High Courts04 Sept 2006
Bank of Baroda Vs Central Industrial Tribunal and Another
Gujarat High Court · (2006) 09 GUJ CK 0043
Industrial Disputes Act, 1947 — Section 17B, 25B, 25F
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 1,008 of 1,770
High Courts04 Sept 2006
Voltas Ltd. Vs State of Gujarat
Gujarat High Court · (2006) 09 GUJ CK 0013
Constitution of India, 1950 — Article 226, 366Gujarat Sales Tax Act, 1969 — Section 55A, 62, 69, 69(6), 7
High Courts02 Sept 2006Dismissed
Rupsinghbhai Punabhai Patel Vs State of Gujarat
Gujarat High Court · (2007) CriLJ 728
Criminal Procedure Code, 1973 (CrPC) — Section 162, 164, 313Evidence Act, 1872 — Section 134, 24, 25Gujarat Prevention of Anti-social Activities Act, 1985 — Section 5(1), 5(2)
High Courts01 Sept 2006
Aakar Developers Vs O.L of Yamuna Mills Ltd. and Others
Gujarat High Court · (2006) 09 GUJ CK 0054
Bombay Land Revenue Code, 1879 — Section 126Constitution of India, 1950 — Article 226
High Courts01 Sept 2006Dismissed
Dakor Temple Committee Vs Gujarat Kamdar Mandal
Gujarat High Court · (2006) 09 GUJ CK 0042
Constitution of India, 1950 — Article 226, 227Industrial Disputes (Amendment) Act, 1958 — Section 109, 18, 21Industrial Disputes Act, 1947 — Section 10(1), 10(4), 2, 33, 33(1)
High Courts01 Sept 2006Allowed
Asian Food Industries Vs Union of India (UOI) and Others
Gujarat High Court · (2008) 223 ELT 565 : (2007) 2 GLR 1744
Constitution of India, 1950 — Article 14, 226Customs Act, 1962 — Section 50, 51Foreign Trade (Development and Regulation) Act, 1992 — Section 5
High Courts31 Aug 2006Allowed
Cotton Corporation of India and Others Vs Sudha Vijaybhai Pujara and Another
Gujarat High Court · (2006) 08 GUJ CK 0083
Cotton Corporation of India Limited Employees Conduct, Discipline and Appeal Rules, 1975 — Rule 23, 24, 25, 26, 26(1)
High Courts31 Aug 2006Dismissed
Gujarat State Forest Development Corporation Ltd. Vs Budhabhai Kamjibhai Nizama
Gujarat High Court · (2006) 08 GUJ CK 0074
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2, 25B(1), 25B(12), 25B(2), 25FMinimum Wages (Central) Rules, 1950 — Rule 23
High Courts31 Aug 2006
Commissioner of Income Tax Vs Dr. Suresh G. Shah
Gujarat High Court · (2006) 08 GUJ CK 0056
Income Tax Act, 1961 — Section 143(3), 263, 271(1), 273(2)
High Courts31 Aug 2006
Commissioner of Income Tax Vs Gujarat State Co-operative Marketing Federation Ltd.
Gujarat High Court · (2007) 290 ITR 160
Finance Act, 1993 — Section 143(1), 143(1A), 80P
High Courts30 Aug 2006
Nitinkumar M. Brahmbhatt Vs State of Gujarat and Another
Gujarat High Court · (2006) 08 GUJ CK 0069
Constitution of India, 1950 — Article 105, 105(2), 14, 19(1), 194Gujarat Local Authorities (Temporary Postponement of Election) Act, 1994 — Section 3Gujarat Municipalities Act, 1963 — Section 11(1), 37, 37(1), 37(2)
High Courts30 Aug 2006
Vasantben Govindbhai Vaikariya Vs Govindbhai Thakarshibhai Vaikariya
Gujarat High Court · (2007) 27 GLH 154
Civil Procedure Code, 1908 (CPC) — Section 24, 25Hindu Marriage Act, 1955 — Section 21A
High Courts30 Aug 2006
Godraj Soaps Ltd. (Formerly Known as Guj. Godrej Innovative) Vs Commissioner of Income Tax
Gujarat High Court · (2006) 08 GUJ CK 0028
High Courts30 Aug 2006
Abhesinh Mohansinh Vs State of Gujarat and Others
Gujarat High Court · (2006) 26 GLH 352
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 63, 84CConstitution of India, 1950 — Article 226, 227
High Courts30 Aug 2006Dismissed
Dhananjay Umeshbhai Sharma Vs State of Gujarat
Gujarat High Court · (2006) 26 GLH 590
Criminal Procedure Code, 1973 (CrPC) — Section 154, 157, 311, 427Evidence Act, 1872 — Section 23, 32, 33, 6Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts29 Aug 2006Dismissed
Dharmshi Ramabhai Vs State of Gujarat
Gujarat High Court · (2006) 08 GUJ CK 0075
Arms Act, 1959 — Section 25(1)(A)Penal Code, 1860 (IPC) — Section 302
High Courts29 Aug 2006Dismissed
Samantbhai Nanabhai Parmar Vs State of Gujarat
Gujarat High Court · (2006) 08 GUJ CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts29 Aug 2006Allowed
Association of Cabin Holders of Karchelia Vs State of Gujarat and Others
Gujarat High Court · (2007) 1 GLR 826
Constitution of India, 1950 — Article 14, 226Bombay Land Revenue Code, 1879 — Section 202
High Courts29 Aug 2006
Hemesh Family Trust Vs Commissioner of Income Tax
Gujarat High Court · (2007) 207 CTR 99 : (2007) 295 ITR 514 : (2007) 165 TAXMAN 233
High Courts29 Aug 2006Dismissed
Port Officer Vs Kanaksinh Ajitsinh Jedeja
Gujarat High Court · (2006) 08 GUJ CK 0023
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 2, 25B, 25B(1), 25B(2)