COURT ARCHIVE

Gujarat High Court judgments, 2020

1,044 judgments · page 3 of 53

High Courts08 Dec 2020Allowed

Dinaben Jitendrakumar Maheria Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0020

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 294(B), 302, 323, 326Gujarat Police Act, 1951 — Section 135(1)

High Courts08 Dec 2020Allowed

Mansukhbhai Popatbhai Chandgadhiya Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0019

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 406, 420

High Courts08 Dec 2020Disposed Of

Amrin Zuber Bukhari Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0018

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 420, 424, 467, 471

High Courts08 Dec 2020Dismissed

Shankerbhai @ Shakkariyabhai Virsinh @ Viriyabhai Meda Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0017

Indian Penal Code, 1860 — Section 201, 302

High Courts08 Dec 2020Dismissed

Rathod Narendrabhai Ukabhai Vs Divisional Manager

Gujarat High Court · (2020) 12 GUJ CK 0016

Constitution Of India, 1950 — Article 226

High Courts08 Dec 2020Allowed

Salimkhan Hasanbhai Tai Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0015

Constitution Of India, 1950 — Article 226Gujarat Prohibition (Amendment) Act, 2017 — Section 98(2)Gujarat Prohibition Act, 1949 — Section 98, 99

High Courts08 Dec 2020Allowed

Sadram Punmaram Vishnoi Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0014

Constitution Of India, 1950 — Article 226Gujarat Prohibition (Amendment) Act, 2017 — Section 98(2)Gujarat Prohibition Act, 1949 — Section 98, 99

High Courts08 Dec 2020Allowed

Dilipbhai Shivabhai Katkiya Jadav Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0013

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98, 99

High Courts08 Dec 2020Allowed

Bakulbhai Maganbhai Patel Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0012

Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 99Code Of Criminal Procedure, 1973 — Section 451

High Courts08 Dec 2020Allowed

Najabhai Nathubhai Sabhad Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0011

Constitution Of India, 1950 — Article 226Gujarat Prohibition (Amendment) Act, 2017 — Section 98(2)Gujarat Prohibition Act, 1949 — Section 98, 99

High Courts03 Dec 2020Allowed

Shyamlal @ Shamubhai Lalabhai Kharva Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0010

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 380, 457

High Courts03 Dec 2020Allowed

Mosinkhan Alias Mosimkhan Son Of Taslimkhan Pathan Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0009

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1), 3(2)Indian Penal Code, 1860 — Section 143

High Courts03 Dec 2020Allowed

Pratik Dilipbhai Chandarana Throu Brother Nileshbhai Dilipbhai Chandarana Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0008

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1), 3(2)Indian Penal Code, 1860 — Section 114, 186, 332, 341, 427, 504, 506(2)Gujarat Police Act, 1951 — Section 135

High Courts03 Dec 2020Allowed

Bhrishant Prakashchandra Patel Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0007

Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 100, 129, 132

High Courts03 Dec 2020Allowed

Nagajanbhai Palabhai Hathiya Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0006

Indian Penal Code, 1860 — Section 376(1)

High Courts03 Dec 2020Allowed

Faizal @ Siraj Isubhai Bloch Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0005

Prisons (Bombay Furlough And Parole) Rules, 1989 — Rule 3Indian Penal Code, 1860 — Section 263, 366Protection Of Children From Sexual Offences Act, 2012 — Section 5

High Courts03 Dec 2020Allowed

Sher Mohamad Suleman Through Poa Subedin Barakat Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0004

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98, 100, 129, 132

High Courts03 Dec 2020Allowed

Umarbhai Albhabhai Malek Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0003

Constitution Of India, 1950 — Article 14, 19(1)(g), 21, 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98, 100, 129, 132

High Courts03 Dec 2020Allowed

Mudassar Mustakali Shaikh Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0002

Constitution Of India, 1950 — Article 14, 226, 227Code Of Criminal Procedure, 1973 — Section 451Gujarat Prohibition Act, 1949 — Section 98, 100, 129, 132

High Courts03 Dec 2020Allowed

Sandeep Vasantbhai Prajapati Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0001

Constitution Of India, 1950 — Article 14, 226, 227Code Of Criminal Procedure, 1973 — Section 451Gujarat Prohibition Act, 1949 — Section 98, 100, 129, 132