High Courts16 Jun 2006
Anwarbhai Noorbhai Qureshi and Others Vs State of Gujarat
Gujarat High Court · (2006) 06 GUJ CK 0069
Penal Code, 1860 (IPC) — Section 146, 147, 148, 307, 323
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 1,018 of 1,770
High Courts16 Jun 2006
Limbabhai Vajabhai Kharadi Vs State of Gujarat
Gujarat High Court · (2006) 06 GUJ CK 0068
Penal Code, 1860 (IPC) — Section 120B, 465, 467, 468, 469
High Courts16 Jun 2006Dismissed
Devchandbhai Dayalbhai Patel Vs Regional Transport Officer and Another
Gujarat High Court · (2006) 06 GUJ CK 0042
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 12, 207(2)
High Courts16 Jun 2006
Patel Ramanbhai Mohanbhai Vs The State of Gujarat and Another
Gujarat High Court · (2006) 06 GUJ CK 0008
Penal Code, 1860 (IPC) — Section 114, 406, 420, 421, 422
High Courts15 Jun 2006Dismissed
Rivaa Exports Vs Union of India (UOI)
Gujarat High Court · (2007) 210 ELT 664
Customs Act, 1962 — Section 25(1)
High Courts15 Jun 2006Dismissed
Commissioner of Income Tax Vs Jhaveri Industries
Gujarat High Court · (2008) 300 ITR 300
Income Tax Act, 1961 — Section 194B, 2(24), 201(1)
High Courts15 Jun 2006Dismissed
Kishore Narsibhai Patel Vs State Bank of Saurashtra
Gujarat High Court · (2006) 06 GUJ CK 0039
High Courts15 Jun 2006
Commissioner of Income Tax Vs Dhatu Sanskar Pvt. Ltd.
Gujarat High Court · (2007) 209 CTR 39 : (2007) 292 ITR 135
Constitution of India, 1950 — Article 166Income Tax Act, 1961 — Section 139(1), 139(4), 2(8), 256(1), 80
High Courts15 Jun 2006Allowed
Anopsinh Gulabsinh Rathod Vs State of Gujarat
Gujarat High Court · (2006) 06 GUJ CK 0009
High Courts14 Jun 2006
Divisional Controller, GSRTC Vs Chetanbhai Manchabhai Patel
Gujarat High Court · (2006) 06 GUJ CK 0035
Industrial Disputes Act, 1947 — Section 11A
High Courts14 Jun 2006Allowed
Regional Probation and After Care Association and Others Vs State of Gujarat and Another
Gujarat High Court · (2006) 06 GUJ CK 0034
High Courts14 Jun 2006
PWD Employees Union and Others Vs State of Guajrat and Others
Gujarat High Court · (2006) 06 GUJ CK 0031
Constitution of India, 1950 — Article 226
High Courts14 Jun 2006Allowed
Pravin @ Panio Lalji Kathiwadia and Another Vs State of Gujarat
Gujarat High Court · (2006) 06 GUJ CK 0011
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts13 Jun 2006Dismissed
Assistant Commissioner of Income Tax Vs O.L. of Minal Oil and Industries Ltd. and Others
Gujarat High Court · (2007) 136 CompCas 399 : (2007) 210 CTR 445 : (2007) 290 ITR 643
Companies Act, 1956 — Section 446, 529(1), 529(A), 530, 530(1)Income Tax Act, 1961 — Section 144, 158(BC), 178, 178(1), 178(2)
High Courts13 Jun 2006Allowed
Anil Dayashankar Pande Vs Commissioner of Police and Others
Gujarat High Court · (2006) 06 GUJ CK 0018
Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2, 3(1)
High Courts13 Jun 2006
Rameshbhai Jayantibhai Sharma and Another Vs State of Gujarat
Gujarat High Court · (2006) 06 GUJ CK 0006
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 114, 177, 304, 498A
High Courts12 Jun 2006
Birla Ngk Pvt. Ltd. Vs State of Gujarat and Others
Gujarat High Court · (2006) 06 GUJ CK 0056
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 17B, 2, 33, 33(1)
High Courts12 Jun 2006Allowed
Rajendra @ Raju Ratilal Tamakuwala Vs State of Gujarat and Others
Gujarat High Court · (2006) 06 GUJ CK 0041
Penal Code, 1860 (IPC) — Section 114, 170, 323, 384, 420
High Courts12 Jun 2006Allowed
Pratapsingh Jetsingh Rajput Vs Commissioner of Police and Others
Gujarat High Court · (2006) 06 GUJ CK 0016
Penal Code, 1860 (IPC) — Section 14, 380, 454, 457
High Courts06 Jun 2006Allowed
Bharuch Jilla Adarsh Samaj Seva Mandal Vs Veer Narmad South Gujarat University and Others
Gujarat High Court · (2006) 3 GLR 2037
Constitution of India, 1950 — Article 226Maharashtra Universities Act, 1994 — Section 82, 83National Council for Teachers Education (Norms and Standards for Teacher Education Programmes) Regulations, 2001 — Regulation 7(10), 7(11), 7(12)