High Courts26 Jun 2001Dismissed
Amersy Exports Pvt. Ltd. Vs State of Gujarat
Gujarat High Court · (2002) 2 GLR 1645
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,217 of 1,769
High Courts26 Jun 2001Allowed
Abdul Raoof alias Raoof Abdul Kader Shaikh Vs State of Gujarat
Gujarat High Court · (2002) 4 GLR 3252
Criminal Procedure Code, 1973 (CrPC) — Section 406, 407, 408
High Courts25 Jun 2001Dismissed
Suresh Gulabsing Kushvah and Ravikaran Kamtaprasad Yadav Vs State of Gujarat
Gujarat High Court · (2002) 22 GLH 146
Bombay Prohibition Act, 1949 — Section 66Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 29, 42, 42(1)
High Courts25 Jun 2001Allowed
Shankerbharti Bababharti Sarkhej Dev Sheri Vs Transport Manager, AMTS
Gujarat High Court · (2001) 06 GUJ CK 0068
High Courts25 Jun 2001Partly Allowed
Gujarat State Road Transport Corporation Vs B.M. Vaghmasi
Gujarat High Court · (2001) 06 GUJ CK 0056
High Courts22 Jun 2001
Arvindbhai Keshavlal Patel Vs Hasmukh Soni
Gujarat High Court · (2001) 21 GLH 261
High Courts22 Jun 2001Dismissed
G.S.R.T.C., Ahmedabad Vs B. Arunchandra and Co. and Others
Gujarat High Court · AIR 2001 Guj 343
Contract Act, 1872 — Section 7, 73
High Courts22 Jun 2001Dismissed
Kochakkadam Kunjuvaveed Thomas Vs D.R. Gohil, Supdt. of Customs
Gujarat High Court · (2001) 06 GUJ CK 0021
High Courts22 Jun 2001
Sheth Brothers Vs Joint Commissioner of Income Tax
Gujarat High Court · (2001) 251 ITR 270
Income Tax Act, 1961 — Section 22, 80, 80HH
High Courts21 Jun 2001Allowed
Manhardas Narsang Bhai Nimavat Vs State of Gujarat
Gujarat High Court · (2001) 06 GUJ CK 0094
High Courts21 Jun 2001Dismissed
R.A. Potnis Vs National Textile Corporation (Gujarat) Limited
Gujarat High Court · (2002) 22 GLH 484
High Courts21 Jun 2001Allowed
Rajkot Municipal Corporation Vs Bharatkumar Amrutlal Raval (Decd) through Legal Heirs
Gujarat High Court · (2001) 06 GUJ CK 0076
High Courts21 Jun 2001Allowed
Gujarat State Land Development Corporation Vs Harshadbhai Sandipbhai Mehta
Gujarat High Court · (2001) 06 GUJ CK 0075
Apprentices Act, 1961 — Section 18, 22, 22(1)
High Courts21 Jun 2001Dismissed
G.S.R.T. Corpn. Vs Mahmedbhai Rehamnbhai Vohra, Traffic Inspector
Gujarat High Court · (2001) 06 GUJ CK 0069
Industrial Disputes Act, 1947 — Section 33
High Courts21 Jun 2001Partly Allowed
Gujarat State Road Transport Corporation Vs Kantibhai Devkaranbhai Patel
Gujarat High Court · (2001) 06 GUJ CK 0055
High Courts21 Jun 2001Allowed
Cadila Laboratories Ltd. Vs The Registrar of Trade Marks
Gujarat High Court · (2002) 24 PTC 308
Trade and Merchandise Marks Act, 1958 — Section 109, 11(1), 11(2), 12(1), 12(3)
High Courts21 Jun 2001Dismissed
G.S.R.T. Corpn. Vs Nizamkhan Mehmadkhan Pathan
Gujarat High Court · (2001) 06 GUJ CK 0037
Industrial Disputes Act, 1947 — Section 11A
High Courts21 Jun 2001Allowed
Indian Dyestuff Industries Ltd. Vs Maheshchandra Kanaiyalal Shah
Gujarat High Court · (2001) 06 GUJ CK 0029
Industrial Disputes Act, 1947 — Section 25N
High Courts21 Jun 2001
Commissioner of Income Tax Vs Jalaram Oil Mills
Gujarat High Court · (2001) 171 CTR 426 : (2002) 253 ITR 192 : (2002) 121 TAXMAN 682
Income Tax Act, 1961 — Section 143, 143(3), 144, 147, 271(1)
High Courts21 Jun 2001Dismissed
Patel Karshanbhai Bababhai Vs Patel Bhaichandbhai Khushalbhai
Gujarat High Court · (2001) 06 GUJ CK 0006