COURT ARCHIVE

Gujarat High Court judgments, 2020

1,044 judgments · page 9 of 53

High Courts27 Aug 2020Allowed

Bhavesh @ Malinga Manojbhai Sadhu Through His Father Manojkumar Kuberdas Sadhu Vs State Of Gujarat & 2 Other(s)

Gujarat High Court · (2020) 08 GUJ CK 0310

Constitution Of India, 1950 — Article 226Gujarat Prevention Of Antisocial Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 363, 366, 376(2)(n), 394, 411

Read judgment

High Courts27 Aug 2020Disposed Of

Diamond Metals Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0308

Constitution Of India, 1950 — Article 226Gujarat Mineral (Prevention Of Illegal Mining, Transportation And Storage) Rules, 2017 — Rule 12, 12(2)(b)(ii), 12(7)Code Of Criminal Procedure, 1973 — Section 451

Read judgment

High Courts27 Aug 2020Dismissed

Parmar Shabhesinh Mangabhai Vs Election Officer For The Kheda District Co-Operative Milk Producers Union Limited, Anand

Gujarat High Court · (2020) 08 GUJ CK 0307

Constitution Of India, 1950 — Article 226Gujarat Cooperative Societies Rules, 1965 — Rule 32(1)(b)Elections To Committees Rules, 1982 — Rule 74, 82, 84(i)(d)

Read judgment

High Courts27 Aug 2020Dismissed

Jay Corporation Vs Karamsad Nagar Palika

Gujarat High Court · (2020) 08 GUJ CK 0305

Constitution Of India, 1950 — Article 14, 19(1)(g), 226, 227

Read judgment

High Courts27 Aug 2020Allowed

Varunbhai Dilipbhai Kharad Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0292

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 354, 363, 376(N), 504, 506(2)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 8

Read judgment

High Courts27 Aug 2020Disposed Of

Viralba W/O Kanaksinh Lalsinh Rathod & 1 Other(s) Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0263

Constitution Of India, 1950 — Article 226

Read judgment

High Courts27 Aug 2020Partly Allowed.

Rasikaben Bansibhai Patel Vs Dattatray Bhanudas Suryavanshi

Gujarat High Court · (2020) 08 GUJ CK 0258

Motor Vehicle Act, 1988 — Section 173, 188

Read judgment

High Courts27 Aug 2020Allowed

Bahadursing Mohindersing Jat Sikh Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0238

Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 65(A), 65(E), 81, 92(2), 98, 98(2), 99, 116(B)Code Of Criminal Procedure, 1973 — Section 397, 451

Read judgment

High Courts26 Aug 2020Disposed Of

Hdfc Ergo General Insurance Co Ltd Vs Rysingbhai Ramlabhai Harijan

Gujarat High Court · (2020) 08 GUJ CK 0315

Motor Vehicles Act, 1988 — Section 3, 4, 5, 10, 66, 74(2), 96(4), 147(1), 149(1), 149(2), 149(2)(b), 149(4), 149(6), 149(7), 149(5)

Read judgment

High Courts26 Aug 2020Allowed

Nathubhai Jinabhai Gamara Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0309

Gujarat Mineral (Prevention Of Illegal Mining, Storage And Transportation) Rules 2017 — Rule 12, 12(b)(i), 21, 22, 22(ii)

Read judgment

High Courts26 Aug 2020Allowed

Rainbow Agro Science Private Limited Vs Union Of India

Gujarat High Court · (2020) 08 GUJ CK 0306

Constitution Of India, 1950 — Article 14, 226, 227Insecticides Act, 1968 — Section 5, 9, 9(3), 10

Read judgment

High Courts26 Aug 2020Allowed

Sureshbhai Dayalji Patel Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0303

Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 65(A), 65(E), 92(2), 98, 98(2), 99Code Of Criminal Procedure, 1973 — Section 451

Read judgment

High Courts26 Aug 2020Allowed

Meenaxi Shripad Katakkar Vs Shripad Yashwant Katakkar

Gujarat High Court · (2020) 08 GUJ CK 0294

Constitution Of India, 1950 — Article 226, 227Hindu Marriage Act, 1955 — Section 24

Read judgment

High Courts26 Aug 2020Disposed Of

Solanki Babulal Bhikhabhai Vs State Of Gujarat & 3 Other(s)

Gujarat High Court · (2020) 08 GUJ CK 0270

Read judgment

High Courts26 Aug 2020Allowed

Hamid @ Imran Ismilebhai Gadan-Vadha Muslim Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0269

Constitution Of India, 1950 — Article 226Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(1), 3(2), 3(4)Gujarat Prohibition Act, 1949 — Section 65(e), 98(2), 116B

Read judgment

High Courts26 Aug 2020Allowed

Namdev Krishnabhai More Throu Brother Sopan Krishnabhai More Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0267

Constitution Of India, 1950 — Article 226Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(B), 323, 324, 506(2)

Read judgment

High Courts26 Aug 2020Allowed

Firozkhan Mohammad Yunus Tyagi (Muslim) Through His Cousin Brother Firoz S/O Naushad Alvi Vs State Of Gujarat & 2 Other(s)

Gujarat High Court · (2020) 08 GUJ CK 0264

Constitution Of India, 1950 — Article 226Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3, 3(1), 3(2), 3(4)Gujarat Prohibition Act, 1949 — Section 65E, 81, 83, 98(2), 116B

Read judgment

High Courts26 Aug 2020Allowed