High Courts19 Sept 2006Dismissed
Commissioner of Income Tax Vs Hindustan Lever Ltd.
Gujarat High Court · (2008) 306 ITR 25
Income Tax Act, 1961 — Section 194C, 201(1), 201(1A), 271C
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 1,006 of 1,770
High Courts19 Sept 2006Dismissed
Purushottambhai Mulajibhai Hadiyal Vs State of Gujarat and Another
Gujarat High Court · (2007) CriLJ 1117
Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 2, 20, 20(1)Prevention of Food Adulteration Rules, 1955 — Rule 32
High Courts19 Sept 2006Dismissed
Commissioner of Central Excise Vs Vidya Laminates Pvt. Ltd.
Gujarat High Court · (2006) 09 GUJ CK 0005
High Courts18 Sept 2006Allowed
Jadav Nikeshkumar Mafatlal Vs State of Gujarat and Others
Gujarat High Court · (2006) 09 GUJ CK 0062
Constitution of India, 1950 — Article 12, 14, 16, 16(1), 19(1)
High Courts18 Sept 2006Allowed
Surpal Vestabhai Bhabor Vs Musabhai Ahmedbhai Kanuga and Another
Gujarat High Court · (2007) ACJ 1743 : (2007) 1 GLR 749
Motor Vehicles Act, 1988 — Section 140
High Courts18 Sept 2006Dismissed
Ramanbhai Becharbhai Patel Vs General Manager-Western Railway and Another
Gujarat High Court · (2006) 09 GUJ CK 0025
High Courts18 Sept 2006
United India Insurance Co. Ltd. Vs Dhanlaxmiben Satishbhai Bhagat (Patel) and Others
Gujarat High Court · (2008) ACJ 966
Motor Vehicles Act, 1988 — Section 140
High Courts15 Sept 2006Dismissed
Nileshkumar Mansukhlal Vyas Vs Union of India (UOI) and Others
Gujarat High Court · (2007) 2 LLJ 344
Constitution of India, 1950 — Article 226, 227
High Courts14 Sept 2006
Agricultural Produce Market Committee Vs Deputy Mamlatdar and Others
Gujarat High Court · (2006) 09 GUJ CK 0068
Bombay Land Revenue Code, 1879 — Section 135C, 135D, 13CConstitution of India, 1950 — Article 226, 227
High Courts14 Sept 2006Allowed
Nathalal Vajsinh Vs State of Gujarat and Another
Gujarat High Court · (2007) 2 GLR 1355
Constitution of India, 1950 — Article 14, 226Land Acquisition Act, 1894 — Section 11, 11(1), 11(2), 12, 12(2)
High Courts13 Sept 2006Dismissed
Hansaben Govindbhai Parmar Vs State of Gujarat and Another
Gujarat High Court · (2006) 26 GLH 434
Constitution of India, 1950 — Article 226, 227Gujarat Panchayats (Amendment) Act, 1993 — Section 57(1)
High Courts13 Sept 2006Dismissed
Mukesh Panjwani, His P.O.A Prasanna Kumar Nair Vs The State of Gujarat and Others
Gujarat High Court · (2006) 09 GUJ CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(1)Penal Code, 1860 (IPC) — Section 406, 420
High Courts13 Sept 2006Dismissed
Larsen and Toubro Ltd. ECC Division Vs Inspector of Motor Vehicles and Another
Gujarat High Court · (2006) 09 GUJ CK 0012
Bombay Motor Vehicles Tax Act, 1958 — Section 12, 13, 13(2), 14, 14ABombay Motor Vehicles Taxation Rules, 1959 — Rule 5(1)Central Motor Vehicles Rules, 1989 — Rule 126B, 2, 60
High Courts13 Sept 2006Dismissed
Deputy Conservator of Forest and Others Vs Vinodbhai Muljibhai Patel
Gujarat High Court · AIR 2007 Guj 81
Civil Procedure Code, 1908 (CPC) — Section 96Forest Act, 1927 — Section 11, 12, 15, 16, 17Gujarat Private Forest (Acquisition) Act, 1972 — Section 23, 3, 3(1), 3(2)
High Courts12 Sept 2006Dismissed
Mr. Pushkar Navnitlal Shah Vs Mrs. Rakhi Pushkar Shah
Gujarat High Court · AIR 2007 Guj 5 : (2007) 1 GLR 859
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 14Constitution of India, 1950 — Article 226, 227Hindu Adoptions and Maintenance Act, 1956 — Section 18
High Courts12 Sept 2006
Hasmukhlal Kalidas Choksi and Others Vs State of Gujarat
Gujarat High Court · (2007) 27 GLH 12
Criminal Procedure Code, 1973 (CrPC) — Section 436, 437, 439(1)Penal Code, 1860 (IPC) — Section 304A, 336, 338, 418, 436
High Courts12 Sept 2006Allowed
Commissioner of Income Tax Vs Gaskets and Radiators Distributors
Gujarat High Court · (2006) 206 CTR 209 : (2008) 296 ITR 440
Income Tax Act, 1961 — Section 80HH, 80HHC, 80HHC(1)
High Courts12 Sept 2006Dismissed
State of Gujarat Vs Alimahmad Ismail and Others
Gujarat High Court · (2006) 09 GUJ CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts12 Sept 2006Allowed
Commissioner of Income Tax Vs Ideal Sheet Metal Stampings and Pressing P. Ltd.
Gujarat High Court · (2007) 207 CTR 173 : (2007) 290 ITR 295
Income Tax Act, 1961 — Section 256(1), 43(2), 43B
High Courts12 Sept 2006
Vithal Harjivandas Patel Vs Satyam Edu. Trust and Others
Gujarat High Court · (2006) 09 GUJ CK 0023
Constitution of India, 1950 — Article 226, 227