High Courts01 Oct 2020Allowed

Hetalben Fatehsingh Waghela Vs State Of Gujarat

Gujarat High Court · (2020) 10 GUJ CK 0005

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 65(A)(E), 81, 98, 98(2), 99, 116(B)