High Courts18 Jul 2001Allowed
Kanubhai Patel Vs State of Gujarat
Gujarat High Court · (2002) CriLJ 320
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,212 of 1,769
High Courts18 Jul 2001Allowed
Naresh alias Lalo Babubhai Vs State of Gujarat
Gujarat High Court · (2002) CriLJ 1195 : (2002) 22 GLH 528
High Courts18 Jul 2001Allowed
Hasenara Begam Vs Fazar Ali
Gujarat High Court · (2001) CriLJ 4312
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401, 482, 483Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 3(1), 4, 4(1)
High Courts18 Jul 2001Dismissed
Surat Textile Market Co-op. Shops and Warehousing Society Ltd. Vs Commissioner, Surat Muni. Corporation
Gujarat High Court · (2002) 1 GLR 633
Bombay Provincial Municipal Corporations Act, 1949 — Section 210, 210(1), 213
High Courts18 Jul 2001Allowed
Ramjan Liyakatbhai Pathan Vs State of Gujarat
Gujarat High Court · (2001) 07 GUJ CK 0021
High Courts18 Jul 2001Allowed
Transport Manager Vs Manjur Ahmed Hussainmiya
Gujarat High Court · (2001) 07 GUJ CK 0008
High Courts17 Jul 2001Dismissed
Dr. Rahul Kapur Vs Dean Faculty
Gujarat High Court · (2001) 07 GUJ CK 0144
Government Medical Colleges and attached Medical Institutes Recruitment Rules, 1992 — Rule 6
High Courts17 Jul 2001
Principal Shri Jivkor Vanita Vishram Vs Savita Saymon Parmar
Gujarat High Court · (2004) 2 LLJ 874
High Courts17 Jul 2001Dismissed
Mahendra Tube Suppliers, Ahmedabad Vs Municipal Corporation of City of Ahmedabad
Gujarat High Court · AIR 2002 Guj 4
Bombay Provincial Municipal Corporations Act, 1949 — Section 127(2), 128, 387, 446(1)(A), 453Constitution of India, 1950 — Article 19(1)Octroi Rules, 1965 — Rule 11, 35, 49
High Courts17 Jul 2001Allowed
D.G. Dalal Vs State of Gujarat
Gujarat High Court · (2002) 2 GLR 1011
Constitution of India, 1950 — Article 14, 16Gujarat Civil Services Recruitment (Examination) Rules, 1980 — Rule 9
High Courts17 Jul 2001
State of Gujarat on Behalf J.J. Vaghela, Senior Inspector Vs Prakashbhai Laljibhai Shah
Gujarat High Court · (2001) 07 GUJ CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 24Factories Act, 1948 — Section 36(1), 92
High Courts16 Jul 2001Dismissed
Suleman Abdullah Hokla Vs Deputy Conservator of Forests
Gujarat High Court · (2001) 07 GUJ CK 0143
High Courts12 Jul 2001Allowed
Gajjar Steel Industries Pvt. Ltd. Vs Jairam Lalaram
Gujarat High Court · (2001) 07 GUJ CK 0124
Industrial Disputes Act, 1947 — Section 17B
High Courts12 Jul 2001Dismissed
Gujarat Water Supply and Sewerage Board Vs Rajesh P. Rajyaguru
Gujarat High Court · (2002) 3 LLJ 209
Constitution of India, 1950 — Article 226, 227
High Courts12 Jul 2001
GLASS LINES EQUIPMENTS CO. LTD. Vs Commissioner of Income Tax
Gujarat High Court · (2001) 170 CTR 470
Income Tax Act, 1961 — Section 256(2)
High Courts12 Jul 2001Allowed
Digantsinh Dahyabhai Vaghela Vs District Magistrate
Gujarat High Court · (2001) 07 GUJ CK 0101
High Courts12 Jul 2001Dismissed
Patel Jitendrakumar Kantilal Vs District Primary Education Officer
Gujarat High Court · (2002) 1 GLR 444
National Council for Teacher Education Act, 1993 — Section 17, 17(4)
High Courts12 Jul 2001Allowed
Glass Lines Equipments Co. Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (2002) 253 ITR 454 : (2001) 119 TAXMAN 813
Income Tax Act, 1961 — Section 32, 43(1)
High Courts12 Jul 2001Allowed
Mahendrasinh Prabhatsinh Vaghela Vs District Magistrate, Junagadh and Others
Gujarat High Court · (2002) 1 GLR 873
Constitution of India, 1950 — Article 22(5)Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3(2), 8, 8(1)
High Courts12 Jul 2001Dismissed
Govindbhai Mangalbhai Vs Machinery Stores Traders
Gujarat High Court · (2001) 07 GUJ CK 0051