High Courts31 Aug 2001Dismissed
Dalal Gaurang Jitendra Minor thro'' Father and Guardian Vs State of Gujarat
Gujarat High Court · (2001) 08 GUJ CK 0017
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,203 of 1,769
High Courts30 Aug 2001Dismissed
Ratanbhai Viliyabhai Kuvar Vs The State of Gujarat
Gujarat High Court · (2001) 08 GUJ CK 0110
Penal Code, 1860 (IPC) — Section 114, 332, 504, 506Wild Life (Protection) Act, 1972 — Section 52
High Courts30 Aug 2001Allowed
Thakrar Prakash Bhimji Vs Secretary
Gujarat High Court · (2001) 08 GUJ CK 0105
High Courts30 Aug 2001Allowed
Vilasgiri Bhimgiri Vs Visa Srimali Vanik - Soni Caste Trust
Gujarat High Court · (2001) 21 GLH 641
High Courts29 Aug 2001Dismissed
Dilavar Rustamkhan Vs Naynaben Vanmalidas Chauhan
Gujarat High Court · (2001) 3 GLR 2722
Civil Procedure Code, 1908 (CPC) — Section 80, 96
High Courts29 Aug 2001Allowed
R.N. Pana Vs State of Gujarat
Gujarat High Court · (2002) 22 GLH 604
Bombay Civil Services Rules, 1959 — Rule 161, 161(1)Criminal Procedure Code, 1973 (CrPC) — Section 250
High Courts28 Aug 2001Dismissed
Benjamin Amitkumar Rajkumar Vs Gujarat Public Service Commission
Gujarat High Court · (2001) 08 GUJ CK 0114
Constitution of India, 1950 — Article 14, 16, 19, 19(1), 309Gujarat Civil Services Recruitment (Examination) Rules, 1980 — Rule 17
High Courts28 Aug 2001Dismissed
I.M. Patel and Others Vs Chairman, Oil and Natural Gas Commissioner and Others
Gujarat High Court · (2002) 3 LLJ 826
Industrial Disputes (Central) Rules, 1957 — Rule 58(4)
High Courts28 Aug 2001
Commissioner of Income Tax Vs GUJARAT STATE WAREHOUSING CORPORATION
Gujarat High Court · (2002) 172 CTR 546
Income Tax Act, 1961 — Section 140A, 214, 215, 217, 220(2)
High Courts28 Aug 2001
Commissioner of Income Tax Vs MIHIR TEXTILES LTD.
Gujarat High Court · (2002) 172 CTR 344
Income Tax Act, 1961 — Section 37(5), 40(c), 40A(5)
High Courts28 Aug 2001
Commissioner of Income Tax Vs Gujarat State Warehousing Corporation
Gujarat High Court · (2002) 256 ITR 596 : (2002) 122 TAXMAN 373
Income Tax Act, 1961 — Section 140A, 214, 215, 217, 220(2)
High Courts28 Aug 2001
Commissioner of Income Tax Vs Mihir Textiles Ltd. (now Mafatlal Gagalbhai Textiles Ltd.)
Gujarat High Court · (2002) 256 ITR 528 : (2002) 121 TAXMAN 60
Income Tax Act, 1961 — Section 37, 37(5), 40, 40A(5)
High Courts28 Aug 2001Dismissed
Sugrabibi Vs State of Gujarat
Gujarat High Court · (2001) 08 GUJ CK 0078
Gujarat Town Planning and Urban Development Act, 1976 — Section 12Land Acquisition Act, 1894 — Section 20, 4, 6, 9
High Courts28 Aug 2001
Commissioner of Income Tax Vs Nanalal Mansukhram
Gujarat High Court · (2001) 171 CTR 490 : (2002) 253 ITR 50
Income Tax Act, 1961 — Section 256(2), 36(1), 40
High Courts28 Aug 2001Dismissed
Kanti Cotton Mills Vs Khodaji Gagjibhai and Another
Gujarat High Court · (2002) 22 GLH 146 : (2002) 3 LLJ 595
Gujarat Sick Textile Undertakings (Nationalisation) Act, 1986 — Section 2, 3(1), 3(2), 4(6), 7Industries (Development and Regulation) Act, 1951 — Section 18AA
High Courts28 Aug 2001Dismissed
I.M. Patel and Others Vs Chairman, Oil and Natural Gas Commission and Others
Gujarat High Court · (2002) 3 LLJ 826
Industrial Disputes Act, 1947 — Section 2
High Courts28 Aug 2001Dismissed
Sorabji Derabji Vesuna Vs Nanjibhai Jirabhai Umarigar
Gujarat High Court · (2001) 21 GLH 759
Mamlatdars Court Act, 1906 — Section 22
High Courts28 Aug 2001
Manglaben Babubhai Soni Vs State of Gujarat
Gujarat High Court · (2001) 08 GUJ CK 0038
High Courts28 Aug 2001Allowed
Maruti Textiles Vs State of Gujarat
Gujarat High Court · AIR 2002 Guj 247
Bombay Electricity Duty Act, 1958 — Section 3(2)
High Courts28 Aug 2001Dismissed
Kanti Cotton Mills Vs Khodaji Gagjibhai
Gujarat High Court · (2002) 22 GLH 146 : (2002) 3 LLJ 595
Constitution of India, 1950 — Article 227Gujarat Sick Textile Undertakings (Nationalisation) Act, 1986 — Section 2Industries (Development and Regulation) Act, 1951 — Section 18AA, 3, 3(1), 3(2), 4