High Courts01 Oct 2020Allowed
Saddmahusen Asagarali Saiyad Vs State Of Gujarat
Gujarat High Court · (2020) 10 GUJ CK 0003
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 100, 129, 132
COURT ARCHIVE
Gujarat High Court judgments, 2020
1,044 judgments · page 8 of 53
High Courts01 Oct 2020Disposed Of
Ramchandra Harumal Lalwani Vs State Of Gujarat
Gujarat High Court · (2020) 10 GUJ CK 0002
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 420, 465, 467, 468, 471
High Courts01 Oct 2020Allowed
Anil @ Bhuriyo Rohitdas Ghamande Vs State Of Gujarat
Gujarat High Court · (2020) 10 GUJ CK 0001
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 114, 294(b), 307, 323, 506(2)
High Courts31 Aug 2020Allowed
Sanjaybhai Bhimsingbhai Vasava Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0324
Indian Penal Code, 1860 — Section 6, 228A, 323, 363, 366, 375, 376, 506(2)Code Of Criminal Procedure, 1973 — Section 313, 428Evidence Act, 1872 — Section 9, 35, 114, 118
High Courts31 Aug 2020Dismissed
Rakesh Josephbhai Macwan Thro Ravikant Josephbhai Macwan Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0318
Constitution Of India, 1950 — Article 225, 226, 227, 228Gujarat High Court Rules, 1993 — Rule 1, 2Code Of Civil Procedure, 1908 — Section 104, 115, 144, Order 43 Rule 1
High Courts31 Aug 2020Dismissed
Pravinbhai Amarshibhai Jhapdiya Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0313
Indian Penal Code, 1860 — Section 188, 323, 324, 307, 504
High Courts31 Aug 2020Allowed
Vijay Alias Ballu Bharatbhai Ramanbhai Patni(Kaptiywala) Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0312
Constitution Of India, 1950 — Article 21, 32, 226Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3, 3(2), 3(3), 3(4), 9(2)Indian Penal Code, 1860 — Section 307, 324, 379
High Courts31 Aug 2020Disposed Of
Diptiben Vinubhai Patel Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0299
Constitution Of India, 1950 — Article 226Gujarat Provisions For Disqualification Of Members Of Local Authorities For Defection Rules, 1987 — Rule 6, 7(3), 10AAnti Defection Act, 1985 — Section 3, 3(1)(a), Section 3(1)(b)
High Courts31 Aug 2020Allowed
Dilipbhai Rakhabhai Patel Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0283
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302Gujarat Police Act, 1951 — Section 135
High Courts31 Aug 2020Disposed Of
M J THAKER Vs Director Stock Holding Centralmedical Stores Organisation & 3 Other(s)
Gujarat High Court · (2020) 08 GUJ CK 0282
Constitution Of India, 1950 — Article 14, 16, 226
High Courts28 Aug 2020Allowed
Mohammed Amir @ Bhanja Islamuddin Abdul Raheman Ansari Thru Brother Ikramuddin Islamuddin Ansari Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0321
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)
High Courts28 Aug 2020Allowed
Somabhai Motibhai Vaniya Vs District Magistrate
Gujarat High Court · (2020) 08 GUJ CK 0320
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 186, 188, 332, 343, 504Disaster Management Act, 2005 — Section 51(a)
High Courts28 Aug 2020Allowed
Food Corporation Of India Vs Velji P And Sons (Agencies)
Gujarat High Court · (2020) 08 GUJ CK 0317
Food Corporation Act, 1964 — Section 3Indian Contract Act, 1872 — Section 37, 56, 73, 74Code Of Civil Procedure, 1908 — Section 34
High Courts28 Aug 2020Dismissed
Prashant Arvindbhai Halari Vs Nina Vivek Mushale
Gujarat High Court · (2020) 08 GUJ CK 0316
Code Of Civil Procedure, 1908 — Order 8 Rule 6(A), Order 8 Rule 6C, Order 18 Rule 3Family Courts Act, 1984 — Section 19(3)Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(ib), 23, 23A, 23(1)(a)
High Courts28 Aug 2020Disposed Of
Khushant S/O Vishnudatt Gangasahay Gupta Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0314
Constitution Of India, 1950 — Article 243(2)Code Of Criminal Procedure, 1973 — Section 438Bombay Provincial Municipal Corporations Act, 1949 — Section 3(3)
High Courts28 Aug 2020Allowed
Torent Pharmaceuticals Limited Vs State Of Gujarat & 5 Other(s)
Gujarat High Court · (2020) 08 GUJ CK 0302
Gujarat Tenancy And Agricultural Lands Act, 1948 — Section 63
High Courts28 Aug 2020Allowed
Prahladbhai Mansukhbhai Thakkar Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0288
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 306, 498ADowry Prohibition Act, 1961 — Section 3, 7
High Courts28 Aug 2020Allowed
Sonalben W/O Hirenbhai Amrutbhai Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0286
Code Of Criminal Procedure, 1973 — Section 173, 320(1), 320(2), 482Indian Penal Code, 1860 — Section 141, 143, 144, 147, 148, 149, 302, 323, 324, 326, 376, 427, 506(2)Gujarat Police Act, 1951 — Section 135(1)
High Courts28 Aug 2020Allowed
Jaiminiben W/O Himanshubhai Jayantibhai Patel Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0285
Code Of Criminal Procedure, 1973 — Section 173, 320, 320(1), 320(2), 482Indian Penal Code, 1860 — Section 294, 294(B), 302, 323, 376
High Courts28 Aug 2020Allowed
Salim Ahmed Usmangani Vohra (Batakawala) Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0284
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 294(B), 302, 376, 506(1)