High Courts31 Jul 2001Dismissed
State of Gujarat Vs Kusumben E. Borasada
Gujarat High Court · (2001) 21 GLH 659
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,209 of 1,769
High Courts31 Jul 2001Partly Allowed
Rajeshkumar Bansilal Khamar Vs Agriculture Produce Market Committee, Ahmedabad and Others
Gujarat High Court · AIR 2002 Guj 156
Gujarat Agricultural Produce Markets Act, 1963 — Section 27Gujarat Agricultural Produce Markets Rules, 1965 — Rule 56
High Courts31 Jul 2001Allowed
Sonalben Vasudev Prasad Jani Vs Municipal Girls High School
Gujarat High Court · (2001) 21 GLH 783
High Courts31 Jul 2001Dismissed
Jethalal G. Raval Vs State of Gujarat
Gujarat High Court · (2001) 07 GUJ CK 0045
High Courts31 Jul 2001Allowed
Ramanbhai Nagarji Nayak Vs Commissioner
Gujarat High Court · (2001) 07 GUJ CK 0024
High Courts30 Jul 2001Allowed
Purshottam @ Fakirbhai Bhikhabhai Patel Vs Under Secretary
Gujarat High Court · (2001) 07 GUJ CK 0046
High Courts27 Jul 2001Dismissed
B.M. Gupta Vs Ashok Chandulal Bhatt
Gujarat High Court · (2002) 4 GLR 3760
Bombay Police Act, 1951 — Section 135(1)Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 8Criminal Procedure Code, 1973 (CrPC) — Section 301, 302, 321, 397 , 482
High Courts27 Jul 2001Allowed
Jagdish Shamjibhai Makwana Vs Sub divisional Magistrate Bhavnagar
Gujarat High Court · (2002) 2 GLR 1158
High Courts27 Jul 2001Allowed
Patel Harishbhai Bhanubhai and Another Vs Chief Post Master, Ahmedabad GPO
Gujarat High Court · AIR 2002 Guj 21
Public Provident Fund Act, 1968 — Section 4
High Courts27 Jul 2001Dismissed
B.R. Shah Vs Collector, Bharuch and Another
Gujarat High Court · (2002) 1 GLR 210
Constitution of India, 1950 — Article 226, 310, 311Gujarat Civil Services Tribunal Act, 1972 — Section 2Industrial Disputes Act, 1947 — Section 2(5), 25
High Courts27 Jul 2001Dismissed
Bahadur Ali Babubhai Charania Vs State of Gujarat
Gujarat High Court · (2001) 4 GLR 3161
Criminal Procedure Code, 1973 (CrPC) — Section 125(1), 125(3), 397(3)
High Courts27 Jul 2001Allowed
Jagdish Shamjibhai Makwana Vs Sub-Divisional Magistrate, Bhavnagar and Another
Gujarat High Court · (2002) 2 GLR 1158
Bombay Police Act, 1951 — Section 56, 57, 59, 59(1)
High Courts27 Jul 2001Allowed
Patel Harishbhai Bhanubhai Vs Chief Post Master
Gujarat High Court · AIR 2002 Guj 21
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 13(2)Public Provident Fund Act, 1968 — Section 4
High Courts27 Jul 2001Dismissed
B.R. Gandhi Vs State of Gujarat
Gujarat High Court · (2001) 07 GUJ CK 0052
Bombay Civil Services (Discipline and Appeal) Rules, 1971 — Rule 161Constitution of India, 1950 — Article 226Gujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 56, 6
High Courts26 Jul 2001
Hasmukhbhai Ambalal Patel Vs Second Addl. Special Land Acquisition Officer
Gujarat High Court · (2001) 07 GUJ CK 0103
High Courts26 Jul 2001Allowed
Chandrakant Keshavlal Shah Vs State of Gujarat and Others
Gujarat High Court · (2001) 21 GLH 607 : (2001) 21 GLH 508 : (2002) 1 GLR 750
Criminal Procedure Code, 1973 (CrPC) — Section 156(1), 156(3), 190, 200, 201
High Courts26 Jul 2001Dismissed
Spl. Laq. Officer Vs Kishorbhai Jibhaibhai
Gujarat High Court · (2001) 07 GUJ CK 0095
High Courts26 Jul 2001Dismissed
All Gujarat Employees Association Vs Gujarat Dairy Development Corporation and Others
Gujarat High Court · (2002) 22 GLH 170
Constitution of India, 1950 — Article 14, 16, 226, 227Industrial Disputes Act, 1947 — Section 25C, 35
High Courts26 Jul 2001Dismissed
Special Land Acquisition Officer, Vadodara and Another Vs Ramanbhai Haribhai and Another
Gujarat High Court · (2001) 21 GLH 655
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 23(2), 28, 4, 54
High Courts26 Jul 2001Allowed
Pravinbhai Khimjibhai Thacker Vs State of Gujarat
Gujarat High Court · (2002) CriLJ 1317 : (2001) 21 GLH 126 : (2001) 4 GLR 3408