COURT ARCHIVE

Gujarat High Court judgments

35,387 judgments · page 1,012 of 1,770

High Courts01 Aug 2006Allowed

Oil and Natural Gas Commission Ltd. Vs Pandya Prahladbhai Manilal and Others

Gujarat High Court · (2006) 26 GLH 662 : (2007) 2 GLR 1306

Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition (Bombay Amendment) Act, 1953 — Section 10Land Acquisition (Gujarat Unification and Amendment) Act, 1965 — Section 17

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High Courts01 Aug 2006

Commissioner of Income Tax Vs Suresh Amin Family Trust

Gujarat High Court · (2006) 205 CTR 577 : (2007) 288 ITR 101

Income Tax Act, 1961 — Section 32A, 32A

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High Courts01 Aug 2006Dismissed

Ashwin D. Patel Vs Union of India (UOI) and Another

Gujarat High Court · (2006) 08 GUJ CK 0036

Constitution of India, 1950 — Article 226, 227

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High Courts01 Aug 2006

Commissioner of Income Tax Vs Enviro Control Associates

Gujarat High Court · (2006) 08 GUJ CK 0026

Income Tax Act, 1961 — Section 143(3), 263, 80HH, 80HH(2), 80J

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High Courts31 Jul 2006

Commissioner of Income Tax Vs Chandra Charitable Trust

Gujarat High Court · (2007) 294 ITR 86

Income Tax Act, 1961 — Section 11, 12, 13(1), 263

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High Courts31 Jul 2006Dismissed

State of Gujarat Vs Bai Jadavben

Gujarat High Court · (2006) 26 GLH 195

Constitution of India, 1950 — Article 226Gujarat Agricultural Lands Ceiling Act, 1960 — Section 20, 35, 37, 39, 6(3B)

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High Courts31 Jul 2006

Parmar Naranbhai Tokarbhai and Others Vs State of Gujarat and Others

Gujarat High Court · (2006) 07 GUJ CK 0065

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High Courts31 Jul 2006

State of Gujarat Vs Rajubhai Chhaganbhai Patel

Gujarat High Court · (2006) 07 GUJ CK 0051

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 302, 323, 451

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High Courts31 Jul 2006

Commissioner of Income Tax Vs Baroda Chain Works

Gujarat High Court · (2007) 293 ITR 176

Income Tax Act, 1961 — Section 69A

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High Courts31 Jul 2006

Gujarat Fertilisers Vs Commissioner of Income Tax

Gujarat High Court · (2007) 210 CTR 594 : (2007) 293 ITR 70

Income Tax Act, 1961 — Section 147

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High Courts31 Jul 2006Disposed Off

Commissioner of Income Tax Vs Chandra Charitable Trust

Gujarat High Court · (2007) 294 ITR 86

Income Tax Act, 1961 — Section 11, 12, 13, 263

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High Courts28 Jul 2006

Radhaben Patel Vs State of Gujarat

Gujarat High Court · (2006) 07 GUJ CK 0072

Penal Code, 1860 (IPC) — Section 114, 376

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High Courts28 Jul 2006

BTX Chemical Pvt. Ltd. Vs Commissioner of Income Tax

Gujarat High Court · (2006) 205 CTR 252 : (2007) 288 ITR 196

Income Tax Act, 1961 — Section 2(47), 271(1), 276C, 41(2), 45

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High Courts28 Jul 2006Dismissed

Botad Nagar Palika Vs Gene Secretary

Gujarat High Court · (2006) 07 GUJ CK 0030

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(1), 33(2)Minimum Wages (Central) Rules, 1950 — Rule 25(2)

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High Courts27 Jul 2006Allowed

Vishnubhai Prabhashankar Raval Vs State of Gujarat and Another

Gujarat High Court · (2007) 27 GLH 254

Constitution of India, 1950 — Article 226, 227Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 10(3), 10(6), 2(1), 20

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High Courts27 Jul 2006Dismissed

Aslam Ibrahim Sandhi and Others Vs State of Gujarat

Gujarat High Court · (2006) 07 GUJ CK 0081

Bombay Police Act, 1951 — Section 135, 37(1)Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 114, 302, 34

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High Courts27 Jul 2006Dismissed

District Development Officer, Bhavnagar and Others Vs The Secretary, Bharatiya Mazdoor Sangh and Another

Gujarat High Court · (2007) 27 GLH 486

Constitution of India, 1950 — Article 226, 227Gujarat Municipalities Act, 1963 — Section 271, 272, 273(2)Industrial Disputes Act, 1947 — Section 10A, 33C, 33C(2)

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High Courts27 Jul 2006Dismissed