High Courts07 Jan 2020Allowed
Yusuf Musa Chothiya Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0082
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65AA, 98(2), 81, 116(2)
COURT ARCHIVE
Gujarat High Court judgments, 2020
1,044 judgments · page 50 of 53
High Courts07 Jan 2020Allowed
Jujarsinh Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0081
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65AE, 98(2), 116B
High Courts07 Jan 2020Allowed
Hanif @ Annu Imransha Karimsha Diwan Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0080
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(A)(E), 81, 98(2)
High Courts07 Jan 2020Dismissed
Alpesh Dilipbhai Popatani Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0079
High Courts07 Jan 2020
Ishakbhai Aacharbhai Sindhi Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0078
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(A)(E), 116(B)
High Courts07 Jan 2020Allowed
Shilaben Ramanlal Rana Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0077
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(E), 81, 98(2), 99, 116(B)
High Courts07 Jan 2020Allowed
Asgar Jusabhai Aagriya Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0076
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 379
High Courts07 Jan 2020Allowed
Naran Ramji Hadiyal Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0072
Gujarat Mineral (Prevention Of Illegal Mining, Transportation And Storage) Rules, 2005 — Rule 3, 21Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 379
High Courts07 Jan 2020Allowed
Gujarat Rajya Kamdar Sabha Union Machiwadi Vs Income Tax Officer
Gujarat High Court · (2020) 01 GUJ CK 0068
Income Act, 1961 — Section 2(24), 4, 10, 10(24), 28(iii), 41, 56, 59, 133(6), 143(3), 148, 160(1)(iv), 234B, 260A, 271(1)(c)
High Courts07 Jan 2020Allowed
Maheshbhai Meraji Chunara Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0058
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2 (b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81, 98(2)
High Courts07 Jan 2020Allowed
Manoj Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0056
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2 (b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81, 98(2)
High Courts07 Jan 2020Disposed Of
Ramsinh Hirabhai Rajput Vs State Of Gujarat & 2 Other(s)
Gujarat High Court · (2020) 01 GUJ CK 0055
Constitution Of India, 1950 — Article 226
High Courts07 Jan 2020Dismissed
Bhupendra M Patel Vs State Of Gujarat & 2 Other(s)
Gujarat High Court · (2020) 01 GUJ CK 0049
Constitution Of India, 1950 — Article 21, 47, 48A, 51ACentral Motor Vehicles Rules, 1989 — Rule 47(1), 47(1)(g). 48, 55, 115, 115(3), 115(11), 115(14), 115(15)Motor Vehicles Act — Section 41(1), 50, 110
High Courts07 Jan 2020Dismissed
Oriental Insurance Co Ltd Vs Virbhadrasinh Dilipsinh Sunava & 5 Other(S)
Gujarat High Court · (2020) 01 GUJ CK 0048
Motor Vehicles Act, 1988 — Section 166, 173
High Courts07 Jan 2020Allowed
Bharat Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0047
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 363, 366, 376
High Courts07 Jan 2020Allowed
Ashwin Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0046
Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 4, 6Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)w(1), 3(2)(5)
High Courts07 Jan 2020Allowed
Mohamad Sultan Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0045
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 363, 376, 376(2)(n), 376(3)Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 5(1), 6
High Courts07 Jan 2020Allowed
Faizaan Ismail Patel Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0044
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 381
High Courts07 Jan 2020Dismissed
Ratilal Manilal Patel Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0043
Code Of Civil Procedure, 1908 — Section 482Negotiable Instruments Act, 1881 — Section 138
High Courts07 Jan 2020Dismissed
Anshuben Siddheshvar Upadhyay Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0042
Code Of Criminal Procedure, 1973 — Section 209, 372Indian Penal Code, 1860 — Section 90, 375, 376