High Courts09 Aug 2001Allowed
Mr. P.D. Kapdi Vs Superintending Engineer
Gujarat High Court · (2001) 08 GUJ CK 0010
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,207 of 1,769
High Courts08 Aug 2001Allowed
Nicosulf Industries and Exports Pvt. Ltd. and Another Vs State of Gujarat and Another
Gujarat High Court · (2002) 2 GLR 1580
Water (Prevention and Control of Pollution) Act, 1974 — Section 11A, 21(5), 24, 25, 47(1)
High Courts08 Aug 2001Allowed
Maharaja Sayajirao University Vs Ram Mangaram Mirchandani
Gujarat High Court · (2001) 21 GLH 488 : (2002) 1 GLR 861
Constitution of India, 1950 — Article 14, 16
High Courts07 Aug 2001Allowed
Kadvaji @ Bharatji Fulaji Vs State of Gujarat
Gujarat High Court · (2001) 08 GUJ CK 0111
High Courts07 Aug 2001
In Re: Anmol Dairy Ltd.
Gujarat High Court · (2002) 4 GLR 3005
Companies Act, 1956 — Section 391, 394Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20(2)
High Courts07 Aug 2001Allowed
Thakor Girishji alias Gidhaji Jenaji Vs District Magistrate
Gujarat High Court · (2002) CriLJ 1148
High Courts07 Aug 2001
Jayesh Rameshbhai Shah and Others Vs State of Gujarat and Another
Gujarat High Court · (2001) 21 GLH 551
Criminal Procedure Code, 1973 (CrPC) — Section 244, 245(1), 246, 397, 397(i)Dowry Prohibition Act, 1961 — Section 4Essential Commodities Act, 1955 — Section 3, 7
High Courts07 Aug 2001Allowed
Legal Heirs of Purushottam Gajadhar Upadhyay Vs Police Commissioner
Gujarat High Court · (2001) 21 GLH 755 : (2001) 4 GLR 3724
High Courts07 Aug 2001Dismissed
Mahant Janardankumar Narayandas Vs H.V. Bhavnani, Registrar or his successor in Office
Gujarat High Court · (2001) 08 GUJ CK 0003
High Courts06 Aug 2001Dismissed
Sathaliya Kanjibhai Rajabhai Vs District Education Officer
Gujarat High Court · (2001) 08 GUJ CK 0107
High Courts06 Aug 2001Dismissed
Ibrahim Haji Akbarali Ghaswala Vs State of Gujarat
Gujarat High Court · (2001) 4 GLR 3239
High Courts06 Aug 2001Dismissed
General Insurance Corporation of India Vs Dhari Vivid Karyakari Sahakari Mandal Ltd.
Gujarat High Court · AIR 2002 Guj 110
High Courts06 Aug 2001Allowed
Gujarat Ambuja Exports Ltd. Vs Gujarat Electricity Board
Gujarat High Court · (2002) 112 CompCas 188
Companies Act, 1956 — Section 391
High Courts06 Aug 2001Dismissed
Ahmedabad Electricity Co. Ltd. Vs Electricity Mazdoor Sabha
Gujarat High Court · (2001) 4 GLR 3456
High Courts06 Aug 2001Dismissed
Sevakram Prabhudas Vs Deputy Municipal Commissioner (V)
Gujarat High Court · (2001) 08 GUJ CK 0012
High Courts04 Aug 2001Allowed
Kanooni Salah Kendra Vs State of Gujarat and Others
Gujarat High Court · (2002) 1 GLR 505
Constitution of India, 1950 — Article 15, 41, 46, 47
High Courts03 Aug 2001
Umakant S. Deshpande Vs G.E. B.
Gujarat High Court · (2001) 36 GLH 21 : (2001) 21 GLH 36 : (2002) 1 LLJ 21
High Courts03 Aug 2001Allowed
Ahmedabad Municipal Corporation Vs Meghajibhai Sanabhai Bhimsuriya
Gujarat High Court · (2001) 73 GLH 21 : (2001) 21 GLH 73 : (2001) 3 GLR 2072
Bombay Provincial Municipal Corporations Act, 1949 — Section 487Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 9Constitution of India, 1950 — Article 12, 14, 16, 21, 226
High Courts03 Aug 2001Dismissed
Mehsana District Central Co-operative Bank Limited and Another Vs Election Officer of the Mehsana District Central Co-op. Bank Ltd. and Others
Gujarat High Court · (2002) 1 GLR 774
Constitution of India, 1950 — Article 226, 227
High Courts03 Aug 2001Allowed
Gandhidham Mercantile Co-op. Bank Ltd. Vs Narsinhbhai Atmaram Agrawal
Gujarat High Court · (2002) 2 GLR 1060
Constitution of India, 1950 — Article 226, 227