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Gujarat High Court judgments, 2026

368 judgments · page 17 of 19

High Courts22 Jan 2026Disposed Of

Heir Of DECD Pratapsinh Harwarilal Dalal - Satvantiben Pratapsinh Dalal Vs Ranjanben Pratapsinh Dalal & Ors

Gujarat High Court · (2026) 01 GUJ CK 1438

Code Of Civil Procedure, 1908-Section 115, Order 41 Rule 27, Order 41 Rule 28Gujarat Civil Services Pension Rules, 2002-Rule 81, 82, 83, 85, 85(1)(ii)Indian Succession Act, 1925-Section 370, 371, 372, 372(1)(c), 373, 373(3), 374, 375, 376, 377, 378, 379, 380, 381, 382, 383, 384, 384(1), 384(3), 385, 386, 387, 388, 389, 390
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High Courts21 Jan 2026Dismissed

State Of Gujarat Vs Kalubhai Shamalabhai Kamliya & Ors

Gujarat High Court · (2026) 01 GUJ CK 1442

Indian Penal Code, 1860-Section 34, 120B, 143, 147, 148, 149, 302Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989-Section 3(2)(v)Bombay Police Act, 1951-Section 135
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High Courts15 Jan 2026Dismissed

State Of Gujarat Vs Dalsingbhai Dhanabhai Bariya & Ors

Gujarat High Court · (2026) 01 GUJ CK 1428

Code Of Criminal Procedure, 1973-Section 313, 378Indian Penal Code, 1860-Section 114, 323, 324, 326, 504Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989-Section 3(1)(10)
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High Courts13 Jan 2026Partly Allowed/ Dismissed

Sunil @ Kaliyo Bharatbhai Vs State Of Gujarat

Gujarat High Court · (2026) 01 GUJ CK 1418

Indian Penal Code, 1860-Section 120B, 148, 149, 299, 300, 302, 304, 304I, 304II, 323, 452, 504, 506(2)Bombay Police Act, 1951-Section 135(1)Code Of Criminal Procedure, 1973-Section 372, 374(2)
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