High Courts03 Aug 2001Dismissed
Umakant S. Deshpande Vs Gujarat Electricity Board
Gujarat High Court · (2001) 36 GLH 21 : (2001) 21 GLH 36 : (2002) 1 LLJ 21
Industrial Disputes Act, 1947 — Section 2
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,208 of 1,769
High Courts03 Aug 2001
Mehsana District Central Cooperative Bank Limited Vs Election Officer of the Mehsana Dist. Central Coop. Bank
Gujarat High Court · (2002) 1 GLR 774
Constitution of India, 1950 — Article 14, 19
High Courts03 Aug 2001
Thakor Dayalsing Dohji, Thakor Mandansing Dohji, Thakor Balvantsing Gumansing Vs State of Gujarat State of Gujarat Vs Thakor Balvantsing Gumansing
Gujarat High Court · (2001) 08 GUJ CK 0033
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 114, 300, 302, 304, 307
High Courts02 Aug 2001Allowed
Anil Mahadev Mane Vs State of Gujarat
Gujarat High Court · (2002) 22 GLH 138
High Courts02 Aug 2001
State of Gujarat Vs Satish Himmatlal Rupareliya
Gujarat High Court · (2002) 22 GLH 739 : (2001) 4 GLR 3650
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 120B, 135, 201, 302, 398
High Courts02 Aug 2001Allowed
Kantibhai R. Patel, Ass. Director of Libraries Vs Director of Libraries Central Library
Gujarat High Court · (2001) 08 GUJ CK 0006
Constitution of India, 1950 — Article 226
High Courts01 Aug 2001
Jayesh Rameshbhai Shah Vs State of Gujarat
Gujarat High Court · (2002) 2 DMC 149
High Courts01 Aug 2001Allowed
Nicosulf Industries and Exports Pvt. Ltd. Vs State of Gujarat
Gujarat High Court · (2002) 2 RCR(Criminal) 731
High Courts01 Aug 2001Allowed
Prakash Pulverising Mills Vs State of Gujarat
Gujarat High Court · (2001) 08 GUJ CK 0122
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts01 Aug 2001Dismissed
National Insurance Co. Ltd. Vs Prakashbhai Mulshankerbhai Pandya
Gujarat High Court · (2001) 08 GUJ CK 0119
High Courts01 Aug 2001Dismissed
GSRTC Vs Hirjibhai Damjibhai
Gujarat High Court · (2001) 08 GUJ CK 0109
High Courts01 Aug 2001Dismissed
Jay Mahakali Rolling Mill Vs Union of India (UOI)
Gujarat High Court · (2002) 143 ELT 279
Central Excises and Salt Act, 1944 — Section 35K, 3A
High Courts01 Aug 2001Allowed
Rabari Pirabhai Valabhai Vs State of Gujarat
Gujarat High Court · (2002) 1 GLR 422
High Courts01 Aug 2001Allowed
Rabari Pirabhai Valabhai and Another Vs State of Gujarat and Others
Gujarat High Court · (2002) 1 GLR 422
Constitution of India, 1950 — Article 300AGujarat Agricultural Lands Ceiling Act, 1960 — Section 16, 6(3B), 6(3C)
High Courts01 Aug 2001Dismissed
Usmankhan Yasinkhan Pathan Vs State of Gujarat
Gujarat High Court · (2001) 08 GUJ CK 0007
High Courts01 Aug 2001Dismissed
Babubhai Jethabhai Parmar Vs State of Gujarat
Gujarat High Court · (2001) 08 GUJ CK 0004
High Courts01 Aug 2001Allowed
Gujarat State Road Transport Corporation Vs Prahladbhai Ratilal
Gujarat High Court · (2001) 08 GUJ CK 0002
High Courts31 Jul 2001
Commissioner of Income Tax Vs Jesingbhai I. Sheth
Gujarat High Court · (2001) 07 GUJ CK 0139