COURT ARCHIVE

Gujarat High Court judgments, 2026

368 judgments · page 18 of 19

High Courts12 Jan 2026Allowed

Alisagar Jalalludin Yusufshah Vs State Of Gujarat & Anr

Gujarat High Court · (2026) 01 GUJ CK 1417

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 430(1)Indian Penal Code, 1860-Section 363, 366, 376(2)(J)(N)Protection Of Children From Sexual Offences Act, 2012-Section 4, 6, 12

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High Courts09 Jan 2026Partly Allowed

Tata Aig General Insurance Co. Ltd. Vs Gavjibhai Devlabhai Damor & Ors

Gujarat High Court · (2026) 01 GUJ CK 1425

Motor Vehicles Act, 1988-Section 3, 5, 147, 149, 149(2), 149(5), 149(7), 163A, 173

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High Courts09 Jan 2026Dismissed

New India Insurance Co.Ltd Vs Rameshbhai Jaysukhlal Vora & Ors

Gujarat High Court · (2026) 01 GUJ CK 1424

Motor Vehicles Act, 1988-Section 166, 173

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High Courts09 Jan 2026Partly Allowed

Mahebub Kasambhai Bogha Vs Gujarat State Road Transport Corporation

Gujarat High Court · (2026) 01 GUJ CK 1423

Motor Vehicles Act, 1988-Section 173

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High Courts09 Jan 2026Allowed

Vipulkumar Popatbhai Parmar Vs Vipulkumar Ishwarbhai Patel & Anr

Gujarat High Court · (2026) 01 GUJ CK 1422

Motor Vehicles Act, 1988-Section 166, 173

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High Courts09 Jan 2026Allowed

Sangitaben Vikramsinh Zala & Ors. Vs Riyazbhai Anwarbhai Vahora & Ors

Gujarat High Court · (2026) 01 GUJ CK 1421

Motor Vehicles Act, 1988-Section 173

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High Courts09 Jan 2026Dismissed

State Of Gujarat Vs Chandubhai Sendabhai Patani

Gujarat High Court · (2026) 01 GUJ CK 1406

Code Of Criminal Procedure, 1973-Section 157, 161, 311, 313, 378Indian Penal Code, 1860-Section 363, 366, 376Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989-Section 3(1), 3(11), 3(12)

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High Courts09 Jan 2026Dismissed

State Of Gujarat Vs Harilal @ Hariya Chhotubhai Gamit

Gujarat High Court · (2026) 01 GUJ CK 1405

Indian Penal Code, 1860-Section 302Code Of Criminal Procedure, 1973-Section 378, 379

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High Courts08 Jan 2026Partly Allowed

Ajaykumar Chandubhai Parmar & Anr Vs Pradipkumar Shaileshbhai Patel & Anr

Gujarat High Court · (2026) 01 GUJ CK 1411

Motor Vehicles Act, 1988-Section 173

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High Courts08 Jan 2026Allowed

Chandubhai Saburbhai Parmar & Anr Vs Pradipkumar Shaileshbhai Patel & Anr

Gujarat High Court · (2026) 01 GUJ CK 1414

Motor Vehicles Act, 1988-Section 173

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High Courts08 Jan 2026Allowed

Mahendrasinh @ Mohanlal Lakhmansinh Vadansinh Sisodiya Thro Pravinsingh S/O Fatehsinhji Chauhan Vs State Of Gujarat & Ors

Gujarat High Court · (2026) 01 GUJ CK 1413

Constitution Of India, 1950-Article 21, 22(3)(b)Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 3Bharatiya Nyaya Sanhita, 2023-Section 65(E), 116(B), 81, 98(2)

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High Courts08 Jan 2026Allowed

Vishal Naginbhai Dantani Thro Manjulaben Naginbhai Baghari (Dantani) Vs State Of Gujarat & Ors

Gujarat High Court · (2026) 01 GUJ CK 1412

Constitution Of India, 1950-Article 21, 22(3)(B)Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(c)Bharatiya Nyaya Sanhita, 2023-Section 54, 304(2)

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High Courts08 Jan 2026Allowed

Tamuben Rajkubhai Boricha & Ors Vs Mehbubbhai Ismailbhai Pathan & Ors

Gujarat High Court · (2026) 01 GUJ CK 1410

Motor Vehicles Act, 1988-Section 166, 173

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High Courts08 Jan 2026Allowed

Ram Savraj Shakhra Vs Punshi Palu Charan & Ors

Gujarat High Court · (2026) 01 GUJ CK 1409

Motor Vehicles Act, 1988-Section 173

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High Courts08 Jan 2026Partly Allowed

LH Of Decd Nileshbhai Mahendrabhai Vasant Vs Jigar Babubhai Shah & Anr

Gujarat High Court · (2026) 01 GUJ CK 1408

Motor Vehicles Act, 1988-Section 166, 173

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High Courts08 Jan 2026Disposed Of

New India Assurance Co Ltd Vs Sadruddin Maganlal Narsandani & Ors

Gujarat High Court · (2026) 01 GUJ CK 1407

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High Courts07 Jan 2026Dismissed

Arvindbhai @ Bhadabhai Shanabhai @ Shankarbhai Chauhan Vs State Of Gujarat

Gujarat High Court · (2026) 01 GUJ CK 1426

Indian Penal Code, 1860-Section 114, 376(2)(i)(d)Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989-Section 3(1)(xi), 3(2)(v)Protection Of Children From Sexual Offences Act, 2012-Section 4

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High Courts07 Jan 2026Dismissed

New India Assurance Company Limited Vs Bhavnaben Mehulbhai Jani(Wife Of Decd.) & Ors

Gujarat High Court · (2026) 01 GUJ CK 1415

Motor Vehicles Rules, 1989-Rule 190, 191Rules Of The Road Regulations 1989- Regulation 15Motor Vehicles Act, 1988-Section 121, 122, 126, 127(2), 173

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High Courts06 Jan 2026Allowed

Sahil @Masum S/O Mohamad Abid Ansari Thro Ansari Suhanabibi D/O Mo. Abid Vs State Of Gujarat & Ors

Gujarat High Court · (2026) 01 GUJ CK 1401

Constitution Of India, 1950-Article 21, 22(3)(b)Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(c)Bharatiya Nyaya Sanhita, 2023-Section 54, 115(2), 118(2), 296B, 351(3), 352

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High Courts06 Jan 2026Allowed

Dharmeshsingh @ Titu Bharatsingh Gosai (Rajput) Thro Yashvantsinh Bharatsinh Gosai (Rajput) Vs Commissioner Of Police, Ahmedabad City & Ors

Gujarat High Court · (2026) 01 GUJ CK 1400

Constitution Of India, 1950-Article 21, 22(3)(B)Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 3Gujarat Prohibition Act, 1949-Section 65(A)(E), 81, 98(2), 116(B)

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