High Courts12 Jul 2006
Suo Motu Vs Mr. S.B. Vakil, Advocate, High Court of Gujarat and Others
Gujarat High Court · (2006) 26 GLH 154
Contempt of Courts Act, 1971 — Section 14, 14(1), 2(b)
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 1,015 of 1,770
High Courts12 Jul 2006
Baraiya Vallabhbhai Odhavjibhai and Others Vs Central Salt and Marine Chemical Research Institute and Another
Gujarat High Court · (2006) 07 GUJ CK 0067
Constitution of India, 1950 — Article 226Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 20, 21Industrial Disputes Act, 1947 — Section 12(4), 12(5), 9A
High Courts12 Jul 2006Dismissed
Commissioner of Income Tax Vs Umiya Co-op. Housing Society Ltd.
Gujarat High Court · (2009) 314 ITR 272
Income Tax Act, 1961 — Section 131, 131(1), 139(1), 139(4), 142A
High Courts12 Jul 2006
Ramjibhai Lahanubhai Kunka and Others Vs State of Gujarat
Gujarat High Court · (2006) 07 GUJ CK 0024
Penal Code, 1860 (IPC) — Section 137, 143, 147, 148, 302
High Courts12 Jul 2006
Torrent Power AEC Ltd.
Gujarat High Court · (2006) 07 GUJ CK 0016
Companies (Court) Rules, 1959 — Rule 48 , 49, 50, 51, 52Companies Act, 1913 — Section 153Companies Act, 1956 — Section 100, 101, 101(2), 102, 103
High Courts11 Jul 2006
Manoj Keshavlal Dave Vs State of Gujarat
Gujarat High Court · (2006) 07 GUJ CK 0078
Bombay Police Act, 1951 — Section 135, 37, 37(1)Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts11 Jul 2006Dismissed
Sanjay Hiralal Shah Vs Krishnakant Pandya and Others
Gujarat High Court · (2006) 26 GLH 524
Constitution of India, 1950 — Article 227
High Courts10 Jul 2006
Bhupendrabhai Bachubhai Vs State of Gujarat
Gujarat High Court · (2006) 07 GUJ CK 0075
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts10 Jul 2006Dismissed
Indu Nissan Oxo Chemicals Ind. Ltd. Vs Union of India (UOI) and Others
Gujarat High Court · (2006) 07 GUJ CK 0046
Central Excises and Salt Act, 1944 — Section 35FCustoms Act, 1962 — Section 129ESick Industrial Companies (Special Provisions) Act, 1985 — Section 22, 22(1)
High Courts10 Jul 2006Dismissed
Kanubhai Hargovinddas Dave Vs Jaydevsinh Kalyansinh Chauhan
Gujarat High Court · AIR 2007 Guj 3 : (2007) 1 GLR 667
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 29, 29(3)Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7, 114, 19, 20Succession Act, 1925 — Section 299
High Courts07 Jul 2006
Ajitbhai Jasubhai Nayak Vs The State of Gujarat
Gujarat High Court · (2006) 07 GUJ CK 0093
Penal Code, 1860 (IPC) — Section 120B, 395, 397, 440
High Courts07 Jul 2006
Rafikbhai Kasambhai Rathod Vs State of Gujarat
Gujarat High Court · (2006) 07 GUJ CK 0077
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 394
High Courts07 Jul 2006
Ketan Kantilal Sheth Vs State of Gujarat
Gujarat High Court · (2006) 07 GUJ CK 0073
High Courts07 Jul 2006Dismissed
M.P. Thakrar Vs Senior Divisional Manager and Another
Gujarat High Court · (2006) 07 GUJ CK 0033
Constitution of India, 1950 — Article 226Life Insurance Corporation (Staff) Regulations, 1960 — Regulation 39, 39(1)
High Courts07 Jul 2006Allowed
Sushilaben Navinchandra Shah Vs State of Gujarat and Others
Gujarat High Court · (2006) 07 GUJ CK 0032
Constitution of India, 1950 — Article 310, 311(2), 366(17)Fundamental Rules — Rule 56JGujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 161, 245, 251, 251(2), 254
High Courts07 Jul 2006
Gopalbhai Bhagwanbhai Patel Vs State of Gujarat
Gujarat High Court · (2006) 07 GUJ CK 0026
High Courts07 Jul 2006
Naginkumar Vallabhdas Bhojani and Others Vs Ansuyaben Hasmukhlal Bhojani and Others
Gujarat High Court · (2006) 07 GUJ CK 0017
High Courts06 Jul 2006
National Insurance Company Limited Vs Abhesing Pratapsing Waghela and Others
Gujarat High Court · (2006) 07 GUJ CK 0057
Motor Vehicles Act, 1988 — Section 145, 146(1), 147(3), 147(4), 64VB
High Courts06 Jul 2006Dismissed
Commissioner of Customs Vs O.L. of GIL Hospitals Ltd. and Others
Gujarat High Court · (2008) 145 CompCas 217
Companies (Court) Rules, 1959 — Rule 11, 6, 9Companies Act, 1956 — Section 446, 446(1), 446(2), 450(3), 456Customs Act, 1962 — Section 126, 126(1)
High Courts06 Jul 2006Dismissed
Indian Potash Limited Vs Guajrat Mazdoor Panchayat and Another
Gujarat High Court · (2006) 07 GUJ CK 0043
Companies Act, 1956 — Section 630Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 10(1), 2(K), 2A