High Courts16 Feb 2026Partly Allowed
Vallabhbhai Karshanbhai Godavariya Vs Jentibhai Tapubhai Kapadiya & Ors
Gujarat High Court · (2026) 02 GUJ CK 1654
Motor Vehicles Act, 1988-Section 173
COURT ARCHIVE
Gujarat High Court judgments, 2026
368 judgments · page 14 of 19
High Courts16 Feb 2026Dismissed
Hirabhai M Makwana Vs State Of Gujarat & Ors
Gujarat High Court · (2026) 02 GUJ CK 1653
Constitution Of India, 1950-Article 14, 21, 226Gujarat Secondary Education Act, 1972-Section 35
High Courts16 Feb 2026Dismissed
Amaratbhai @ Kevabhai Aahaji (Dabhi) Vs State Of Gujarat
Gujarat High Court · (2026) 02 GUJ CK 1652
Indian Penal Code, 1860-Section 114, 300, 302, 304, 304II, 498Code Of Criminal Procedure, 1973-Section 313Evidence Act, 1872-Section 27
High Courts16 Feb 2026Allowed
Vijaybhai @ Kalu S/O. Bachubhai Solanki Thro Chusasama Baluben W/O Vijaybhai Vs State Of Gujarat & Ors
Gujarat High Court · (2026) 02 GUJ CK 1651
Constitution Of India, 1950-Article 21, 22(3)(b)Gujarat Prevention Of Anti-Social Activities Act, 1985 2(c)Bharatiya Nyaya Sanhita, 2023-Section 54, 303(2)
High Courts16 Feb 2026Allowed
Manvarsinh S/O Arjansinh Chauhan Through Indubha Vinubha Rathod Vs State Of Gujarat & Ors
Gujarat High Court · (2026) 02 GUJ CK 1650
Constitution Of India, 1950-Article 21, 22(3)(b)Gujarat Prevention Of Anti Social Activities Act, 1985-Section 2(b), 3Gujarat Prohibition Act, 1949-Section 65(A), 65(E), 81, 98(2), 116(B)
High Courts16 Feb 2026Allowed
Mukeshbhai Vershibhai Desai Thro. Kaushal Mukeshbhai Desai Vs Staet Of Gujarat & Ors
Gujarat High Court · (2026) 02 GUJ CK 1649
Constitution Of India, 1950-Article 21, 22(3)(b)Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(c)Indian Penal Code, 1860-Section 114, 284B, 323, 354, 354A, 354B, 354C, 354D, 376, 376A, 376B, 376C, 376D, 377
High Courts12 Feb 2026Partly Allowed
Naresh @ Lalo Rayaji Rathod Vs State Of Gujarat
Gujarat High Court · (2026) 02 GUJ CK 1643
Code Of Criminal Procedure, 1973-Section 374Indian Penal Code, 1860-Section 363, 366, 376, 376(1)Protection Of Children From Sexual Offences Act, 2012-Section 4, 6
High Courts12 Feb 2026Allowed
Pintubhai @ Kalio Dolubhai Vasava Vs State Of Gujarat
Gujarat High Court · (2026) 02 GUJ CK 1642
Code Of Criminal Procedure, 1973-Section 228, 313, 374Indian Penal Code, 1860-Section 114, 302, 376Gujarat Police Act, 1951-Section 135
High Courts12 Feb 2026Partly Allowed
Nareshkumar Laxmanbhai Panchal Vs Jaykishan Chandubhai Chauhan & Anr
Gujarat High Court · (2026) 02 GUJ CK 1641
Motor Vehicles Act, 1988-Section 173
High Courts12 Feb 2026Partly Allowed
Zala Ranjanben Nilaybhai & Ors Vs Jayeshkumar Harmanbhai Pathiyar & Ors
Gujarat High Court · (2026) 02 GUJ CK 1640
Motor Vehicles Act, 1988-Section 173Evidence Act, 1872-Section 58, 61
High Courts09 Feb 2026Dismissed
Chhatrasing Samsubhai Bilwal Vs Indian Petrochemical Corporation Limited & Ors
Gujarat High Court · (2026) 02 GUJ CK 1638
Constitution Of India, 1950-Article 2, 5, 14, 19(1), 21, 226, 227Industrial Disputes Act, 1947-Section 10, 10(1), 11A, 18, 28
High Courts09 Feb 2026Disposed Of/Dismissed
Kanbi Ravtabhai Dharmabhai & Anr Vs Lhs Of LRS Of Decd. Kanbi Dhanabhai Ramabhai & Ors
Gujarat High Court · (2026) 02 GUJ CK 1637
Mamlatdar's Courts Act, 1906-Section, 5, 5(2), 5(3), 19(1)(c)(1), 19(1)(c)(2), 19(1)(c)(3), 19(2), 26
High Courts06 Feb 2026Partly Allowed
Vinubhai Bhimsinh Zala & Anr Vs Bhanu Singh Tikam Singh Rao & Anr
Gujarat High Court · (2026) 02 GUJ CK 1639
Motor Vehicles Act, 1988-Section 173
High Courts06 Feb 2026Dismissed
State Of Gujarat Vs Chhotalal Siyaram Kshatriya & Ors
Gujarat High Court · (2026) 02 GUJ CK 1634
Indian Penal Code, 1860-Section 114, 294(b), 324Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989-Section 3(1)(x), 3(1)(10)Bombay Police Act, 1951-Section 135(1)
High Courts06 Feb 2026Dismissed
State Of Gujarat Vs Ashrafkhan Ajabkhan Pathan
Gujarat High Court · (2026) 02 GUJ CK 1633
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 21, 29Indian Penal Code, 1860-Section 188Code Of Criminal Procedure, 1973-Section 378, 379
High Courts06 Feb 2026Allowed
Kamal Kishor @ Raju Surendrasingh Sudamasingh Yadav Vs State Of Gujarat
Gujarat High Court · (2026) 02 GUJ CK 1632
Indian Penal Code, 1860-Section 302, 307, 328Code Of Criminal Procedure, 1973-Section 313, 374
High Courts06 Feb 2026Allowed
Rameshbhai Bachubhai Vaidhukiya Vs State Of Gujarat & Anr
Gujarat High Court · (2026) 02 GUJ CK 1631
Indian Penal Code, 1860-Section 302, 394Code Of Criminal Procedure, 1973-Section 164, 293, 313Evidence Act, 1872-Section 8, 25, 26, 65B
High Courts06 Feb 2026Dismissed
Mahesh Natubhai Gamit & Ors Vs Chhaganbhai Reshiabhai Through Heirs And L.R. & Ors
Gujarat High Court · (2026) 02 GUJ CK 1630
Constitution Of India, 1950-Article 133(1)(a)Code Of Civil Procedure, 1908-Section 100, 109, Order 2 Rule 2Hindu Succession Act, 1956-Section 30, 63
High Courts06 Feb 2026Dismissed
Bharat Petroleum Corporation Ltd Vs Nirma Ltd. & Ors
Gujarat High Court · (2026) 02 GUJ CK 1629
Code Of Civil Procedure, 1908- Order 21 Rule 16Bombay Rents, Hotel And Lodging House Rates Control Act, 1947-Section 13(1)(a), 13(1) (b), 13(1)(e), 15(2), 15(d), 29Transfer Of Property Act, 1882-Section 107
High Courts05 Feb 2026Partly Allowed
ICICI Lombard General Insurance Co Ltd Vs Vallabhbhai Nathabhai Bhalani & Ors
Gujarat High Court · (2026) 02 GUJ CK 1636
Motor Vehicles Act, 1988-Section 166, 168