High Courts29 Jan 2026Partly Allowed
Vipulbhai Ashokbhai Barot & Anr Vs Devjibhai Laxmanbhai Chaudhary & Ors
Gujarat High Court · (2026) 01 GUJ CK 1464
Motor Vehicles Act, 1988-Section 166, 173
COURT ARCHIVE
Gujarat High Court judgments, 2026
368 judgments · page 16 of 19
High Courts29 Jan 2026Partly Allowed
Lataben WD/O Jigarbhai Damor & Ors Vs Rasulbhai Variyabhai Mavi & ORS
Gujarat High Court · (2026) 01 GUJ CK 1463
Motor Vehicles Act, 1988-Section 173
High Courts29 Jan 2026Dismissed
Union Of India, Central Reserve Police Force (CRPF) Vs Tejalben Himanshubhai Parasiya & Ors
Gujarat High Court · (2026) 01 GUJ CK 1462
Code Of Civil Procedure, 1908- Order 41 Rule 33Motor Vehicles Act, 1988-Section 168, 173
High Courts29 Jan 2026Allowed
New India Assurance Company Ltd Vs Geetaben Nanlabhai Rathva & Ors
Gujarat High Court · (2026) 01 GUJ CK 1461
Motor Vehicles Act, 1988-Section 147, 149, 149(2), 149(2)(a)(ii), 149(5), 149(7), 150, 163A, 165, 166, 168, 168(3), 173, 174
High Courts29 Jan 2026Allowed
State Of Gujarat & Anr Vs Bhanabhai Ramabhai Dabhadiya & Anr
Gujarat High Court · (2026) 01 GUJ CK 1460
Constitution Of India, 1950-Article 226, 227
High Courts28 Jan 2026Partly Allowed
Hasmukhbhai Ratilal Thakkar & Ors Vs Swetkumar Nepalbhai Bhoi Deleted Vide Ex 35 & Ors
Gujarat High Court · (2026) 01 GUJ CK 1452
Motor Vehicles Act, 1988-Section 168, 171, 173
High Courts28 Jan 2026Dismissed
State Of Gujarat Vs Abdulrahim Alias Riju Abdul Rehman Shaikh
Gujarat High Court · (2026) 01 GUJ CK 1451
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8, 20(b)(ii)Code Of Criminal Procedure, 1973-Section 313, 378
High Courts28 Jan 2026Dismissed
State Of Gujarat Vs Kanaksinh @ Kanubhai Ganpatsinh Parmar & Ors
Gujarat High Court · (2026) 01 GUJ CK 1450
Indian Penal Code, 1860-Section 34, 120B, 201, 302Code Of Criminal Procedure, 1973-Section 313, 378
High Courts27 Jan 2026Dismissed
Ramesh Dhanjibhai Salat Vs State Of Gujarat
Gujarat High Court · (2026) 01 GUJ CK 1458
Indian Penal Code, 1860-Section 114, 300, 302, 304, 304I, 304II, 323, 504, 506(2)Code Of Criminal Procedure, 1973-Section 313
High Courts27 Jan 2026Allowed
Ratniben WD/O Navinbhai Savlabhai & Ors Vs Himmatbhai Lalabhai Gohil & Ors
Gujarat High Court · (2026) 01 GUJ CK 1457
Motor Vehicles Act, 1988-Section 173
High Courts27 Jan 2026Partly Allowed
Makvana Hargovanbhai Tejabhai & Ors Vs Kumbhar Prakash Somabhai & Ors
Gujarat High Court · (2026) 01 GUJ CK 1456
Motor Vehicles Act, 1988-Section 173
High Courts27 Jan 2026Partly Allowed
Ravjibhai Rupsinh Thakor Deleted As Expired & Ors Vs Usmanbhai Abdulbhai Vora & Ors
Gujarat High Court · (2026) 01 GUJ CK 1455
Motor Vehicles Act, 1988-Section 173
High Courts27 Jan 2026Partly Allowed
Indrasinh Pathubha Jadeja & Ors Vs Dushyantsinh Aniruddhsinh Jadeja & Anr
Gujarat High Court · (2026) 01 GUJ CK 1454
Motor Vehicles Act, 1988-Section 173
High Courts27 Jan 2026Partly Allowed
Metaben Mansukhbhai Ninama Vs Shanubhai Runalbhai Amaliyar & Ors
Gujarat High Court · (2026) 01 GUJ CK 1453
Motor Vehicles Act, 1988-Section 173
High Courts23 Jan 2026Allowed
Sonalben Jashwantsinh Sodhaparmar Vs Bharatbhai Bhurabhai Patel & Anr
Gujarat High Court · (2026) 01 GUJ CK 1449
Motor Vehicles Act, 1988-Section 173
High Courts23 Jan 2026Partly Allowed
Arvindbhai Somabhai Rohit & Ors Vs Kanabhai Hirabhai Pagi & Ors
Gujarat High Court · (2026) 01 GUJ CK 1448
Motor Vehicles Act, 1988-Section 173
High Courts23 Jan 2026Partly Allowed
Parsottambhai Pratapbhai Patel Vs Sureshkumar Mangarambhai Thakkar & Ors
Gujarat High Court · (2026) 01 GUJ CK 1447
Motor Vehicles Act, 1988-Section 173
High Courts22 Jan 2026Dismissed
National Insurance Company Limited Vs Manuba Gemalsang Alias Gemalsinh Rana & Ors
Gujarat High Court · (2026) 01 GUJ CK 1441
Motor Vehicles Act, 1988-Section 173
High Courts22 Jan 2026Dismissed
Oriental Insurance Co. Ltd. Vs Mahendrabhai Maganbhai @ Nanabhai Patel & Ors
Gujarat High Court · (2026) 01 GUJ CK 1440
Motor Vehicles Act, 1988-Section 173
High Courts22 Jan 2026Dismissed
Oriental Insurance Co Ltd Vs Ishwarbhai Melabhai Bhat & Ors
Gujarat High Court · (2026) 01 GUJ CK 1439
Motor Vehicles Act, 1988-Section 173