High Courts26 Jul 2006Allowed
Shantaben Vs Patel Biharibhai Dahyabhai (since deceased through heir) and Others
Gujarat High Court · (2006) 07 GUJ CK 0060
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 1,013 of 1,770
High Courts26 Jul 2006
Commissioner of Income Tax Vs Prabhudas Kishoredas Tobaco Products (P) Ltd.
Gujarat High Court · (2006) 07 GUJ CK 0039
Income Tax Act, 1961 — Section 143, 144, 154, 214, 244
High Courts26 Jul 2006Dismissed
Madresa Abbasia Society Vs State of Gujarat and Ors
Gujarat High Court · (2007) 27 GLH 604
Bombay Public Trusts Act, 1950 — Section 24(3)Constitution of India, 1950 — Article 30
High Courts25 Jul 2006Dismissed
Gemabhai Abahysinh Baria and Others Vs Bharat Sanchar Nigam Ltd. and Another
Gujarat High Court · (2006) 07 GUJ CK 0089
Constitution of India, 1950 — Article 14, 226, 227, 309Contract Act, 1872 — Section 23Industrial Disputes Act, 1947 — Section 10(1), 2, 2A
High Courts25 Jul 2006Dismissed
Versibhai Parmabhai Vs State of Gujarat
Gujarat High Court · (2006) 07 GUJ CK 0074
Bombay Police Act, 1951 — Section 135, 37(1)
High Courts25 Jul 2006
Ketankumar Gabubhai Patel and Others Vs Secretary, Dept of Health and Family Welfare and Others
Gujarat High Court · (2006) 07 GUJ CK 0070
Constitution of India, 1950 — Article 14, 15Saurashtra University Act, 1965 — Section 33
High Courts25 Jul 2006Dismissed
A.U. Kureshi Vs High Court Of Gujarat and Another
Gujarat High Court · (2006) 07 GUJ CK 0068
Bombay Prevention of Gambling Act, 1887 — Section 12Constitution of India, 1950 — Article 124(6), 226, 235Criminal Procedure Code, 1973 (CrPC) — Section 152(1)
High Courts25 Jul 2006
Commissioner of Income Tax Vs Abdulgafur A. Mistry
Gujarat High Court · (2007) 212 CTR 171 : (2007) 292 ITR 515 : (2007) 164 TAXMAN 71
Income Tax Act, 1961 — Section 64(l)(iii)
High Courts24 Jul 2006Dismissed
Fulsingbhai Rumalbhai Vs State of Gujarat
Gujarat High Court · (2006) 07 GUJ CK 0020
High Courts24 Jul 2006Dismissed
Vankar Dineshkumar Dharmabhai Vs State of Gujarat
Gujarat High Court · (2006) 07 GUJ CK 0019
Penal Code, 1860 (IPC) — Section 302
High Courts24 Jul 2006Dismissed
Asian Paints India Ltd. Vs Deputy Commissioner of Sales Tax
Gujarat High Court · (2006) 07 GUJ CK 0014
Central Sales Tax Act, 1956 — Section 6A, 6A(2)Constitution of India, 1950 — Article 226Gujarat Sales Tax Act, 1969 — Section 41(3), 41B, 44, 54, 65
High Courts21 Jul 2006Dismissed
Jitendra B. Mehta Vs The Manager and Others
Gujarat High Court · (2006) 111 FLR 183
Bombay Industrial Relations Act, 1946 — Section 78, 79Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11A, 25F, 25G, 25H
High Courts21 Jul 2006
Ketan Kantilal Sheth Vs State of Gujarat
Gujarat High Court · (2006) 07 GUJ CK 0027
High Courts21 Jul 2006Dismissed
Ashokbhai Nanjibhai Vaghani and Others Vs State of Gujarat
Gujarat High Court · (2006) 07 GUJ CK 0025
Arms Act, 1959 — Section 25Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 389, 439
High Courts21 Jul 2006
Pooja Vs The State of Gujarat
Gujarat High Court · (2006) 07 GUJ CK 0022
Penal Code, 1860 (IPC) — Section 120B, 406, 409, 419, 420
High Courts21 Jul 2006Allowed
Premjibhai Devjibhai Mewada Vs State of Gujarat and Others
Gujarat High Court · (2006) 26 GLH 105
Bombay Police Act, 1951 — Section 142, 55, 56, 56(a)(b), 57
High Courts21 Jul 2006Allowed
Bhalabhai Karsanbhai Dhumada Vs The State of Gujarat
Gujarat High Court · (2006) 26 GLH 169
Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts20 Jul 2006Dismissed
Gujarat Telecom Circle Vs Adheshkumar Sitalaprasad
Gujarat High Court · (2006) 07 GUJ CK 0086
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 106Industrial Disputes Act, 1947 — Section 11A, 17B, 25B, 25B(2), 25F
High Courts20 Jul 2006Dismissed
Jindarsing Bahra and Another Vs Cargo Motors Ltd.
Gujarat High Court · (2006) 111 FLR 190
Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 106Industrial Disputes Act, 1947 — Section 11A, 25F
High Courts19 Jul 2006Dismissed
Valand Baldev Jayantilal Vs State of Gujarat
Gujarat High Court · (2006) 07 GUJ CK 0087
Penal Code, 1860 (IPC) — Section 302, 304, 34Prisons Act, 1894 — Section 51(1)