High Courts17 Jan 2020Disposed Of
Surekhaben Hasmukhbhai Patel Vs Taluka Vikas Adhikari, Taluka Panchayat, Bharuch
Gujarat High Court · (2020) 01 GUJ CK 0126
Gujarat Panchayats Act, 1993 — Section 56, 56(3)
COURT ARCHIVE
Gujarat High Court judgments, 2020
1,044 judgments · page 45 of 53
High Courts17 Jan 2020Dismissed
Rupaben Mansukhbhai Tadvi Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0123
High Courts17 Jan 2020Disposed Of
OL Of Aryoday Spg. And Wvg. Mills Co. LTD Vs Manager
Gujarat High Court · (2020) 01 GUJ CK 0121
High Courts17 Jan 2020Allowed
Gordhanbhai Mohanbhai Vs Second Additional Special Land Acquisition Officer
Gujarat High Court · (2020) 01 GUJ CK 0120
Land Acquisition Act, 1894 — Section 4, 4(1), 28, 54
High Courts17 Jan 2020Allowed
Virsangbhai Amrabhai Vs Second Additional Special Land Acquisition Officer
Gujarat High Court · (2020) 01 GUJ CK 0119
Land Acquisition Act, 1894 — Section 4, 4(1), 28, 54
High Courts17 Jan 2020Dismissed
Bipinbhai Manmohandas Shah Vs Samirbhai Jitendrabhai Patel
Gujarat High Court · (2020) 01 GUJ CK 0118
Code Of Civil Procedure, 1908 — Section 96, 100
High Courts17 Jan 2020Allowed
Fuljibhai Mithabhai Vs Second Additional Special Land Acquistion Officer
Gujarat High Court · (2020) 01 GUJ CK 0117
Land Acquisition Act, 1894 — Section 4, 4(1), 28, 54
High Courts17 Jan 2020
Tulsibhai Mohanbhai Chauhan Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0115
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 406, 420, 506(2)
High Courts17 Jan 2020Partly Allowed
State Of Gujarat Vs Amra Samat Rabari & 4 Other(s)
Gujarat High Court · (2020) 01 GUJ CK 0114
Indian Penal Code, 1860 — Section 141, 142, 143, 144, 145, 146, 147, 148, 149, 149(ii), 150, 151, 152, 153, 154, 155, 156, 157, 158, 159, 160, 302, 307, 323, 326, 504Bombay Police Act, 1951 — Section 135 Code Of Criminal Procedure, 1973 — Section 209, 235(2), 313, 378 Code Of Criminal Procedure, 1898 — Section 417, 418, 423
High Courts17 Jan 2020Allowed
Nasimben W/O Akbarbhai Rasulbhai Saiyed Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0113
Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure, 1973 — Section 164, 207, 209, 313Evidence Act, 1872 — Section 27, 106
High Courts16 Jan 2020Allowed
Rameshchandra Fatehchand Mohnani Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0205
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 406, 420, 465, 467, 468, 471Information Technology Act, 2000 — Section 66(c)(d)
High Courts16 Jan 2020Dismissed
State Of Gujarat Vs Mahnedrasinh @ Megharam S/O Hanjaram Purohit
Gujarat High Court · (2020) 01 GUJ CK 0204
Code Of Criminal Procedure, 1973 — Section 378(1)Indian Penal Code, 1860 — Section 114, 328, 342, 379, 394
High Courts16 Jan 2020Allowed
Chanubha Vardhaji Sodha Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0203
Code Of Criminal Procedure, 1973 — Section 209, 235(2), 313, 357, 374, 388Indian Penal Code, 1860 — Section 307Arms Act, 1959 — Section 25(1)(B)(A)
High Courts16 Jan 2020Partly Allowed
Rajendarkumar Shriram Dittamal Chugh Vs Pravin Chimanlal Dhingada & 2 Other(s)
Gujarat High Court · (2020) 01 GUJ CK 0202
Code Of Criminal Procedure, 1973 — Section 256, 372, 378(1), 378(4)Indian Penal Code, 1860 — Section 114, 323, 504, 506(1)Negotiable Instruments Act, 1881 — Section 138
High Courts16 Jan 2020Dismissed
Ajay Sharma S/O Shiv Sharma Vs Director General
Gujarat High Court · (2020) 01 GUJ CK 0198
Railway Protection Force Rules, 1987 — Rule 92(2), 93(7)
High Courts16 Jan 2020Allowed
Kalpeshbhai @ Bhayaji @ Bhaylu Babuji Thakor Through His Brother Balsang Laxmanji Thakore Vs Police Commissioner
Gujarat High Court · (2020) 01 GUJ CK 0195
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(a)(e), 66(b)
High Courts16 Jan 2020Dismissed/ Disposed Of
United India Insurance Co.Ltd Vs Meenaben Chandrakumar Thakur
Gujarat High Court · (2020) 01 GUJ CK 0186
Rules Of The Road Regulations, 1989 — Regulation 23, 24Motor Vehicles Act, 1988 — Section 140
High Courts16 Jan 2020Allowed
Hiteshbhai Jitendrabhai Bakrochiya Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0180
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 363, 366, 376
High Courts16 Jan 2020Dismissed
State Of Gujarat Vs Bhikhabhai Padmabhai Harijan
Gujarat High Court · (2020) 01 GUJ CK 0173
Code Of Criminal Procedure, 1973 — Section 209, 378Indian Penal Code, 1860 — Section 302, 504
High Courts16 Jan 2020Dismissed
State Of Gujarat Vs Hakorbhai Punjabhai Solanki & 1 Other(s)
Gujarat High Court · (2020) 01 GUJ CK 0172