High Courts15 Jun 2001Dismissed
State of Gujarat Vs Punamchand Bhogilal Shah
Gujarat High Court · (2001) 06 GUJ CK 0054
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,219 of 1,769
High Courts15 Jun 2001Allowed
Mangilal Uderam and Others Vs State of Gujarat and Another
Gujarat High Court · (2002) 2 GLR 1350
Criminal Procedure Code, 1973 (CrPC) — Section 133, 137, 138, 139
High Courts15 Jun 2001Dismissed
State of Gujarat Vs Amrutbhai Chunibhai
Gujarat High Court · (2001) 06 GUJ CK 0023
High Courts15 Jun 2001
Commissioner of Income Tax Vs Vimal Electric Co.
Gujarat High Court · (2001) 06 GUJ CK 0022
Income Tax Act, 1961 — Section 256(2), 28, 29, 30, 31
High Courts15 Jun 2001Allowed
Mangilal Uderam Vs State of Gujarat
Gujarat High Court · (2002) 2 GLR 1350
High Courts15 Jun 2001Allowed
Kanchanbhai Kanbhai Tadvi Vs Municipal Corporation of the City of Vadodara
Gujarat High Court · AIR 2002 Guj 31 : (2002) 22 GLH 790
Bombay Land Revenue Code, 1879 — Section 211, 65Bombay Provincial Municipal Corporations Act, 1949 — Section 73, 74, 74(2), 79, 7AConstitution of India, 1950 — Article 14, 226, 338
High Courts14 Jun 2001
State of Gujarat Vs Bhanuben Bhanjibhai Dhokiya
Gujarat High Court · (2001) 06 GUJ CK 0073
High Courts14 Jun 2001Allowed
Lalan Kumar Dubey Vs Rajkumar Synthetics Mills Ltd.
Gujarat High Court · (2002) 2 LLJ 644
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22, 22(1)
High Courts14 Jun 2001Partly Allowed
Harish M. Mankodi Vs State of Gujarat
Gujarat High Court · (2002) 22 GLH 262 : (2002) 3 GLR 50
Bombay Civil Services Rules, 1959 — Rule 161Constitution of India, 1950 — Article 226
High Courts14 Jun 2001
Radheshyam Tilochand Agarwal Saraogi Vs Union of India (UOI)
Gujarat High Court · (2002) 257 ITR 249 : (2002) 124 TAXMAN 872
Kar Vivad Samadhan Scheme (Removal of Difficulties) Order, 1998 — Section 1(2)
High Courts14 Jun 2001Allowed
Rajikant R. Upadhyay Vs Gujarat Government and Others
Gujarat High Court · (2002) 93 FLR 930 : (2001) 3 GLR 2628
High Courts14 Jun 2001
Commissioner of Income Tax Vs Sidhpur Isabgul Processing Co. Ltd.
Gujarat High Court · (2001) 171 CTR 106 : (2001) 252 ITR 777
Income Tax Act, 1961 — Section 256(1), 256(2), 80HH, 80HH(9), 80HHA
High Courts14 Jun 2001
Commissioner of Income Tax Vs Rishikesh Apartments Co-operative Housing Society Ltd.
Gujarat High Court · (2001) 171 CTR 288 : (2002) 253 ITR 310 : (2001) 119 TAXMAN 239
Income Tax Act, 1961 — Section 190, 194B, 194C, 199, 201(1A)
High Courts14 Jun 2001Dismissed
Kirankumar H. Ruperelia Vs State of Gujarat
Gujarat High Court · (2001) 06 GUJ CK 0033
Gujarat Panchayats Act, 1961 — Section 102, 293
High Courts14 Jun 2001
Dilipbhai A. Patel Vs Commissioner of Industries
Gujarat High Court · (2001) 06 GUJ CK 0016
Essential Commodities Act, 1955 — Section 3
High Courts14 Jun 2001Dismissed
Abdulla Mohamad Musliyarakat Vs Director/Commissioner
Gujarat High Court · (2001) 06 GUJ CK 0014
High Courts14 Jun 2001Allowed
Prakashbhai Bapalal Modi Vs Nirmal Madha Education Trust
Gujarat High Court · (2001) 06 GUJ CK 0002
High Courts13 Jun 2001Allowed
Mohamad Hanif Allanur Shaikh Vs State of Gujarat
Gujarat High Court · (2001) 06 GUJ CK 0074
High Courts12 Jun 2001
T.K. Rabari Vs Guj Sheep and Wool Development Corpn. Ltd.
Gujarat High Court · (2002) 94 FLR 176 : (2003) 75 GLH 23 : (2003) 23 GLH 75
High Courts12 Jun 2001Dismissed
Vadodara Dist. Panchayat Vs Rameshbhai Amarsinh Parmar
Gujarat High Court · (2001) 06 GUJ CK 0081