High Courts27 Nov 2020
Finera Trading DMCC Vs MV Lucent (IMO No.9142215)
Gujarat High Court · (2020) 11 GUJ CK 0043
COURT ARCHIVE
Gujarat High Court judgments, 2020
1,044 judgments · page 4 of 53
High Courts27 Nov 2020Dismissed
Mitesh Meghnathi Bhikhangiri Vs State Of Gujarat
Gujarat High Court · (2020) 11 GUJ CK 0042
Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts27 Nov 2020Allowed
Bharat Bhushan Alias Bharat Rameshchandra Agrawal Vs State Of Gujarat
Gujarat High Court · (2020) 11 GUJ CK 0041
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 203, 285, 286, 287, 304, 304A, 304II, 337, 338, 427
High Courts27 Nov 2020Partly Allowed
Chhabildas Naranbhai Patel (Makani) Thro Siddharth Chhabildas Patel (Makani) Vs State Of Gujarat
Gujarat High Court · (2020) 11 GUJ CK 0040
Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 397Arms Act, 1959 — Section 25(1)(a), 25(B), 27Railways Act, 1989 — Section 115, 141, 144B
High Courts27 Nov 2020Disposed Of
Nayak Kirankumar Arvindbhai Vs State Of Gujarat
Gujarat High Court · (2020) 11 GUJ CK 0039
Constitution Of India, 1950 — Article 226
High Courts27 Nov 2020Disposed Of
Vaniyad-Kokapur Group Vi Ka.Seva Sahkari Mandali Ltd Vs State Of Gujarat
Gujarat High Court · (2020) 11 GUJ CK 0038
Constitution Of India, 1950 — Article 226, 227
High Courts26 Nov 2020Allowed
Aalabha Murubha Odhedbha Gaad Vs State Of Gujarat
Gujarat High Court · (2020) 11 GUJ CK 0037
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(5), 3(2)(5A), 14AIndian Penal Code, 1860 — Section 323, 363, 366, 376(1), 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 5(L), 6, 8, 12
High Courts26 Nov 2020Allowed
Baldevsinh Satubha Jadeja Vs State Of Gujarat
Gujarat High Court · (2020) 11 GUJ CK 0036
Code Of Criminal Procedure, 1973 — Section 161, 482Gujarat Prohibition Act, 1949 — Section 65(E), 98(2), 116(B)Evidence Act, 1872 — Section 25
High Courts26 Nov 2020Allowed
Dilip Arjunbhai Parmar Vs State Of Gujarat
Gujarat High Court · (2020) 11 GUJ CK 0035
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 294B, 323, 324
High Courts26 Nov 2020Allowed
Jasabhai Gandabhai Chauhan (Kataria) Vs State Of Gujarat
Gujarat High Court · (2020) 11 GUJ CK 0034
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 417, 420, 465, 467, 468, 506
High Courts26 Nov 2020Allowed
Samirkhan @ Samir Mandwa Salimkhan Pathan Vs State Of Gujarat
Gujarat High Court · (2020) 11 GUJ CK 0033
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 143, 147, 148, 149, 302, 307, 324, 452, 427, 449, 504Gujarat Police Act, 1951 — Section 135(1)
High Courts26 Nov 2020Allowed
Abdul Hafiz Abdul Razak Shaikh Vs State Of Gujarat
Gujarat High Court · (2020) 11 GUJ CK 0032
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 363, 366, 376(2)(j)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 12, 17
High Courts26 Nov 2020Allowed
Dilipbhai Raijibhai Mali Vs State Of Gujarat
Gujarat High Court · (2020) 11 GUJ CK 0031
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98, 100, 129, 132
High Courts20 Nov 2020Allowed
Finera Trading DMCC Vs MV Lucent
Gujarat High Court · (2020) 11 GUJ CK 0030
High Courts20 Nov 2020Disposed Of
Abhishak Kumar Jayantilal Patel Vs State Of Gujarat
Gujarat High Court · (2020) 11 GUJ CK 0029
High Courts20 Nov 2020Disposed Of
Parin Jagdishbhai Thakkar Throughjagdish Laljibhai Thakkar Vs State Of Gujarat
Gujarat High Court · (2020) 11 GUJ CK 0028
High Courts20 Nov 2020Allowed
Dilip Babulal Jain Vs Superintendent, Central Goods And Services Tax, Vadodaraii
Gujarat High Court · (2020) 11 GUJ CK 0027
High Courts20 Nov 2020Allowed
Dilip Babulal Jain Vs State Of Gujarat
Gujarat High Court · (2020) 11 GUJ CK 0026
High Courts19 Nov 2020Allowed
Shivshankar @ Tiya Nandi Dalai Vs State Of Gujarat
Gujarat High Court · (2020) 11 GUJ CK 0025
High Courts19 Nov 2020Allowed
Kalpeshbhai Narandas Mirani Vs State Of Gujarat
Gujarat High Court · (2020) 11 GUJ CK 0024
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 255(2)