High Courts08 Jan 2020Dismissed
State Of Gujarat Vs Manubhai Bichhubhai Kathi
Gujarat High Court · (2020) 01 GUJ CK 0070
Code Of Criminal Procedure, 1973 — Section 209, 313, 378Indian Penal Code, 1860 — Section 114, 363, 366, 376, 506(2)
COURT ARCHIVE
Gujarat High Court judgments, 2020
1,044 judgments · page 49 of 53
High Courts08 Jan 2020Dismissed
Salmaben Husenbhai Thaiyam Vs Karsanbhai Ranmalbhai Chavda Vs
Gujarat High Court · (2020) 01 GUJ CK 0064
Constitution Of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 147, 166, 166A
High Courts08 Jan 2020Dismissed
Hakor Maniben Rupabhai (Decd.) Vs Koli Shankarbhai Madhbhai
Gujarat High Court · (2020) 01 GUJ CK 0051
High Courts08 Jan 2020Disposed Of
MESSRS Meghmani Organics LTD Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0040
Constitution Of India, 1950 — Article 226Central Goods And Services Tax Act, 2017 — Section 7, 9, 129(3), 129(4)
High Courts08 Jan 2020Allowed
Ilesh Dharshrathbhai Chauhan Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0018
Negotiable Instruments (Amendment And Miscellaneous Provisions) Act, 2002 — Section 147Negotiable Instruments Act, 1881 — Section 138
High Courts08 Jan 2020Allowed
Patel Sureshbhai Dawrkadas Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0017
Negotiable Instruments (Amendment And Miscellaneous Provisions) Act, 2002 — Section 147Negotiable Instruments Act, 1881 — Section 138
High Courts08 Jan 2020Disposed Of
Premal Maheshchandra Trivedi Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0016
Code Of Criminal Procedure, 1973 — Section 389
High Courts08 Jan 2020Allowed
Harendrasinh Lalsinh Chavda Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0014
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(A)(E), 98(2), 116(B)
High Courts08 Jan 2020Allowed
Mohsin Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0012
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(A)(E), 81, 116(B)
High Courts08 Jan 2020Allowed
Riteshbhai Prabhubhai Choudhary Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0011
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(A)(E), 81, 83, 98(2), 116(B)
High Courts08 Jan 2020Allowed
Bharatsinh Vaktusinh Makwana Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0008
Indian Penal Code, 1860 — Section 34, 114, 120B, 201, 302Scheduled Caste And Scheduled Tribe (Prevention Of Atrocity) Act, 1989 — Section 3(2)(5A), 14ACode Of Criminal Procedure, 1973 — Section 439
High Courts08 Jan 2020Dismissed
Patel Shaileshbhai Vithalbhai Vs State Of Gujarat & 1 Other(s)
Gujarat High Court · (2020) 01 GUJ CK 0004
Negotiable Instruments Act, 1881 — Section 138, 147Code Of Criminal Procedure, 1973 — Section 320(8), 357(3)
High Courts07 Jan 2020Allowed
Ajaybhai Prabhudas Solanki Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0096
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 363, 366Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 3, 4
High Courts07 Jan 2020Disposed Of
Dahyabhai Natthubhai Godavariya Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0095
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 36, 154, 156(3), 190, 200, 203
High Courts07 Jan 2020Disposed Of
Ranjanben @ Chanchalben Kanubhai Chunara Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0094
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 36, 154, 156(3), 190, 200, 203
High Courts07 Jan 2020Disposed Of
Girish Turlapati S/O T. Visweswara Rao Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0093
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 36, 154, 156(3), 190 , 200, 203
High Courts07 Jan 2020Allowed
Vimalbhai Rameshbhai Bhandari Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0091
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(A)(E), 98(2)
High Courts07 Jan 2020Allowed
Mehul Shamjibhai Chauhan Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0089
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(E), 116(B)
High Courts07 Jan 2020Allowed
Parmar Hasmukhbhai Vasantbhai Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0088
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(E), 66(B), 81
High Courts07 Jan 2020Allowed
Mukarram Abbas Shekh Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0086
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, ,120(B), 406, 420, 467, 468, 471