Constitution Of India, 1950 — Article 21, 32, 226Indian Penal Code, 1860 — Section 116, 119, 120B, 167, 204, 343Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 17, 18, 29, 58(2), 59(2)(b)

Read judgment

High Courts17 Jan 2020Allowed

Atul Chandubhai Patel Vs State Of Gujarat

Gujarat High Court · (2020) 01 GUJ CK 0163

Negotiable Instruments Act, 1881 — Section 138, 138(b)Negotiable Instruments (Amendment And Miscellaneous Provisions) Act, 2002 — Section 147

Read judgment

High Courts17 Jan 2020Allowed

State Of Gujarat Vs Rameshchandra Ramabhai Panchal

Gujarat High Court · (2020) 01 GUJ CK 0155

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 361, 363, 366, 375, 376Code Of Criminal Procedure, 1973 — Section 164A, 209, 313

Read judgment

High Courts17 Jan 2020Dismissed

State Of Gujarat Vs Rameshji Jethaji Bhil & 1 Other(s)

Gujarat High Court · (2020) 01 GUJ CK 0153

Indian Penal Code, 1860 — Section 34, 201, 302Bombay Police Act, 1951 — Section 135Evidence Act, 1872 — Section 8, 27

Read judgment

High Courts17 Jan 2020Allowed

Karshanbhai Somabhai Rojiya Vs State Of Gujarat

Gujarat High Court · (2020) 01 GUJ CK 0151

Constitution Of India, 1950 — Article 14, 19, 21, 226Gujarat Minerals (Prevention Of Illegal Mining, Transportation And Storage) Rules, 2017 — Rule-12, 12(1), 12(2), 12(3), 12(5), 12(6), 12(7), 18Gujarat Mineral (Prevention Of Illegal Mining, Transport And Storage) Rules, 2005 — Rule 3, 5, 6, 8

Read judgment

High Courts17 Jan 2020Dismissed

Progress Soap Industries Vs Gujarat Industrial Development Corporation

Gujarat High Court · (2020) 01 GUJ CK 0150

Constitution Of India, 1950 — Article 226Public Premises (Eviction Of Unauthorised Occupants) Act, 1971 — Section 4(i), 5(i)

Read judgment

High Courts17 Jan 2020Allowed

Ramabhai Shamlabhai Sambad Vs State Of Gujarat

Gujarat High Court · (2020) 01 GUJ CK 0148

Constitution Of India, 1950 — Article 14, 19, 21, 226Gujarat Minerals (Prevention Of Illegal Mining, Transportation And Storage) Rules, 2017 — Rule 12, 12(1), 12(2), 12(2)(b)(ii), 12(3), 12(5), 12(6), 12(7), 18Gujarat Mineral (Prevention Of Illegal Mining, Transport And Storage) Rules, 2005 — Rule 3, 5, 6, 8

Read judgment

High Courts17 Jan 2020Allowed

Surat City School Management Association & 1 Other(s) Vs State Of Gujarat & 2 Other(s)

Gujarat High Court · (2020) 01 GUJ CK 0147

Constitution Of India, 1950 — Article 14, 16, 16(1)Gujarat Secondary Education Act, 1972 — Section 34, 34(1)

Read judgment

High Courts17 Jan 2020Allowed

Jetharam Dalaram Vanzara Vs State Of Gujarat

Gujarat High Court · (2020) 01 GUJ CK 0143

Constitution Of India, 1950 — Article 14, 19, 21, 226Code Of Criminal Procedure, 1973 — Section 451Mines And Mineral (Regulation And Development) Act, 1957 — Section 21(4A)

Read judgment

High Courts17 Jan 2020Partly Allowed

Estate Officer And Division Engineer Vs Shankarbhai Rajeshbhai Soni

Gujarat High Court · (2020) 01 GUJ CK 0142

Public Premises (Eviction Of Unauthorised Occupants) Act, 1971 — Section 4(2)(1)(b)(ii), 4(2)(1)(b)(ii)(2), 9

Read judgment

High Courts17 Jan 2020Disposed Of

Manhar Lalji Monani Vs State Of Gujarat & 5 Other(s)

Gujarat High Court · (2020) 01 GUJ CK 0139

Gujarat Land Revenue Rules, 1972 — Rule 108(5)Gujarat Tenancy (Vidharbha Region And Kutch) Area Act, 1958 — Section 2(3), 2(11), 2(12)Gujarat Land Revenue Code, 1879 — Section 72

Read judgment

High Courts17 Jan 2020

Sagar Yogeshkumar Nathalal Vs State Of Gujarat & 2 Other(s)

Gujarat High Court · (2020) 01 GUJ CK 0137

Read judgment

High Courts17 Jan 2020Disposed Of

Tejas Parsottambhai Patel Vs Registrar, Birth And Death Department

Gujarat High Court · (2020) 01 GUJ CK 0136

Constitution Of India, 1950 — Article 226Registration Of Births And Death Act, 1969 — Section 15Gujarat Registration Of Birth And Death Rule, 2004 — Rule 11

Read judgment

High Courts17 Jan 2020Allowed

Nileshbhai Maganbhai Machhi Vs State Of Gujarat

Gujarat High Court · (2020) 01 GUJ CK 0135

Constitution Of India, 1950 — Article 14, 19(1)(g), 226Gujarat Mineral (Prevention Of Illegal Mining, Storage And Transportation) Rules, 2017 — Rule 12, 12(2)(b)(ii), 12(5), 12(7), 22Code Of Criminal Procedure, 1973 — Section 451

Read judgment

High Courts17 Jan 2020Allowed