High Courts19 Nov 2020
Rekhaben Wd/O Dineshbhai Rambhai Parmar Vs State Of Gujarat & 1 Other(s)
Gujarat High Court · (2020) 11 GUJ CK 0023
COURT ARCHIVE
Gujarat High Court judgments, 2020
1,044 judgments · page 5 of 53
High Courts19 Nov 2020Disposed Of
Yogesh Amrutlal Ratanpara Vs State Of Gujarat
Gujarat High Court · (2020) 11 GUJ CK 0022
Constitution Of India, 1950 — Article 226
High Courts06 Nov 2020Dismissed
Central Council Of Indian Medicine Vs Shree Ram Charitable Trust
Gujarat High Court · (2020) 11 GUJ CK 0021
Constitution Of India, 1950 — Article 226(3)
High Courts06 Nov 2020Allowed
Bhavinbhai Natvarlal Panchal Vs State Of Gujarat
Gujarat High Court · (2020) 11 GUJ CK 0020
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(b), 406, 409, 420, 465, 467, 468, 471, 472, 475
High Courts06 Nov 2020Allowed
Rajeshbhai Alias Rajubhai Laljibhai Sakhiya Throu Trushaben Rajeshbhai Sakhiya Vs State Of Gujarat
Gujarat High Court · (2020) 11 GUJ CK 0019
Constitution Of India, 1950 — Article 226Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3Indian Penal Code, 1860 — Section 114, 143, 147, 149, 186, 188, 269, 323, 341, 384, 427, 452, 504, 506(2), 507(2)
High Courts06 Nov 2020Disposed Of
IDBI Bank Ltd Vs State Of Gujarat
Gujarat High Court · (2020) 11 GUJ CK 0018
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14
High Courts06 Nov 2020Disposed Of
Ajay Jasubhai Alias Kabra Ambalal Jadeja (Chhara) Vs State Of Gujarat
Gujarat High Court · (2020) 11 GUJ CK 0017
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 81, 83, 116B
High Courts05 Nov 2020Allowed
Rajeshbhai @ Rajubhai Jaysukhbhai Talaviya Vs State Of Gujarat
Gujarat High Court · (2020) 11 GUJ CK 0014
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 306, 323, 505, 506(2)Prize Chits And Money Circulation Schemes (Banning) Act, 1978 — Section 5
High Courts05 Nov 2020Allowed
Arvindbhai Chhanabhai Nayka Vs State Of Gujarat
Gujarat High Court · (2020) 11 GUJ CK 0012
Code Of Criminal Procedure, 1973 — Section 439Wild Life (Protection) Act, 1972 — Section 2(11), 2(16), 9, 39,50, 51, 52
High Courts05 Nov 2020Allowed
Kiran Babubhai Solanki Vs State Of Gujarat
Gujarat High Court · (2020) 11 GUJ CK 0009
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 114, 307, 323, 498A
High Courts05 Nov 2020Allowed
Kalal Amrutbhai Baghaji Vs State Of Gujarat
Gujarat High Court · (2020) 11 GUJ CK 0008
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98, 100, 129, 132
High Courts05 Nov 2020Allowed
Kishan Dayabhai Rathod Vs State Of Gujarat
Gujarat High Court · (2020) 11 GUJ CK 0007
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99
High Courts05 Nov 2020Allowed
Dalsukh Bharatbhai Patel Vs State Of Gujarat
Gujarat High Court · (2020) 11 GUJ CK 0006
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99
High Courts05 Nov 2020Allowed
Mohammedjuned Bachumiya Kazi Vs State Of Gujarat & 1 Other(s)
Gujarat High Court · (2020) 11 GUJ CK 0005
Constitution Of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 177, 181(3), 207
High Courts05 Nov 2020Allowed
Thakor Samtubha Pruthviraj Vs State Of Gujarat
Gujarat High Court · (2020) 11 GUJ CK 0004
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98
High Courts05 Nov 2020Allowed
Kokilaben Kanchanlal Rana Vs State Of Gujarat
Gujarat High Court · (2020) 11 GUJ CK 0003
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99
High Courts05 Nov 2020Allowed
Kanubhai Dhirubhai Patel Vs State Of Gujarat
Gujarat High Court · (2020) 11 GUJ CK 0002
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99
High Courts05 Nov 2020Allowed
Hardiksinh Dashrathsinh Jadeja Vs State Of Gujarat
Gujarat High Court · (2020) 11 GUJ CK 0001
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99
High Courts02 Nov 2020Allowed
Shamlaji Kanthlaji Ramsena (Thakor) Vs State Of Gujarat
Gujarat High Court · (2020) 11 GUJ CK 0016
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(b), 196, 406, 420, 465, 467, 468, 471, 474
High Courts02 Nov 2020Allowed
Rathod Narendrasinh Kanuji Vs State Of Gujarat
Gujarat High Court · (2020) 11 GUJ CK 0015
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 5(L), 6, 8, 18