High Courts16 Aug 2001Allowed
State of Gujarat Vs Rameshbhai Dahyabhai Harijan
Gujarat High Court · (2001) 08 GUJ CK 0089
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,205 of 1,769
High Courts16 Aug 2001
G.K. Choksi and Co. Vs Commissioner of Income Tax
Gujarat High Court · (2001) 171 CTR 396 : (2001) 252 ITR 863 : (2002) 122 TAXMAN 316
Constitution of India, 1950 — Article 14Factories Act, 1948 — Section 46, 47, 48Income Tax Act, 1961 — Section 14, 160(1), 161(1), 163, 2(13)
High Courts16 Aug 2001
Chintan N. Parikh and Vatsal N. Parikh Vs Commissioner of Income Tax
Gujarat High Court · (2001) 171 CTR 386 : (2002) 253 ITR 564 : (2002) 120 TAXMAN 132
Income Tax Act, 1961 — Section 2, 45, 48, 49, 49(1)
High Courts16 Aug 2001Allowed
Mehboobali Hussainali Muni Vs State of Gujarat
Gujarat High Court · (2001) 08 GUJ CK 0022
Constitution of India, 1950 — Article 21, 22, 22(5)Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3(1), 3(2), 8(1)
High Courts16 Aug 2001
C.K. Choksi and Co. Vs Commissioner of Income Tax
Gujarat High Court · (2003) 127 TAXMAN 109
Factories Act, 1948 — Section 46, 47, 48Income Tax Act, 1961 — Section 14, 160(i), 161(i), 163, 2
High Courts16 Aug 2001
Prabhakant Ayodhyaprasad Vs Union of India (UOI)
Gujarat High Court · (2002) 22 GLH 452
High Courts14 Aug 2001Dismissed
Ganesh Co-operative Housing Society Limited Vs Ishwarbhai Keshavbhai Patel
Gujarat High Court · (2001) 21 GLH 702 : (2002) 1 GLR 159
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 20, Order 43 Rule 1Gujarat Gram and Nagar Panchayats (Taxes and Fees) Rules, 1964 — Rule 36
High Courts14 Aug 2001Allowed
Shobhanaben Jethabhai Kaneria Vs State of Gujarat
Gujarat High Court · (2002) 22 GLH 292
High Courts14 Aug 2001
GSRTC Vs Limbabhai Rambhai Koli (Surani)
Gujarat High Court · (2001) 08 GUJ CK 0075
Motor Vehicles Act, 1988 — Section 166, 173
High Courts14 Aug 2001Dismissed
Babubhai Jethabhai Parmar and Others Vs State of Gujarat and Others
Gujarat High Court · AIR 2002 Guj 23 : (2001) 21 GLH 718 : (2002) 1 GLR 880
Bombay Land Revenue Code, 1879 — Section 7, 7AConstitution of India, 1950 — Article 243Gujarat Panchayats (Amendment) Act, 1993 — Section 2, 7
High Courts14 Aug 2001Allowed
Aniruddhsinh Mahipatsinh Jadeja Vs State of Gujarat and Others
Gujarat High Court · (2002) 1 GLR 594
Constitution of India, 1950 — Article 21Prisons (Bombay Furlough and Parole) Rules, 1959 — Rule 18(2), 19
High Courts14 Aug 2001Allowed
Pravinkumar Chandrakant Vyas and Another Vs State of Gujarat and Others
Gujarat High Court · (2002) 22 GLH 104 : (2001) 3 GLR 2755
Bombay Prevention of Gambling Act, 1887 — Section 4, 5, 6, 6(1)Constitution of India, 1950 — Article 2, 21, 22, 22(1)Criminal Procedure Code, 1973 (CrPC) — Section 116, 116(3), 155(2), 166, 167
High Courts14 Aug 2001
Sakrabhai Buchabhai Vs Ahmedabad Municipal Corporation
Gujarat High Court · (2001) 21 GLH 762
High Courts14 Aug 2001Dismissed
Ganpatbhai N. Rathod Vs State of Gujarat
Gujarat High Court · (2001) 08 GUJ CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 144, 144(4), 144(5), 144(6)Penal Code, 1860 (IPC) — Section 431
High Courts14 Aug 2001
INDIAN GINNING and PRESSING CO. LTD. Vs Commissioner of Income Tax
Gujarat High Court · (2001) 170 CTR 122 : (2002) 125 TAXMAN 546
Income Tax Act, 1922 — Section 10(2)(v), 10(2)(xv)Income Tax Act, 1961 — Section 256(1), 37
High Courts14 Aug 2001
Indian Ginning and Pressing Co. Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (2001) 252 ITR 577
Income Tax Act, 1961 — Section 10(2), 256(1), 37
High Courts13 Aug 2001
C.B.I. Vs State of Gujarat and Another
Gujarat High Court · (2001) 21 GLH 523
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(1), 156(3), 156(i), 190Penal Code, 1860 (IPC) — Section 120B, 307, 467, 468, 471
High Courts13 Aug 2001Dismissed
Jyotsna Natvarlal Ramagiya Vs State of Guj.
Gujarat High Court · (2002) 22 GLH 219 : (2002) 2 GLR 362
High Courts13 Aug 2001Dismissed
State of Gujarat Vs Jamnagar Jilla Khangi Prathmikshikshak Sangh
Gujarat High Court · (2001) 08 GUJ CK 0120
High Courts13 Aug 2001Dismissed
Divisional Controller Vs Virajlal G. Pala
Gujarat High Court · (2002) 2 LLJ 163
Industrial Disputes Act, 1947 — Section 11A