High Courts19 Jul 2006Allowed
Balshastri B. Premi Vs State of Gujarat and Another
Gujarat High Court · (2006) 26 GLH 561
Constitution of India, 1950 — Article 226Gujarat Secondary Education Act, 1972 — Section 17, 31(8), 33, 48
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 1,014 of 1,770
High Courts19 Jul 2006
Ahmedabad District Co-Op. Purchase and Sale Union Ltd. Vs Gujarat State Co-Op. Bank Ltd. and Others
Gujarat High Court · (2006) 07 GUJ CK 0066
Constitution of India, 1950 — Article 12, 14, 141, 15, 226Contract Act, 1872 — Section 23Gujarat Co-operative Societies Act, 1961 — Section 13, 14, 145C, 145D, 145E
High Courts19 Jul 2006Dismissed
Kheda District Panchayat Vs Jashubhai Devabhai Gohel
Gujarat High Court · (2007) 115 FLR 1061
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(1), 17B, 25F
High Courts19 Jul 2006Dismissed
Bhavnagar Zilla Sahakari Sangh Ltd. Vs Dhiren P. Parekh
Gujarat High Court · (2006) 07 GUJ CK 0031
Improper and Service Regulations — Regulation 103, 5Industrial Disputes Act, 1947 — Section 2, 2(5), 25F
High Courts18 Jul 2006Dismissed
Naja Hamir Vs State of Gujarat
Gujarat High Court · (2006) 07 GUJ CK 0038
Civil Procedure Code, 1908 (CPC) — Section 100, 96
High Courts18 Jul 2006
Baria Kusum Laxmanbhai Vs State of Gujarat and Others
Gujarat High Court · (2006) 07 GUJ CK 0034
Constitution of India, 1950 — Article 14, 16, 226
High Courts18 Jul 2006Allowed
Jayantibhai Ranchhodbhai Parmar Vs State of Gujarat
Gujarat High Court · (2006) 07 GUJ CK 0023
High Courts18 Jul 2006Allowed
Commissioner of Income Tax Vs Patel Gruh Nirman Flat Yojna
Gujarat High Court · (2008) 303 ITR 479
High Courts17 Jul 2006Dismissed
State of Gujarat Vs Dahyabhai Jasing and Another
Gujarat High Court · (2007) CriLJ 249 : (2007) 1 GLR 8
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)Penal Code, 1860 (IPC) — Section 114, 302, 452
High Courts17 Jul 2006
Commercial Co. Op. Bank Ltd. Vs Pravin S. Mehta
Gujarat High Court · (2006) 07 GUJ CK 0037
Constitution of India, 1950 — Article 141, 227Industrial Disputes Act, 1947 — Section 33C2
High Courts17 Jul 2006
Javedbhai Noorbhai Kureshi Vs State of Gujarat
Gujarat High Court · (2006) 07 GUJ CK 0021
Penal Code, 1860 (IPC) — Section 300, 302, 304, 324
High Courts17 Jul 2006
Rajan Vasudevbhai Dapki and Others Vs Securities and Exchange Board of India
Gujarat High Court · (2006) 07 GUJ CK 0015
Constitution of India, 1950 — Article 19(1), 226, 226(3)Depositories Act, 1996 — Section 19Securities and Exchange Board of India (Depositories and Participants) Regulations, 1996 — Regulation 42(2), 42(3), 43, 46, 52
High Courts14 Jul 2006Allowed
Naranbhai Gordhanbhai Brahman and Others Vs State of Gujarat
Gujarat High Court · (2006) 07 GUJ CK 0076
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 147, 148, 149, 302Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)
High Courts14 Jul 2006Dismissed
Saurashtra Cement Ltd. and Another Vs Union of India (UOI) and Others
Gujarat High Court · (2007) 2 GLR 1384 : (2007) 75 SCL 375
Companies Act, 1956 — Section 203, 205A, 205C, 274, 274(1)Companies Rules, 2003 — Rule 3Constitution of India, 1950 — Article 14, 19(1), 21
High Courts14 Jul 2006
Commissioner of Wealth Tax Vs Shashiben
Gujarat High Court · (2006) 205 CTR 298 : (2007) 288 ITR 319
High Courts13 Jul 2006
Sanjiv Family Trust Vs Commissioner of Income Tax
Gujarat High Court · (2007) 292 ITR 156
Income Tax Act, 1961 — Section 164
High Courts13 Jul 2006
Garware-Wall Ropes Ltd. Vs Mr. Anant Kanoi and Others
Gujarat High Court · (2006) 07 GUJ CK 0059
Patents Act, 1970 — Section 2, 64, 64(1)
High Courts13 Jul 2006
Prakash Kantibhai Vasava Vs State of Gujarat
Gujarat High Court · (2006) 07 GUJ CK 0018
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 114, 302, 323, 324, 504
High Courts13 Jul 2006
Commissioner of Income Tax Vs Gujarat Mineral Development Corporation Ltd.
Gujarat High Court · (2009) 314 ITR 322
Income Tax Act, 1961 — Section 80I