High Courts22 Aug 2006Dismissed
Sunil Kumar Maheshwari Vs Union of India (UOI) and Another
Gujarat High Court · (2006) 08 GUJ CK 0054
Administrative Tribunals Act, 1985 — Section 20, 21Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 1,010 of 1,770
High Courts22 Aug 2006
Commissioner of Income Tax Vs Statronics and Enterprises (P) Ltd.
Gujarat High Court · (2007) 288 ITR 455
Income Tax Act, 1961 — Section 143(3), 263, 32(1), 32A, 34
High Courts21 Aug 2006Dismissed
Govt. of India Vs Jayamal Bhai Jayantilal Thakore and Another
Gujarat High Court · (2006) 08 GUJ CK 0067
Swatantrata Sainik Samman Pension Scheme, 1980 — Clause 5 , Clause 9
High Courts21 Aug 2006
Hiragauri Ratilal and Others Vs Hajam Sumar Ladha
Gujarat High Court · AIR 2007 Guj 76 : (2007) 3 CivCC 358 : (2007) 4 RCR(Civil) 498
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1, Order 39 Rule 1
High Courts21 Aug 2006
Commissioner of Income Tax Vs Arunodaya Mills Ltd.
Gujarat High Court · (2008) 296 ITR 438
Income Tax Act, 1961 — Section 37(3A), 37(3B)
High Courts18 Aug 2006Dismissed
Bank of India Retired Officers Association and Another Vs Bank of India and Others
Gujarat High Court · (2006) 08 GUJ CK 0052
Bank of India (Employees) Pension Regulations, 1995 — Regulation 14, 2, 22, 3, 3(1)Constitution of India, 1950 — Article 14, 16
High Courts18 Aug 2006Disposed Off
Commissioner of Income Tax Vs Neha Builders (P) Ltd.
Gujarat High Court · (2007) 207 CTR 231 : (2008) 296 ITR 661 : (2007) 164 TAXMAN 342
Income Tax Act, 1961 — Section 256(1)
High Courts18 Aug 2006Dismissed
Dipakbhai Jayantilal Pandya Vs The State of Gujarat and Another
Gujarat High Court · (2006) 08 GUJ CK 0031
Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts18 Aug 2006
Commissioner of Income Tax Vs Chandra Vilas Hotel
Gujarat High Court · (2006) 08 GUJ CK 0025
Income Tax Act, 1961 — Section 143, 144, 145(1), 147, 256(1)
High Courts18 Aug 2006
Dahyabhai M. Bariya Vs State of Gujarat
Gujarat High Court · (2006) 08 GUJ CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 161
High Courts17 Aug 2006Dismissed
Akbar Mohamed Munni Mohamed and Another Vs State of Gujarat
Gujarat High Court · (2006) 08 GUJ CK 0080
High Courts14 Aug 2006Dismissed
Luhar Tulsidas Narsibhai Vs Vrajlal Lalji Vaghela
Gujarat High Court · AIR 2007 Guj 77
Easements Act, 1882 — Section 15, 35Registration Act, 1908 — Section 17, 17(1), 49
High Courts14 Aug 2006
Commissioner of Income Tax Vs Lakhanpal National Ltd.
Gujarat High Court · (2007) 292 ITR 167
Income Tax Act, 1961 — Section 37(3A)
High Courts14 Aug 2006
Dahyabhai Somchand Parmar Vs Ramavtar B. Sharma and Another
Gujarat High Court · (2007) 2 ACC 469
High Courts11 Aug 2006Dismissed
State of Gujarat and Another Vs Ajayben Dayabhai and Others
Gujarat High Court · (2006) 08 GUJ CK 0077
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts11 Aug 2006Dismissed
Ramjan Hasam Vs State of Gujarat
Gujarat High Court · (2006) 08 GUJ CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 302, 404
High Courts11 Aug 2006Allowed
Natwarlal Bhalabhai Vegada Vs Divisional Manager and Another
Gujarat High Court · (2006) 08 GUJ CK 0063
Railway Services (Pension) Rules, 1993 — Rule 75(6)
High Courts11 Aug 2006Allowed
Manchandbhai Mohanlal Panchal Vs (The) State of Gujarat and Another
Gujarat High Court · (2006) 26 GLH 634
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 65, 65(1 A), 65(1A)
High Courts10 Aug 2006
Rajubhai Putanprasad Tiwari Vs State of Gujarat
Gujarat High Court · (2006) 08 GUJ CK 0081
Penal Code, 1860 (IPC) — Section 300, 302, 304, 85
High Courts10 Aug 2006Allowed
Mahila Sewa Sahakari Bank Ltd. Vs Chief Post Master and Others
Gujarat High Court · AIR 2007 Guj 72
Constitution of India, 1950 — Article 226Kisan Vikas Patra Rules, 1988 — Rule 13, 6Public Provident Fund Act, 1968 — Section 4