High Courts06 Jan 2020Allowed
Vashimkhan Vs Commissioner Of Police
Gujarat High Court · (2020) 01 GUJ CK 0061
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 170, 392
COURT ARCHIVE
Gujarat High Court judgments, 2020
1,044 judgments · page 52 of 53
High Courts06 Jan 2020Allowed
Hirasingh Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0060
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379
High Courts06 Jan 2020Allowed
Mohsin Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0059
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 323, 325Gujarat Police Act, 1951 — Section 135
High Courts06 Jan 2020Allowed
Aadil Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0057
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2 (b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81, 98(2)
High Courts06 Jan 2020Disposed Of
New India Assurance Company Limited Vs Dudabhai Arshibhai Solanki & 3 Other(S)
Gujarat High Court · (2020) 01 GUJ CK 0054
Motor Vehicles Act, 1988 — Section 167
High Courts06 Jan 2020Allowed
Amit Kumar Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0053
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2 (b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81, 98(2)
High Courts06 Jan 2020Allowed
Omprakash Kameshwar Singh Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0052
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2 (b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81, 98(2)
High Courts06 Jan 2020Allowed
Kashyap Mohanbhai Marakna Vs Mohanbhai Panchabhai Marakna
Gujarat High Court · (2020) 01 GUJ CK 0050
Constitution Of India, 1950 — Article 227
High Courts06 Jan 2020Disposed Of
Hansaben Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0039
High Courts06 Jan 2020Dismissed
Principal Commissioner Of Income Tax Vs Kalpataru Power Transmission Ltd.
Gujarat High Court · (2020) 01 GUJ CK 0038
Income Tax Act, 1961 — Section 28(iv), 260A
High Courts06 Jan 2020Dismissed
Pr. Commissioner Of Income Tax Vs M/S Rishi Kiran Logistic P. Ltd.
Gujarat High Court · (2020) 01 GUJ CK 0037
Income Tax Act, 1961 — Section 143(3), 147, 260A, 263, 263(2)
High Courts06 Jan 2020Disposed Of
M/S AVH Corporation Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0036
Constitution Of India, 1950 — Article 226Gujarat Goods And Services Tax Act, 2017 — Section 129, 130
High Courts06 Jan 2020Disposed Of
Thakar Pankaj Jagdishbhai & 3 Other(s) Vs State Of Gujarat & 1 Other(s)
Gujarat High Court · (2020) 01 GUJ CK 0034
High Courts06 Jan 2020Dismissed
Parghi Chandrikaben Babubhai Vs State Of Gujarat & 4 Other(s)
Gujarat High Court · (2020) 01 GUJ CK 0032
Constitution Of India, 1950 — Article 226
High Courts06 Jan 2020Dismissed
Navinataben Fulajibhai Gamit Vs State Of Gujarat & 2 Other(s)
Gujarat High Court · (2020) 01 GUJ CK 0031
High Courts06 Jan 2020Dismissed
Eaklavya Vidhayalaya Kaprada Through Vestabhai Tuljibhai Jadav Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0030
Constitution Of India, 1950 — Article 226Works Of Licensees Rules, 2006 — Rule 3Electricity Act, 2003 — Section 42(5)
High Courts06 Jan 2020Disposed Of
Vaghela Ramsinh Bhursinh Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0029
Arms Act, 1959 — Section 18
High Courts06 Jan 2020Partly Allowed
Ushaben Kaushikkumar Desai Vs State Of Gujarat & 4 Other(S)
Gujarat High Court · (2020) 01 GUJ CK 0028
Gujarat Civil Services [Pension] Rules, 2002 — Rule 90, 133, 134, 134A
High Courts06 Jan 2020Dismissed
Manilal Gosaibhai Tandel Vs State Of Gujarat, Notice To Be Served Through & 3 Other(S)
Gujarat High Court · (2020) 01 GUJ CK 0027
Constitution Of India, 1950 — Article 226, 227
High Courts06 Jan 2020Disposed Of
Jaysinh Devidanji Gadhvi Vs State Of Gujarat
Gujarat High Court · (2020) 01 GUJ CK 0026
Constitution Of India, 1950 — Article 226