High Courts03 Feb 2020Allowed
Maliwad Vikrambhai Somabhai Vs State Of Gujarat
Gujarat High Court · (2020) 02 GUJ CK 0002
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(E), 116(B)
COURT ARCHIVE
Gujarat High Court judgments, 2020
1,044 judgments · page 43 of 53
High Courts03 Feb 2020Allowed
Kavita Rajneeshkumar Bhatnagar Vs State Of Gujarat
Gujarat High Court · (2020) 02 GUJ CK 0001
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 420, 465, 466, 467, 468, 471
High Courts31 Jan 2020Allowed
Manek Culture Centre & 7 Other(s) Vs State Of Gujarat & 6 Other(s)
Gujarat High Court · (2020) 01 GUJ CK 0108
Constitution Of India, 1950 — Article 32, 226, 300AGujarat Town Planning And Urban Development Act, 1976 — Section 9, 10, 10(3), 11, 12, 13, 14, 15, 16, 16(2), 17, 17(1)(c), 18, 18(5), 19, 20, 20(2), 20(2)(k), 21, 22, 40, 40(1), 40(3), 40(3)(jj)(a) , 41(1)Bombay Stamp Act, 1958 — Section 33, 34
High Courts31 Jan 2020Disposed Of
Sarine Technologies Ltd Through Authorised Signatory Prachi Bhardwaj Vs Diyora And Bhanderi Corporation Through Partner Dhaval Dahyabhai Diyora
Gujarat High Court · (2020) 01 GUJ CK 0106
Constitution Of India, 1950 — Article 32, 136, 226, 227Code Of Civil Procedure, 1908 — Section 9, 19, 20, 115, 151, Order 1, Rule 10, Order 7 Rule 11, Order 7 Rule 11(a)Specific Relief Act, 1963 — Section 34, 41, 41(a), 41(b)
High Courts31 Jan 2020Dismissed
Maheshkumar Gordhandas Prajapati Vs Gujarat Public Service Commission & 27 Other(s)
Gujarat High Court · (2020) 01 GUJ CK 0105
Constitution Of India, 1950 — Article 226Gujarat Public Service Commission Procedure Rules, 1962 — Rule 3(2)(iii), 4(2)(ii)
High Courts31 Jan 2020Disposed Of
Bank Of Baroda Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0104
Constitution Of India, 1950 — Article 226Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14
High Courts31 Jan 2020Partly Allowed
P. S. Marine (A Unit Of Seaman Multi Trading Pvt. Ltd.) Vs M.V. Altus Exertus (Imo 7909463)
Gujarat High Court · (2020) 01 GUJ CK 0103
Constitution Of India, 1950 — Article 225, 372Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(a)Admiralty (Jurisdiction And Settlement Of Maritime Claims) Act, 2017 — Section 5(2)
High Courts30 Jan 2020Partly Allowed
Sachin Udhyognagar Sahkari Mandli Ltd Vs STATE OF GUJARAT & 4 Other(s)
Gujarat High Court · (2020) 01 GUJ CK 0107
Constitution Of India, 1950 — Article 226Gujarat Co-Operative Societies Act, 1961 — Section 22, 23, 36, 73, 96
High Courts30 Jan 2020Dismissed
Gujarat State Transport Corporation Vs Maheshbhai Babubhai Upadhyay & 2 Other(s)
Gujarat High Court · (2020) 01 GUJ CK 0102
Motor Vehicles Act, 1988 — Section 166, 173
High Courts30 Jan 2020Disposed Of
HDFC ERGO General Insurance Company LTD Vs Omprakash Jagdishprakash Swami & 5 Other(s)
Gujarat High Court · (2020) 01 GUJ CK 0101
Motor Vehicles Act, 1988 — Section 140, 166, 173
High Courts22 Jan 2020
Cockett Marine OIL DMCC Vs MV TUO FU
Gujarat High Court · (2020) 01 GUJ CK 0100
High Courts22 Jan 2020
Pooja Harishchandra Dembla Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0099
Negotiable Instruments Act, 1881 — Section 138
High Courts17 Jan 2020Allowed
Yogeshbhai Batukbhai Kher Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0194
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(a)(e), 66(b), 116(2)
High Courts17 Jan 2020Allowed
Samdubhai Khurbanbhai Rathwa Through His Brother Lalsingbhai Khurbanbhai Rathwa Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0191
Constitution Of India, 1950 — Article 226Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3, 3(1), 3(2), 3(4)
High Courts17 Jan 2020Disposed Of
Radhaben Maheshbhai Baria Vs Madhubhai Chandrabhai Baria
Gujarat High Court · (2020) 01 GUJ CK 0190
High Courts17 Jan 2020Dismissed
Gujarat State Road Transport Corporation Vs Yogeshbhai Kalidas Vadasara
Gujarat High Court · (2020) 01 GUJ CK 0189
Constitution Of India, 1950 — Article 227Gujarat Motor Vehicles Rules, 1989 — Rule 211, 212, 213, 214, 215, 216, 217, 218, 219, 220, 221, 222, 223, 224, 225, 226, 227, 228, 229, 230, 231, 231(9)Motor Vehicles Act, 1988 — Section 140, 140(2), 166, 168
High Courts17 Jan 2020Disposed Of
State Of Gujarat Vs Shashikant Vasudevbhai Patel
Gujarat High Court · (2020) 01 GUJ CK 0187
Constitution Of India, 1950 — Article 14, 226, 300AGujarat Tenancy and Agricultural Land Act, 1948 — Section 2(2), 2(3), 2(4), 2(5), 2(6), 2(11), 27(2)(b), 27(3), 31(B), 32P(2) I (a-i)(i), 32P(2) I (a-i)(v), 32P(2) I (a-i)(vii), 32P, 32P(2A), 36(d), 63, 63(a), 63(b), 63(C), 63(1)(a), 63(1)(b), 63(1)(c), 63AA, 63AB, 63AB(1), 63AD, 70, 83A, 84, 84B, 84C, 84C(4)(ii)Representation Of The People Act 1950 — Section 2(f), 2(g)
High Courts17 Jan 2020Allowed
ASRAF Siraz Dolati Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0179
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 120B, 420, 465, 467, 468, 471, 477
High Courts17 Jan 2020Allowed
Gautambhai @ Nanko Valjibhai Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0178
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 363, 376, 376(2)(N)
High Courts17 Jan 2020Allowed
Sajidbhai Ismailbhai Revasiya Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0176
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 420