High Courts07 Jan 2020Dismissed
Rajendrakumar Chunilal Patel Vs Sabarmati Gas Limited Vs
Gujarat High Court · (2020) 01 GUJ CK 0035
Constitution Of India, 1950 — Article 12
COURT ARCHIVE
Gujarat High Court judgments, 2020
1,044 judgments · page 51 of 53
High Courts07 Jan 2020Allowed
Jat Halimabai Hassanali Vs State Of Gujarat & 1 Other(s)
Gujarat High Court · (2020) 01 GUJ CK 0033
High Courts07 Jan 2020Dismissed
Legal Heir Of The Somabhai Kabhaibhai Gohel - Bhailalbhai Vs State Of Gujarat & 3 Others
Gujarat High Court · (2020) 01 GUJ CK 0025
Constitution Of India, 1950 — Article 226Bombay Tenancy And Agricultural Lands Act, 1948 — Section 32G, 74
High Courts07 Jan 2020Disposed Of
Shantaben Purshottambhai Valera Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0024
High Courts07 Jan 2020Disposed Of
Pradipkumar Maneklal Mehta Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0023
High Courts07 Jan 2020Disposed Of
Laxmiben Trikambhai Parmar Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0022
Constitution Of India, 1950 — Article 226
High Courts07 Jan 2020Disposed Of
Ol Of Various Companies (In Liqn) Vs NA
Gujarat High Court · (2020) 01 GUJ CK 0021
High Courts07 Jan 2020Disposed Of
Indian Oil Corporation Limited Vs Rahul Manubhai Raval
Gujarat High Court · (2020) 01 GUJ CK 0020
High Courts07 Jan 2020Dismissed
Chandrakant Chimanlal Patel Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0015
Code Of Criminal Procedure, 1973 — Section 114, 120B, 201, 407, 419, 420, 465, 467, 468, 471, 472, 474, 478
High Courts07 Jan 2020Allowed
Dhavalbhai Bhimabhai Desai Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0013
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(A)(E), 81, 116(B)Indian Penal Code, 1860 — Section 114, 384, 506(1)
High Courts07 Jan 2020Allowed
Jagdishbhai Gotilal Sharma Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0010
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 15(c), 22(c), 29
High Courts07 Jan 2020Allowed
Dharmesh @ Dhamo @ Bhano Amrubhai Dhakhda Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0009
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 323, 504, 506(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocity) Act, 1989 — Section 3(2)(5)(a), 3(1)(R)(S), 14A
High Courts07 Jan 2020Allowed
Engineering Profesional Co. Pvt Ltd Vs Deputy Commissioner Of Income Tax Circle 1(1)(1)
Gujarat High Court · (2020) 01 GUJ CK 0005
Constitution Of India, 1950 — Article 32, 226Income Tax Act, 1961 — Section 44AB, 44AD, 143(1), 143(3), 144, 234A, 234B, 234C, 234D, 254, 254(1), 271(1)(c), 274Income Tax, 1922 — Section 33(4)
High Courts07 Jan 2020Dismissed
Nilesh Vasarambhai Virani Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0001
High Courts06 Jan 2020Allowed
Ashif Mohammad Nurmohammad Malek Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0097
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition (Liquor Samples & Determination Of Quantity Seized Liquor) Rules, 2012 — Rule 9Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts06 Jan 2020Allowed
Kishanchand Sevakram Chugani Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0084
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 120B, 406, 420
High Courts06 Jan 2020Allowed
Ishanbhai Shirishbhai Gandhi Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0066
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 147, 148, 149, 323, 325, 374, 395, 502(2), 504Gujarat Police Act, 1951 — Section 135
High Courts06 Jan 2020Allowed
Bismillakhan Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0065
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(e), 67(a), 81, 98(2), 99, 116b
High Courts06 Jan 2020Allowed
Chandubhai Laxmanbhai Topiya Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0063
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2 (b)Gujarat Prohibition Act, 1949 — Section 65(E), 66(1)(B), 116B
High Courts06 Jan 2020Allowed
Jayprakash Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0062
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 34, 114, 392, 394, 397Gujarat Police Act, 1951 — Section 135