of Income Tax Vs Motichand Virpal Shah
Gujarat High Court · (2001) 252 ITR 718 : (2003) 126 TAXMAN 255 : (2002) 121 TAXMAN 472
Income Tax Act, 1961 — Section 154, 155(7A), 256(1)
High Courts23 Jul 2001Allowed
Brijesh alias Munna Alias Taklu Prabhunath Trivedi Vs Commissioner of Police
Gujarat High Court · (2001) 07 GUJ CK 0006
Constitution of India, 1950 — Article 22(5), 226
High Courts20 Jul 2001Allowed
Ramesh Chandra G. Soni Vs State of Gujarat
Gujarat High Court · (2002) 22 GLH 182
Criminal Procedure Code, 1973 (CrPC) — Section 394Penal Code, 1860 (IPC) — Section 302, 306, 34, 498, 498A
High Courts20 Jul 2001Allowed
Baraiya Lakhabhai Dudhabhai Vs State of Gujarat
Gujarat High Court · (2001) 07 GUJ CK 0127
Bombay Police Act, 1951 — Section 55, 56, 56B, 57, 59(1)