High Courts06 Jan 2020Dismissed
Bhupendra M Patel Vs State Of Gujarat & 2 Other(s)
Gujarat High Court · (2020) 01 GUJ CK 0019
Constitution Of India, 1950 — Article 21, 47, 48A, 51ACentral Motor Vehicles Rules, 1989 — Rules 41(1), 47(1), 47(1)(g), 48, 55, 115, 115(3), 115(11), 115(14), 115(15)Motor Vehicles Act, 1988 — Section 41. 41(1), 50, 110