High Courts10 Aug 2006
National Insurance Co. Ltd. Vs Ravjibhai Jesangbhai Parmar and Others
Gujarat High Court · (2008) ACJ 1455
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114Motor Vehicles Act, 1988 — Section 163A, 168, 169, 195, 211
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 1,011 of 1,770
High Courts10 Aug 2006Dismissed
National Insurance Co. Ltd. Vs Rukhshanaben Salimbhai Vora and Another
Gujarat High Court · (2007) ACJ 1235 : (2006) 3 GLR 2561 : (2007) 5 RCR(Civil) 145
Motor Vehicles Act, 1988 — Section 163A, 166, 173
High Courts10 Aug 2006Dismissed
Maganbhai Bindeshwari Patel Vs State of Gujarat
Gujarat High Court · (2006) 08 GUJ CK 0035
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 389(1)Penal Code, 1860 (IPC) — Section 294B, 302, 498A
High Courts10 Aug 2006
The State of Gujarat and Others Vs Mukesh Kumar S. Bhoi
Gujarat High Court · (2006) 08 GUJ CK 0022
Evidence Act, 1872 — Section 106, 11AIndustrial Disputes Act, 1947 — Section 11A, 2, 25B, 25F
High Courts08 Aug 2006Allowed
Bank of Baroda Vs Ruby Sales Corpn (Agency) and Another
Gujarat High Court · AIR 2006 Guj 251
High Courts08 Aug 2006Allowed
Wyeth Holdings Corpn. and Another Vs Controller General of Patents, Desings and Trade Marks and Others
Gujarat High Court · (2007) 34 PTC 1
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1Constitution of India, 1950 — Article 14, 226Trade and Merchandise Marks Act, 1958 — Section 101, 105
High Courts07 Aug 2006Allowed
Rehmatkhan Sumalji Jat Malek Vs State of Gujarat
Gujarat High Court · (2006) 08 GUJ CK 0072
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 300
High Courts04 Aug 2006Allowed
Kumarbhai Laljibhai Malhotra Vs State of Gujarat and Another
Gujarat High Court · (2006) 08 GUJ CK 0053
Arms Act, 1959 — Section 17(3), 18, 25(1)Cinematograph Act, 1952 — Section 14, 7, 7(1)Penal Code, 1860 (IPC) — Section 114, 292, 307, 34
High Courts04 Aug 2006
Dipakbhai Manilal Patel and Another Vs State of Gujarat and Another
Gujarat High Court · AIR 2007 Guj 1 : (2007) 2 GLR 1297
Registration Act, 1908 — Section 18Transfer of Property Act, 1882 — Section 18, 52, 52(1)
High Courts04 Aug 2006Dismissed
Mansukhlal K. Bhalala Vs Bank of India and Others
Gujarat High Court · (2006) 08 GUJ CK 0021
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 19, 115, 99AConstitution of India, 1950 — Article 14, 16, 226, 311(2)Criminal Procedure Code, 1973 (CrPC) — Section 465
High Courts04 Aug 2006Dismissed
Sureshbhai Chunilal Patel Vs Union of India (UOI) and Others
Gujarat High Court · (2007) 27 GLH 231
Constitution of India, 1950 — Article 226, 227
High Courts03 Aug 2006Allowed
Lataben Manilal Luka and Another Vs State of Gujarat
Gujarat High Court · (2006) 08 GUJ CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 102, 102(3), 165, 313, 374(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 29, 41, 41(2), 42
High Courts03 Aug 2006
Mahiji Bhai Chandubhai Nayak Vs State of Gujarat
Gujarat High Court · (2006) 08 GUJ CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 300, 302, 304, 324, 504
High Courts03 Aug 2006
Commissioner of Income Tax Vs Gujarat Tube Well Co.
Gujarat High Court · (2007) 288 ITR 301
Income Tax Act, 1961 — Section 263, 32A, 32A(2)
High Courts03 Aug 2006
Commissioner of Income Tax Vs Gujarat State Forest Development Corporation
Gujarat High Court · (2007) 207 CTR 548 : (2007) 288 ITR 28 : (2007) 163 TAXMAN 547
Income Tax Act, 1961 — Section 28, 43B
High Courts03 Aug 2006Dismissed
Jayantkumar Bhagubhai Patel and Another Vs State of Gujarat and Another
Gujarat High Court · AIR 2007 Guj 32 : (2007) 2 GLR 1725
Electricity (Supply) Act, 1948 — Section 28Electricity Act, 1910 — Section 12, 13, 14, 15, 16Electricity Act, 2003 — Section 14, 164, 67, 67(2), 68
High Courts03 Aug 2006Dismissed
Mankubhai Bhayabhai and Another Vs State of Gujarat
Gujarat High Court · (2006) 26 GLH 202
Penal Code, 1860 (IPC) — Section 302, 34
High Courts02 Aug 2006
Commissioner of Income Tax Vs Sharp Refills Co. Pvt. Ltd.
Gujarat High Court · (2006) 08 GUJ CK 0062
Income Tax Act, 1961 — Section 143, 143(3), 144, 154, 2
High Courts02 Aug 2006
Kholwadwala Dyeing and Printing Mills Vs Commissioner of Income Tax
Gujarat High Court · (2008) 296 ITR 475
Income Tax Act, 1961 — Section 271(1)
High Courts01 Aug 2006Dismissed
Jayant Prabhubhai Patel and Others Vs Dinesh Mills Ltd.
Gujarat High Court · (2006) 26 GLH 302
Industrial Disputes Act, 1947 — Section 11A