High Courts05 Sept 2001Allowed
Navsarjan Trust Vs Ahmedabad Municipal Corporation and Another
Gujarat High Court · AIR 2002 Guj 243 : (2002) 1 GLR 482
Bombay Provincial Municipal Corporations Act, 1949 — Section 130, 131, 132
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,202 of 1,769
High Courts05 Sept 2001
Mayurdhwajsinhji Vs Commissioner of Wealth Tax
Gujarat High Court · (2001) 171 CTR 411 : (2002) 253 ITR 621 : (2003) 126 TAXMAN 307
Hindu Succession Act, 1956 — Section 4, 5Income Tax Act, 1961 — Section 27Wealth Tax Act, 1957 — Section 4(6)
High Courts05 Sept 2001Allowed
Navsarjan Trust Vs Ahmedabad Municipal Corporation
Gujarat High Court · (2001) 21 GLH 687
High Courts04 Sept 2001Allowed
Ram Shastri Vs State of Gujarat
Gujarat High Court · (2001) 21 GLH 419 : (2002) 3 RCR(Criminal) 435
High Courts04 Sept 2001Allowed
Horst Kurves GmbH Vs Essar Oils Ltd.
Gujarat High Court · (2003) 115 CompCas 801 : (2002) 2 GLR 1314
Companies Act, 1956 — Section 441, 441(2), 483
High Courts04 Sept 2001
Anarkali Sarabhai Vs Commissioner of Gift Tax
Gujarat High Court · (2002) 177 CTR 324 : (2003) 259 ITR 97 : (2003) 127 TAXMAN 555
High Courts04 Sept 2001
Late Anarkali Sarabhai Vs Commissioner of Gift Tax
Gujarat High Court · (2001) 09 GUJ CK 0011
High Courts04 Sept 2001Partly Allowed
Ram Shastri and Another Vs State of Gujarat and Another
Gujarat High Court · (2002) 1 GLR 262
Criminal Procedure Code, 1973 (CrPC) — Section 193, 209Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 14
High Courts03 Sept 2001
Kanoria Dyechem Ltd. Vs Sales Tax Officer and Another
Gujarat High Court · (2002) 108 CompCas 620
Constitution of India, 1950 — Article 226Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts03 Sept 2001Allowed
Bharatkumar Gajanand Vyas Vs Mahatma Gandhi Labour Institute
Gujarat High Court · (2002) 22 GLH 155 : (2002) 4 GLR 2958
High Courts01 Sept 2001
Jayesh Meghani Vs Saurashtra University
Gujarat High Court · (2001) 09 GUJ CK 0063
Indian Medical Council Act, 1956 — Section 19A, 33
High Courts01 Sept 2001Dismissed
Gujarat Steel and Agrico Ind. Vs Union of India (UOI)
Gujarat High Court · (2001) 09 GUJ CK 0026
High Courts01 Sept 2001Dismissed
Kantibhai Nanubhai Patel and Others Vs The Urban Land Tribunal
Gujarat High Court · (2001) 09 GUJ CK 0010
High Courts31 Aug 2001Allowed
Vinubhai Dahyabhai Patel Vs State of Gujarat
Gujarat High Court · (2001) 08 GUJ CK 0123
High Courts31 Aug 2001
Hajibhai Jamadibhai Saiyed Vs State Election Commission
Gujarat High Court · (2002) 22 GLH 57 : (2002) 1 GLR 672
High Courts31 Aug 2001
Hajibhai Jamadibhai Saiyed Vs State Election Commission and Others
Gujarat High Court · (2002) 22 GLH 57 : (2002) 1 GLR 672
Bombay Civil Courts Act, 1869 — Section 12, 13Gujarat Municipalities Act, 1963 — Section 11, 11(2), 14, 37, 38
High Courts31 Aug 2001
State of Gujarat and Another Vs Sankalchand P. Vachheta and Others
Gujarat High Court · (2001) 21 GLH 670
Constitution of India, 1950 — Article 226, 227Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 3, 4, 5
High Courts31 Aug 2001
Atwarbhai Jivanbhai Patel Vs State of Gujarat
Gujarat High Court · (2001) 08 GUJ CK 0055
High Courts31 Aug 2001Dismissed
Jay Gujarat Panchayat Varg Vikas Manch Vs State of Gujarat
Gujarat High Court · (2002) 22 GLH 459
Constitution of India, 1950 — Article 226
High Courts31 Aug 2001Dismissed
Rafidbhai Mogal Vs Jagdishbhai Govindbhai Dharajia and Others
Gujarat High Court · AIR 2002 Guj 17 : (2001) 21 GLH 690
Gujarat Municipalities Act, 1963 — Section 35