High Courts11 Sept 2006Dismissed
Somabhai A. Darji Vs State of Gujarat and Others
Gujarat High Court · (2006) 09 GUJ CK 0076
Constitution of India, 1950 — Article 136, 14, 226, 32
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 1,007 of 1,770
High Courts11 Sept 2006Allowed
Vinu Karmashi Radadia Vs State of Gujarat
Gujarat High Court · (2006) 09 GUJ CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 14, 34, 363, 366, 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(5)
High Courts11 Sept 2006
Kalyanprasad Durgaprasad Agrawal and Others Vs Baroda Municipal Corporation and Another
Gujarat High Court · (2006) 26 GLH 495
Constitution of India, 1950 — Article 14, 19(l)(g)Easements Act, 1882 — Section 60, 60(a), 60(b), 62
High Courts11 Sept 2006Dismissed
Vishnu Dyeing and Printing Mills (P) Ltd. Vs Union of India (UOI)
Gujarat High Court · (2009) 15 STR 654
High Courts11 Sept 2006
Vardhman Stamping Private Limited Vs IMP Power Limited and Others
Gujarat High Court · (2007) CriLJ 273
Criminal Procedure Code, 1973 (CrPC) — Section 190, 200, 204, 239, 252Negotiable Instruments Act, 1881 (NI) — Section 11(1), 138, 141, 141(2)
High Courts11 Sept 2006Allowed
Pandurang Dagdu Gayakwad and Another Vs Prabhakar Devaji Mora and Others
Gujarat High Court · (2007) ACJ 1705 : (2007) 27 GLH 260 : (2007) 1 GLR 784
Motor Vehicles Act, 1939 — Section 110, 4Motor Vehicles Act, 1988 — Section 167
High Courts08 Sept 2006Dismissed
Jiteshkumar V. Chotai Vs District Judge and Another
Gujarat High Court · (2006) 09 GUJ CK 0078
Constitution of India, 1950 — Article 226Gujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 6, 6(2), 9
High Courts07 Sept 2006Dismissed
GEB and Another Vs Maganbhai Chhaganbhai Patel
Gujarat High Court · (2006) 09 GUJ CK 0075
Constitution of India, 1950 — Article 141, 226, 227Industrial Disputes Act, 1947 — Section 10, 2, 25(B)(1), 25(B)(2), 25B
High Courts07 Sept 2006Allowed
Sabbirali Alihusein Vora and Another Vs Kikabhai Mohmedali and Others
Gujarat High Court · (2006) 09 GUJ CK 0070
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 8 Rule 6, 80 , 96Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts07 Sept 2006Dismissed
B.I. Investment Pvt. Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (2007) 207 CTR 227 : (2007) 289 ITR 172 : (2007) 163 TAXMAN 657
Income Tax Act, 1961 — Section 256(1), 256(2), 69A
High Courts07 Sept 2006Dismissed
Kalubhai Danabhai Patel Vs The State of Gujarat
Gujarat High Court · (2006) 09 GUJ CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2), 376Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 161, 201
High Courts07 Sept 2006Dismissed
GSRTC Vs S.N. Patel (Conductor) Bedge No. 4516
Gujarat High Court · (2006) 09 GUJ CK 0024
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 29, 34
High Courts06 Sept 2006Allowed
Mangesh S. Tandleker Vs Union of India (UOI) and Others
Gujarat High Court · (2006) 09 GUJ CK 0071
Constitution of India, 1950 — Article 226, 227Hindu Adoptions and Maintenance Act, 1956 — Section 10
High Courts06 Sept 2006Dismissed
Gautam Trading Company Vs Uma Transport Trading Co. and Another
Gujarat High Court · (2007) 1 GLR 754
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 104, Order 21 Rule 36, Order 21 Rule 85, Order 21 Rule 97Constitution of India, 1950 — Article 226, 227
High Courts06 Sept 2006Dismissed
Bajaj Allianz General Insurance Co. Ltd. Vs Champaben @ Chochiben Jerambhai Hapaliya and Others
Gujarat High Court · (2006) 09 GUJ CK 0006
Motor Vehicles Act, 1939 — Section 110A, 92AMotor Vehicles Act, 1988 — Section 140, 140(1), 140(3), 140(4), 141
High Courts05 Sept 2006Dismissed
J.S. Sheth and Others Vs State of Gujarat and Others
Gujarat High Court · (2006) 09 GUJ CK 0021
High Courts05 Sept 2006Allowed
Mithun Kalikrishna Banerjee Vs Nita Pavishwar Deleted Sitanath Vishwas Bangali and Others
Gujarat High Court · (2007) ACJ 1367
Motor Vehicles Act, 1988 — Section 173
High Courts05 Sept 2006
Rashmikant Gopaldas Shah and Another Vs Umashanker Jagannathprasad Dubey and Others
Gujarat High Court · (2006) 09 GUJ CK 0010
Motor Vehicles Act, 1988 — Section 173
High Courts05 Sept 2006Dismissed
Dhoraji Municipality Vs Hakim Nazir Maula Shaikh
Gujarat High Court · (2006) 26 GLH 408
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 2(oo)(bb), 25F
High Courts04 Sept 2006Allowed
Agricultural Produce Market Committee Anklav Vs State of Gujarat and Others
Gujarat High Court · (2007) 3 GLR 2738