High Courts06 Jul 2006
Rajubhai Surjibhai Harijan Vs State of Gujarat
Gujarat High Court · (2006) 07 GUJ CK 0028
Penal Code, 1860 (IPC) — Section 114, 302, 304, 323, 326
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 1,016 of 1,770
High Courts05 Jul 2006
Sardar Patel Charitable Trust Vs State of Gujarat and Another
Gujarat High Court · (2006) 07 GUJ CK 0069
Constitution of India, 1950 — Article 14
High Courts04 Jul 2006
Gopal Iron and Steel Co. (Gujarat) Ltd. and Another Vs Union of India (UOI) and Others
Gujarat High Court · (2006) 111 ECC 161 : (2006) 137 ECR 161
Central Excise Rules, 1944 — Rule 96(ZO), 96(ZP), 96(ZR), 96ZO(3)Central Excises and Salt Act, 1944 — Section 3A(2), 3A(4)Customs Tariff Act, 1975 — Section 3
High Courts04 Jul 2006Dismissed
Gujarat State Rural Deve. Corpo. Ltd. Vs Upendrakumar J. Rao
Gujarat High Court · (2006) 07 GUJ CK 0047
Constitution of India, 1950 — Article 14, 21, 227Industrial Disputes Act, 1947 — Section 33, 33(2)
High Courts03 Jul 2006Allowed
Dungarsinh Nanjibhai Prajapati and Another Vs State of Gujarat
Gujarat High Court · (2006) 07 GUJ CK 0080
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34, 342
High Courts01 Jul 2006
Vallabhbhai Lakhmanbhai Patel Decd. thro'' heir Vs State of Gujarat and Another
Gujarat High Court · (2006) 3 GLR 2516
High Courts30 Jun 2006Dismissed
Dhiren Shivabhai Patel Vs State of Gujarat
Gujarat High Court · (2006) 06 GUJ CK 0072
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 120B, 417, 419, 420, 461
High Courts30 Jun 2006
Agricultural Produce Market Committee Vs State of Gujarat and Others
Gujarat High Court · (2006) 06 GUJ CK 0038
High Courts30 Jun 2006
Mafatlal S. Patel Vs Blindmen''s Association
Gujarat High Court · (2006) 26 GLH 624
Industrial Disputes Act, 1947 — Section 17B
High Courts29 Jun 2006Allowed
Dinesh @ Bablu Lalji Mishra R/o Udhana Didoli Vs State of Gujarat and Others
Gujarat High Court · (2006) 26 GLH 712
Gujarat Prevention of Anti-social Activities Act, 1985 — Section 9(2)
High Courts29 Jun 2006
Rajkumar Vs Dy. Food and Civil Supplies Controller and Another
Gujarat High Court · AIR 2007 Guj 9
Constitution of India, 1950 — Article 226, 227
High Courts28 Jun 2006
Sharda Sahkari Gruh Mandali Ltd. and Others Vs Ahmedabad Municipal Corp. and Others
Gujarat High Court · (2006) 06 GUJ CK 0064
Bombay Provincial Municipal Corporations Act, 1949 — Section 52Cattle Trespass Act, 1871 — Section 11, 12, 13, 14, 15Gujarat Municipalities Act, 1963 — Section 238, 239, 240, 241, 242
High Courts28 Jun 2006Dismissed
Jayendrakumar N. Bhatt Vs State of Gujarat and Others
Gujarat High Court · (2007) 2 GLR 1351
Constitution of India, 1950 — Article 227
High Courts28 Jun 2006
Nirma Ltd. and Another Vs Commissioner of Sales Tax and Another
Gujarat High Court · (2006) 06 GUJ CK 0048
Constitution of India, 1950 — Article 14, 19(1), 226, 300AGujarat Sales Tax Act, 1969 — Section 2(28), 2(35), 2(36), 3, 41Sales of Goods Act, 1930 — Section 4, 42
High Courts27 Jun 2006
Sanghi Brothers (Indore) Pvt. Ltd. Vs Oil and Natural Gas Corporation Ltd. and Others
Gujarat High Court · (2006) 06 GUJ CK 0040
Constitution of India, 1950 — Article 226
High Courts27 Jun 2006Dismissed
Dhirubhai Babubhai Chauhan and Others Vs State of Gujarat
Gujarat High Court · (2006) 06 GUJ CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 114, 302, 323, 324, 325
High Courts27 Jun 2006Dismissed
Ashok alias Don and Another Vs State of Gujarat
Gujarat High Court · (2006) 06 GUJ CK 0007
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 114, 300, 302, 34
High Courts26 Jun 2006Dismissed
Virajibhai Nanjibhai Gamit Vs State of Gujarat
Gujarat High Court · (2006) 06 GUJ CK 0071
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 300, 302
High Courts26 Jun 2006Dismissed
Thakore Mangaji Sardarji and Others Vs State of Gujarat
Gujarat High Court · (2006) 06 GUJ CK 0005
Penal Code, 1860 (IPC) — Section 27, 34
High Courts23 Jun 2006Dismissed
Dharmesh @ Tiku Bhogilal Jani Vs State of Gujarat
Gujarat High Court · (2006) 06 GUJ CK 0067
Bombay Police Act, 1951 — Section 135(1)Penal Code, 1860 (IPC) — Section 324, 342, 354, 376, 506(2)