High Courts05 Feb 2026Dismissed
New India Assurance Company Limited Vs Varshaben W/O Darshankumar Hiteshbhai Pandya & Ors
Gujarat High Court · (2026) 02 GUJ CK 1635
Motor Vehicles Act, 1988-Section 166, 173
COURT ARCHIVE
Gujarat High Court judgments, 2026
368 judgments · page 15 of 19
High Courts04 Feb 2026Disposed Of
Dekavadiya Nirupaben Bhavanjibhai & Ors Vs State Of Gujarat & Ors
Gujarat High Court · (2026) 02 GUJ CK 1624
High Courts04 Feb 2026Dismissed
State Of Gujarat Vs Vinayakbhai Bhausaheb Kavlanekar & Ors
Gujarat High Court · (2026) 02 GUJ CK 1623
Indian Penal Code, 1860-Section 143, 147, 148, 149, 302, 323, 504Bombay Police Act, 1951-Section 135(1)Code Of Criminal Procedure, 1973-Section 313, 378
High Courts04 Feb 2026Dismissed
Hansaben W/O Jivan Bariya Vs Sakarbhai Rambhai Solanki & Ors
Gujarat High Court · (2026) 02 GUJ CK 1622
Transfer Of Property Act, 1882-Section 5, 6, 8, 54Registration Act, 1908-Section 17Code Of Civil Procedure, 1908-Section 100, 103, 103(B)
High Courts04 Feb 2026Partly Allowed
Thakore Kalyanji Ramsangji F/O Decd Khengarji Deleted & Vs LH Of Decd Thakor Vikramji Govindji & Ors.
Gujarat High Court · (2026) 02 GUJ CK 1621
Motor Vehicles Act, 1988-Section 173
High Courts04 Feb 2026Dismissed
Commandant & Anr Vs Alimamad Ibrahim Sama & Anr
Gujarat High Court · (2026) 02 GUJ CK 1620
High Courts03 Feb 2026Partly Allowed
Rupasangji Ravaji Thakor Vs Thakor Kapurji Mohanji & Ors
Gujarat High Court · (2026) 02 GUJ CK 1626
Motor Vehicles Act, 1988-Section 173
High Courts03 Feb 2026Dismissed
Zala Ramilaben Wd/O Manilal & Anr Vs Mohamadjamil Mohamadhanif Shaikh & Ors
Gujarat High Court · (2026) 02 GUJ CK 1619
Motor Vehicles Act, 1988-Section 173
High Courts03 Feb 2026Dismissed
Imtiazhussein @ Bhaylu Mohammed Siraj Khokhar Vs State Of Gujarat
Gujarat High Court · (2026) 02 GUJ CK 1618
Indian Penal Code, 1860-Section 300, 302, 307, 323Code Of Criminal Procedure, 1973-Section 313, 374(2)Evidence Act, 1872-Section 32(1)
High Courts03 Feb 2026Disposed Of
Vishwas Sudhanshu Bhamburkar Vs State Of Gujarat & Ors
Gujarat High Court · (2026) 02 GUJ CK 1617
Constitution Of India, 1950-Article 21, 32, 226, 227Code Of Criminal Procedure, 1973-Section 154, 154(1), 154(3), 156, 156(3), 190, 190(1)(c), 200, 397, 401, 482Indian Penal Code, 1860-Section 120B, 166A, 420, 467, 468, 471
High Courts03 Feb 2026Partly Allowed
Dakshaben Maganbhai Jethva WD/O Decd Maganbhai Gopalji Jethva & Ors. Vs Om Prakash Nirmal Yadav & Ors
Gujarat High Court · (2026) 02 GUJ CK 1628
Motor Vehicles Act, 1988-Section 173
High Courts03 Feb 2026Partly Allowed
Samuben Jayantibhai Varania Koli Wd/O Decd Jayantibhai Dhirubhai Varania Koli & Ors Vs Shankerbhai Kanabhai Surela & Ors
Gujarat High Court · (2026) 02 GUJ CK 1627
Motor Vehicles Act, 1988-Section 173
High Courts03 Feb 2026Partly Allowed
Samir Anvarbhai Mathupotra Vs Hanif Ishak Lakhani Malek & Ors
Gujarat High Court · (2026) 02 GUJ CK 1625
Motor Vehicles Act, 1988-Section 173
High Courts02 Feb 2026Partly Allowed
Ranabhai Surabhai Gohil & Anr Vs Dipakbhai Durgashankarbhai Pandya & Ors
Gujarat High Court · (2026) 02 GUJ CK 1616
Motor Vehicles Act, 1988-Section 173
High Courts02 Feb 2026Partly Allowed
Somabhai Nathubhai Rabari & Ors Vs Patel Bhikhabhai Prabhudas & Anr
Gujarat High Court · (2026) 02 GUJ CK 1615
Motor Vehicles Act, 1988-Section 173
High Courts02 Feb 2026Allowed
Hasmukhbhai Balashankerbhai Joshi Vs Medical Officer & Anr
Gujarat High Court · (2026) 02 GUJ CK 1614
Constitution Of India, 1950-Article 226, 227Industrial Disputes Act, 1947-Section 25(F), 25(G), 25(H)
High Courts02 Feb 2026Dismissed
Gujarat State Road Transport Corporation Vs Asmitaben Kishorbhai Chauhan & Ors
Gujarat High Court · (2026) 02 GUJ CK 1613
Motor Vehicles Act, 1988-Section 166, 173
High Courts02 Feb 2026Allowed
Lalsinh Kanaksinh Chauhan Vs Kamleshbhai Jitendrabhai Patel & Ors
Gujarat High Court · (2026) 02 GUJ CK 1612
Motor Vehicles Act, 1988-Section 166, 173
High Courts02 Feb 2026Partly Allowed
Smitaben Naginbhai Patel & Anr Vs Caravan Project Logistics & Anr
Gujarat High Court · (2026) 02 GUJ CK 1611
Motor Vehicles Act, 1988-Section 173
High Courts30 Jan 2026Disposed Of
Mukeshji Ataji Thakor Vs State Of Gujarat & Anr
Gujarat High Court · (2026) 01 GUJ CK 1459
Code Of Criminal Procedure, 1973-Section 313, 374(2)Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989-Section 3(i)(r), 3(ii)(v), 3(2)(v)Indian Penal Code, 1860-Section 363, 366, 376