Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 209, 235(2), 313, 374(2), 388Indian Penal Code, 1860 — Section 376, 447

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High Courts13 Jan 2020Allowed

Jitendrasinh @ Banti Dilipsinh Sodha Darbar Through Hansaba Jitendrasinh Sodha Vs State Of Gujarat

Gujarat High Court · (2020) 01 GUJ CK 0197

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(a)(f), 65(b), 65(c), 65(e), 81, 116(b)

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High Courts13 Jan 2020Allowed

Imran @ Hitler Shaukat Posti Through His Cousin Brother Yayaman Kasimbhai Abdulmajid Vs State Of Gujarat

Gujarat High Court · (2020) 01 GUJ CK 0196

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 379, 427

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High Courts13 Jan 2020Allowed

Rahul Laxmichand Gabhara (Sindhi) Through Brother Sunil Laxmichand Gabhara Vs Commissioner Of Police

Gujarat High Court · (2020) 01 GUJ CK 0193

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(a)(e), 66(b), 116(2)

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High Courts13 Jan 2020Allowed

Shravan @ Baliji @ Baliyo Joraji @ Jivrajbha Thakor Through His Wide Anjali Balo Thakor Vs Police Commissioner

Gujarat High Court · (2020) 01 GUJ CK 0192

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(a)(e), 66(b), 81, 116(2)

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High Courts13 Jan 2020Dismissed

Land Acquisition Officer Vs Patel Ramanlal Keshavlal & 2 Other(s)

Gujarat High Court · (2020) 01 GUJ CK 0185

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High Courts13 Jan 2020Allowed

General Manager Mehsana Project Vs Thakore Fulaji Talaji Decd., Thro' Heirs And L/R & 1 Other(S)

Gujarat High Court · (2020) 01 GUJ CK 0184

Limitation Act, 1963 — Article 137Land Acquisition Act, 1894 — Section 35, 35(3), 54Code Of Civil Procedure, 1908 — Section 96

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High Courts13 Jan 2020Allowed

Nuru Husen Mahmad Husen Makrani Vs State Of Gujarat

Gujarat High Court · (2020) 01 GUJ CK 0183

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 363, 366Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)

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High Courts13 Jan 2020Allowed

Sunilbhai Bharatbhai Parnaliya Vs State Of Gujarat

Gujarat High Court · (2020) 01 GUJ CK 0182

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 363, 366, 376Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 4, 5(L), 6, 17, 18

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High Courts13 Jan 2020Allowed

Hardik Anilkumar Tejani Vs State Of Gujarat

Gujarat High Court · (2020) 01 GUJ CK 0181

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120(B), 406, 409, 504, 506(2)Gujarat Protection Of Interest Of Depositors (In Financial Establishments) Act,2003 — Section 3

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High Courts13 Jan 2020Allowed

Aejhajbhai @ Aeju Rafikbhai Belim Vs State Of Gujarat

Gujarat High Court · (2020) 01 GUJ CK 0177

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 363, 366, 376, 376(2)(J)(N)

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High Courts13 Jan 2020Dismissed

Sunilji Vishnuji Thakor Vs State Of Gujarat

Gujarat High Court · (2020) 01 GUJ CK 0175

Code Of Criminal Procedure, 1973 — Section 374Indian Penal Code, 1860 — Section 363, 366, 375, 376

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High Courts13 Jan 2020Allowed

Arun Munshaw HUF Vs Income Tax Officer, Ward 7(1)

Gujarat High Court · (2020) 01 GUJ CK 0171

Income Tax Rules, 1962 — Rule 48Income Tax Act, 1961 — Section 45, 48(1)(a), 53, 53(b), 54, 54(1)(i), 54B, 54D, 54E, 54F, 54G, 147, 143(3), 148, 260A, 269UC

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High Courts13 Jan 2020Disposed Of

Sonal W/O Amitbhai Vara D/O Navinbhai Rambhai Vaghela Vs Amitkumar Prafulbhai Vara

Gujarat High Court · (2020) 01 GUJ CK 0167

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High Courts13 Jan 2020Allowed

Ajaykumar Ramkishore Chaturvedi Vs State Of Gujarat

Gujarat High Court · (2020) 01 GUJ CK 0160

Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(1)(W)(II), 3(i)(x), 3(2)(va), 18Code Of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 354(1)(I)

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High Courts13 Jan 2020Allowed

Bhargavbhai Kalyanbhai Dhandhukiya Vs State Of Gujarat

Gujarat High Court · (2020) 01 GUJ CK 0159

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 436, 504, 506(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(R)(S), 3(2)(5)(a), 14A(2)

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